Gauhati High Court
Page No.# 1/6 vs Purna Prasad Sharma on 25 November, 2025
Page No.# 1/6
GAHC010108542021
2025:GAU-
AS:16031-DB
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3305/2025
THE STATE OF SIKKIM
THROUGH SECRETARY
DEPARTMENT OF PERSONNEL
ADMINISTRATIVE REFORMS AND TRAINING
PUBLIC GRIEVANCES
GOVERNMENT OF SIKKIM
GANGTOK
2: FINANCE REVENUE AND EXPENDITURE DEPARTMENT
REP. BY AND THROUGH ITS PRINCIPAL SECRETARY
GOVT. OF SIKKIM
GANGTOK
VERSUS
PURNA PRASAD SHARMA
SENIOR ACCOUNTS OFFICER
LAND REVENUE AND DISASTER MANAGEMENT DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
2:SHRI JAG BAHADUR KARKI
SENIOR ACCOUNTS OFFICER
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
3:SHRI SUSHIL PRADHAN
S/O.-LATE TILAK PRADHAN
R/O-SNT COLONY
Page No.# 2/6
DARAGAON
TADONG
EAST SIKKIM-737102
4:SHRI L P PRADHAN
S/O- LATE M.B PRADHAN
R/O-BHANSARI LODGE
DEORALI
EAST SIKKIM-737102
5:SHRI M N NEOPANEY
S/O- INDRA LALI NEOPANEY
R/O- UPPER SICHEY
GANGTOK
EAST SIKKIM-737101
6:SHRI SANTOSH KUMAR LAMA
S/O-LATE P.M LAMA
R/O- LINGDING BUSTY
ICAR ROA
GANGTOK
EAST SIKKIM-737102
7:SHRI BHOJ RAJ PRADHAN
S/O- SHRI T.N PRADHAN
R/O-DEFENCE AUDITORIUM ROAD
HOUSING COLONY
TADONG
EAST SIKKIM-737101
8:SHRI PUSHPA KUMAR CHHETRI
S/O- SHRI P.B CHHETRI
R/O.- TIBET ROAD
GANGTOK
737101
9:SHRI BHUWAN GURUNG
S/O- LATE B.B GURUNG
R/O- SUIRAM KALI KHOLA
NAMTHANG
SOUTH SIKKIM-737126
10:SHRI K B SUBBA
S/O-LATE D.B SUBBA
R/O-RUMBUK BUSTY
SOMBARIA
WEST SIKKIM-737121
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11:SHRI HOM PRASAD RAI
S/O.- LATE KHARKA BAHADUR RAI
R/O.- TURUK BUSTY
PANCH GHAREY
P.O- TURUK
SOUTH SIKKIM-737128
12:SHRI PRATAP SINGH RAI
S/O-B.B RAI
R/O-MANBIR COLONY
BHUSUK
GANGTOK
EAST SIKKIM-737101
13:SHRI SUBASH PRADHAN
SENIOR ACCOUNT OFFICER
SOCIAL JUSTICE
EMPOWERMENT AND WELFARE DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM
14:SHRI PRASHANT DAHAL
SRNIOR ACCOUTS OFFICER
TOURISM DEPARTMENT
GOVT. OF SIKKIM GANGTOK
EAST SIKKIM-737101
15:SHRI SUNIL CHANDRA SHARMA
SENIOR ACCOUNT OFFICER
LAND REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISTRICT COLLECTORATE (SOUTH)
GOVT. OF SIKKIM
NAMCHI
SOUTH SIKKIM-737126
16:MRS SUJANA SHARMA
SENIOR ACCOUNT OFFICER
WATER SECURITY AND PHE DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
17:MS PRINCY PALDEN DHANDUP
SENIOR ACCOUNT OFFICER
EXCISE DEPARTMENT
GOVT.OF SIKKIM GANGTOK
EAST SIKKIM-737101
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18:MS ARPANA NAOMI RAI
DEPUTY DIRECTOR (BUDGET)
FINANCE
REVENUE AND EXPENDITURE DEPARTMENT
GOVT OF SIKKIM
GANGTOK
EAST SIKKIM-737101
19:MS TSHERING DOLMA
SENIOR ACCOUNT OFFICER
COMMERCE AND INDUSTRIES DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
20:MS PAMIN LEPCHA
SENIOR ACCOUNTS OFFICER
FOREST
ENVIRONMENT AND WILDLIFE MANAGEMENT DEPARTMENT
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
21:SHRI KARMA THENDUP THAPA
SENIOR ACCOUNT OFFICER
STATE OF LEGISLATIVE ASSEMBLY
GOVT OF SIKKIM
GANGTOK
EAST SIKKIM-737101
22:SHRI AMARDEEP SINGH
SENIOR ACCOUNTS OFFICER
HUMAN RESOURCE DEVELOPMENT DEPARTMENT
HEADQUARTERS
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
23:SHRI BHIM BAHADUR BARDEWA
SENIOR ACCOUNTS OFFICER
NRHM UNDER HEALTH CARE
HUMAN SERVICES AND F.W. DEPARTMENT
GOVT OF SIKKIM
GANGTOK
EAST SIKKIM-737101
24:SMT LAKPA DOMA BHUTIA
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SENIOR ACCOUNTS OFFICER
ECCLESIASTICAL DEPART
GOVT. OF SIKKIM
GANGTOK
EAST SIKKIM-737101
------------
For the applicants : Mr. A. Bhalla, Addl. A.G., Sikkim
Mr. T. Bhutia, Govt. Advocate, Sikkim
Mr. P. Choudhury, Advocate
Mr. V. Gang Lepcha, Advocate
For the Respondents : Mr. H.K. Das, Advocate
Mr. D.J. Kapil, Advocate for
Ms. K.D. Bhutia, Advocate
(through video conferencing)
Mr. A.R. Tahbildar, Advocate
Mr. L.D. Lepcha, Advocate
Mr. P. Sherpa, Advocate for
Page No.# 6/6
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
25-11-2025
(Ashutosh Kumar, C.J.)
In view of the judgment and order passed today in WA 158/2021,
this interlocutory application also stands disposed off.
JUDGE CHIEF JUSTICE
Comparing Assistant
