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The Chief General Manager Hra.P.G.C.L vs Dilip Kr Mazumdar Amd 5 Ors
2025 Latest Caselaw 7937 Gua

Citation : 2025 Latest Caselaw 7937 Gua
Judgement Date : 22 October, 2025

Gauhati High Court

The Chief General Manager Hra.P.G.C.L vs Dilip Kr Mazumdar Amd 5 Ors on 22 October, 2025

                                                                   Page No.# 1/3

GAHC010223762025




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3339/2025


         ASSAM POWER GENERATION CORPORATION LIMITED REPRESENTED BY
         1.1. THE CHIEF GENERAL MANAGER HRA.P.G.C.L.
          BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI - 781001
          KAMRUP M
         ASSAM.

         2: THE DEPUTY GENERAL MANAGER CIVIL INVESTIGATION CIRCLE

          A.P.G.C.L.
          NARENGI
          GUWAHATI - 781020.

         3: THE SENIOR MANAGER CIVIL BKV INVESTIGATION DIVISION
         A.P.G.C.L.
         JAGIROAD 782410
         MORIGAON
         ASSAM.
         VERSUS

         DILIP KR MAZUMDAR AMD 5 ORS.
         SONS OF LATE HABIRAM MAZUMDAR
         RESIDENT OF JAGIROAD
         P.O. AND P.S. JAGIRAOD
         PIN 782410
         DISTRICT - MORIGAON
         ASSAM

         2:PRADIP KR MAZUMDAR
         SONS OF LATE HABIRAM MAZUMDAR
          RESIDENT OF JAGIROAD
          P.O. AND P.S. JAGIRAOD
          PIN 782410
                                                                       Page No.# 2/3

          DISTRICT - MORIGAON
          ASSAM

         3:HUSSAIN ALI
         SON OF SATUR ALI
         RESIDENTS OF NO. 2 BANGALBORI
         P.O. AND P.S. DHARAMTUL
         DISTRICT - MORIGAON
         ASSAM. PIN -782412

         4:JINNAT ALI
         SON OF LATE MAQBUL HUSSAIN
         RESIDENTS OF NO. 2 BANGALBORI
         P.O. AND P.S. DHARAMTUL
         DISTRICT - MORIGAON
         ASSAM. PIN -782412

         5:NIL MOHAN MANDAL
         RESIDENTS OF NO. 2 BANGALBORI
         P.O. AND P.S. DHARAMTUL
         DISTRICT - MORIGAON
         ASSAM. PIN -782412

         6:DILU MAZUMDAR
         SON OF LATE HABIRAM MAZUMDAR
         RESIDENT OF JAGIROAD
         P.O. AND P.S. JAGIRAOD
         DISTRICT - MORIGAON
         ASSAM. PIN -782410
         ------------
         Advocate for : MR. D C C PHUKAN
         Advocate for : FOR CAVEATOR appearing for DILIP KR MAZUMDAR AMD 5
         ORS.



                                BEFORE
              HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

22.10.2025

1. Heard Mr. D.C.C. Phukan, learned counsel for the applicants. Also heard Mr. A.L. Mandal, learned counsel for all the respondents.

2. This application under Order 41 Rule 5 of the Code of Civil Procedure, 1908 has Page No.# 3/3

been filed by the applicants praying for stay of operation of impugned judgment passed in Title Appeal No. 01/2023 during the pendency of the connected RSA No.171/2025.

3. The learned counsel for the respondents submits that he may be allowed to try a written objection against the interlocutory application.

4. The prayer is allowed.

5. Let this Interlocutory Application be listed again on 10.11.2025.

6. Since the learned counsel for the caveator has appeared in this case, the caveat stands disposed of.

JUDGE

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