Gunajit Nath vs Hitesh Das And 5 Ors
2025 Latest Caselaw 8865 Gua

Gauhati High Court

Gunajit Nath vs Hitesh Das And 5 Ors on 25 November, 2025

                                                                   Page No.# 1/4

GAHC010306252019




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./285/2020

         GUNAJIT NATH
         S/O- LATE JOGENDRA NATH, R/O- GALIAHATI, SRIKARMAR PATH,
         METUAKUCHI, BARPETA, P.S. AND DIST.- BARPETA, ASSAM.



         VERSUS

         HITESH DAS AND 5 ORS.
         S/O- LATE HARMOHAN DAS, R/O- VILL.- MANASPUR, WARD NO. 10,
         BARPETA ROAD, P.O. AND P.S. BARPETA ROAD, DIST.- BARPETA, ASSAM,
         PIN- 781315.

         2:BIPLAB PRATIM DAS
          S/O- HITESH DAS
          R/O- VILL.- MANASPUR
         WARD NO. 10
          BARPETA ROAD
          P.O. AND P.S. BARPETA ROAD
          DIST.- BARPETA
         ASSAM
          PIN- 781315.

         3:DRISTIREKHA DAS
          D/O- HITESH DAS
          R/O- VILL.- MANASPUR
         WARD NO. 10
          BARPETA ROAD
          P.O. AND P.S. BARPETA ROAD
          DIST.- BARPETA
         ASSAM
          PIN- 781315.

         4:SMTI. KANAN BALA OJAH
                                                                           Page No.# 2/4

             W/O- LATE KANAK CH. OJAH
             R/O- VILL.- MANASPUR
             WARD NO. 10
             BARPETA ROAD
             P.O. AND P.S. BARPETA ROAD
             DIST.- BARPETA
             ASSAM
             PIN- 781315.

            5:ABDUL REJJAK
             S/O- LATE ATOWAR RAHMAN
             R/O- VILL.- JOGIRPAM
             P.S. DHIRENPARA
             DIST.- BARPETA
            ASSAM.

            6:THE BRANCH MANAGER
             HDFC ERGO GENERAL INSURANCE CO. LTD.

             MAYUR GARDEN
             GROUND FLOOR
             OPPOSITE RAJIB BHAWAN
             ABC
             G.S. ROAD
             GUWAHATI- 781005

Advocate for the Petitioner   : MR. S ISLAM, MR A HAWARI,MR. S U AHMED

Advocate for the Respondent : MR M H AHMED (r-1 to 4), MS. P BORTHAKUR (R6),MS. M
SAIKIA (R6),MR. R GOSWAMI (R6)




             Linked Case : MACApp./332/2021

            HDFC ERGO GENERAL INSURANCE CO. LTD
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
            H.T. PAREKH MARG
            169
            BACKBAY RECLAMATION
            MUMBAI- 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
            BUILDING
            6TH FLOOR
            LACHIT NAGAR
            G.S. ROAD
                            Page No.# 3/4

GUWAHATI
ASSAM- 781007.


VERSUS

HITESH DAS AND 5 ORS
S/O- LATE HARMOHAN DAS
R/O- VILL.- MANASPUR
WARD NO. 10
P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.

2:BIPLAB PRATIM DAS
S/O- HITESH DAS
 R/O- VILL.- MANASPUR
WARD NO. 10
 P.S. BARPETA ROAD
 DIST.- BARPETA
ASSAM
 PIN- 781315.

3:MISS DRISTIREKHA DAS
D/O- HITESH DAS
R/O- VILL.- MANASPUR
WARD NO. 10
P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.

4:SMTI. KANAN BALA OJAH
W/O- LATE KANAK CH. OJAH
R/O- VILL.- MANASPUR
WARD NO. 10
P.S. BARPETA ROAD
DIST.- BARPETA
ASSAM
PIN- 781315.

5:GUNAJIT NATH
S/O- LATE JOGENDRA NATH
R/O- VILL.- GALIAHATI
SRIKARMAR PATH
METUAKUCHI
BARPETA
                                                                         Page No.# 4/4

           P.S. AND DIST.- BARPETA
           ASSAM
           PIN- 781314.

           6:ABDUL REJJAK
           S/O- LATE ATOWAR RAHMAN
           R/O- VILL.- JOGIRPAM
           P.S. BARPETA
           DIST.- BARPETA
           ASSAM
           PIN- 781316.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : MR M H AHMED appearing for HITESH DAS AND 5 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 25.11.2025

Heard Mr. S. Islam, learned counsel for the appellant in MACApp. No. 285/2020 and respondent No. 5 in MACApp. No. 332/2021. Also heard Mr. R. Goswami, learned counsel for the appellant in MACApp. No. 332/2021 and respondent No. 6 in MACApp. No. 285/2020. Also heard Mr. M.H. Ahmed, learned counsel for the respondent Nos. 1-4.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant