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Page No.# 1/2 vs The State Of Assam And Anr
2025 Latest Caselaw 8879 Gua

Citation : 2025 Latest Caselaw 8879 Gua
Judgement Date : 25 November, 2025

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 25 November, 2025

Author: Michael Zothankhuma
Bench: Michael Zothankhuma
                                                                    Page No.# 1/2

GAHC010301502019




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : Crl.A./1/2020

         MD. ABUL KALAM AND 2 ORS.
         S/O- SHWER ALI, R/O- ROUMARI GAON, P.O. KATIASAPORI, P.S. DHING,
         DIST.- NAGAON, ASSAM, PIN- 782122.

         2: MD. ARAJ ALI
          S/O- SHWER ALI
          R/O- ROUMARI GAON
          P.O. KATIASAPORI
          P.S. DHING
          DIST.- NAGAON
         ASSAM
          PIN- 782122.

         3: MD. RUSTOM ALI
          S/O- SHWER ALI
          R/O- ROUMARI GAON
          P.O. KATIASAPORI
          P.S. DHING
          DIST.- NAGAON
         ASSAM
          PIN- 782122

         VERSUS

         THE STATE OF ASSAM AND ANR
         REP. BY P.P., ASSAM

         2:MD. AKKAS ALI
          S/O- LATE AZGOR ALI
          R/O- VILL.- TINTIKIA CHAR
          P.S. DHEKIAJULI
          DIST.- SONITPUR
         ASSAM
                                                                          Page No.# 2/2

Advocate for the Petitioner    : MR. L GOGOI, MR. N MAHAJAN,MR. A CHAUDHURY,MD R
ALI

Advocate for the Respondent : PP, ASSAM, MR. P K DAS,MRS. P B BORDOLOI,MS. W
SULTANA




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                         ORDER

25.11.2025

Heard Mr. N. Mahajan, learned counsel for the appellants. Also heard Ms. A. Begum, learned Additional Public Prosecutor for the State.

Hearing concluded.

Judgment reserved.

                              JUDGE                    JUDGE




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