Page No.# 1/2 vs Shahidul Islam
2025 Latest Caselaw 9019 Gua

Gauhati High Court

Page No.# 1/2 vs Shahidul Islam on 28 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/2

GAHC010248292025




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                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/3816/2025


         ZIA AHMED AND 2 ORS.
         WIFE OF SABIR AHMED
         RESIDENT OF ALHAJ SABRY AHMED CENTRE
         PO. RATANPUR
         DISTRICT- DIBRUGARH
         ASSAM

         2: MUHUDDIN RAJIN ANWAR
         SON OF LATE M.M. TAIMUR
          RESIDENT OF HOSPITAL ROAD
         WARD NO.2
          KHARUPETIA TOWN
          PO. AND PS. KHARUPETIA DIST DARRANG
         ASSAM APPELLANT NO.2 IS REPRESENTED BY SHOIB AHMED VIDE
         SPECIAL POWER OF ATTORNEY DATED 17.1.2025

         3: SABIR AHMED
         SON OF LATE ALHAZ BAKHTIAR AHMED
         RESIDENT OF MILAN NAGAR
         DIBRUGARH
         PS DIBRUGARH
         DISTRICT DIBRUGARH
         ASSAM
         VERSUS

         SHAHIDUL ISLAM
         SON OF LATE JAMALUDDIN
         RESIDENT OF VILLAGE- DAIPAM
         MOUZA PASCHIM DALGAON
         PO DAIPAM
         DISTRICT DARRANG
         ASSAM
         PIN-784514
                                                                          Page No.# 2/2


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           Advocate for : MS F AHMED
           Advocate for : appearing for SHAHIDUL ISLAM



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 28.11.2025 Heard Mr. S. K. Ghosh, learned counsel for the applicants. Since the connected First Appeal has been admitted for hearing, the Judgment and Order dated 30.10.2025, passed by the learned Civil Judge (Sr. Division), Darang, Mangaldoi in Misc. (j) Case No.27/2025 arising out of T.S. No.24/2025 shall remain stayed, till disposal of the connected Appeal.

The I.A. stands disposed of accordingly.

JUDGE

Comparing Assistant