Page No.# 1/3 vs State Of Sikkim And Anr
2025 Latest Caselaw 8861 Gua

Gauhati High Court

Page No.# 1/3 vs State Of Sikkim And Anr on 25 November, 2025

                                                                   Page No.# 1/3

GAHC010108542021




                                                             2025:GAU-
AS:16031-DB

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/489/2023


          SHRI SUSHIL PRADHAN
          S/O LATE TILAK PRADHAN

          R/O S. N. T. COLONY
          DARAGON

          TADONG
          EAST SIKKIM - 737102

          2: SHRI L. P. PRADHAN
          S/O LATE M. B. PRADHAN

          R/O BHANSARI LODGE

          DEORALI
          EAST SIKKIM - 737 102

          3: SHRI M N NEOPANEY
          S/O INDRA LALL NEOPANY
          R/O UPPER SICHEY
          GANGTOK
          EAST SIKKIM-737101

          4: SHRI SANTOSH KUMAR LAMA
          S/O LATE P M LAMA
          R/O LINGDING BUSTY
          I.C.A.R. ROAD
          GANGTOK
          EAST SIKKIM-737102

          5: SHRI BHOJ RAJ PRADHAN
          S/O SHRI T. N. PRADHAN
                                       Page No.# 2/3

R/O DEFENCE AUDITIORIUM ROAD
HOUSING COLONY
TADONG

EAST SIKKIM - 737 102

6: SHRI PUSHPA KUMAR CHHETRI
S/O SHRI P. B. CHHETRI

R/O TIBET ROAD
GANGTOK -737 101

7: SHRI BHUWAN GURUNG
S/O LATE B. B. GURUNG
R/O SUIRAM KALI KHOLA

NAMTHANG
SOUTH SIKKIM - 737 126

8: SHRI K. B. SUBBA
S/O LATE D. B. SUBBA
R/O RUMBUK BUSTY
SOMBARIA
WEST SIKKIM - 737 121

9: SHRI HOM PRASAD RAI
S/O LATE KHARKA BAHADUR RAI
R/O TURUK BUSTY
PANCH GHAREY
P. O. TURUK
SOUTH SIKKIM - 737 128

10: SHRI PRATAP SINGH RAI
S/O B. B. RAI
R/O MANBIR COLONY
BHUSUK
GANGTOK
EAST SIKKIM - 737 101

   VERSUS

STATE OF SIKKIM AND ANR.
THROUGH SECRETARY
DEPARTMENT OF PERSONNEL
ADMINISTRATIVE REFORMS AND TRAINING
PUBLIC GRIEVANCES
GOVERNMENT OF SIKKIM
GANGTOK
                                                                        Page No.# 3/3


           2:FINANCE
            REVENUE AND EXPENDITURE DEPARTMENT
           REPRESENTED BY AND THROUGH ITS PRINCIPAL SECRETARY
            GOVERNMENT OF SIKKIM
            GANGTOK
            ------------

For the applicants : Ms. K.D. Bhutia, Advocate (through video conferencing) Mr. A.R. Tahbildar, Advocate Mr. L.D. Lepcha, Advocate Mr. P. Sherpa, Advocate

For the Respondents : Mr. A. Bhalla, Addl. A.G., Sikkim Mr. T. Bhutia, Govt. Advocate, Sikkim Mr. P. Choudhury, Advocate Mr. V. Gang Lepcha, Advocate

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 25-11-2025 (Ashutosh Kumar, C.J.)

In view of the judgment and order passed today in WA 158/2021, this interlocutory application also stands disposed off.

                      JUDGE                            CHIEF JUSTICE

Comparing Assistant