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Ganga Ganju vs The State Of Assam
2025 Latest Caselaw 9014 Gua

Citation : 2025 Latest Caselaw 9014 Gua
Judgement Date : 28 November, 2025

[Cites 0, Cited by 0]

Gauhati High Court

Ganga Ganju vs The State Of Assam on 28 November, 2025

                                                                              Page No.# 1/2

GAHC010227852025




                                                                       undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./3392/2025



             GANGA GANJU
             W/O- MONTU KARMOKAR.
             R/O- VILL. MOINATILLA, BATULMARA TEA ESTATE, P.O.- JALALPUR, P.S-
             KALAIN, DIST.-CACHAR, ASSAM



             VERSUS

             THE STATE OF ASSAM
             REPRESENTED BY THE PP, ASSAM



Advocate for the Petitioner   : MR. A M S MAZUMDER, A W BARBHUIYA

Advocate for the Respondent : PP, ASSAM, MR. S C KEYAL,SC, NIA




                                  BEFORE
                HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                          ORDER

28.11.2025 It is submitted that the maintainability of the present petition is the

subject matter in another case in which judgment is to be delivered by a

coordinate Bench on 04.12.2025.

Page No.# 2/2

In view of the above, list the matter on 08.12.2025.

JUDGE

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