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Pahumara Anchalik Me School vs The State Of Assam And 9 Ors
2025 Latest Caselaw 8848 Gua

Citation : 2025 Latest Caselaw 8848 Gua
Judgement Date : 25 November, 2025

Gauhati High Court

Pahumara Anchalik Me School vs The State Of Assam And 9 Ors on 25 November, 2025

                                                                  Page No.# 1/18

GAHC010230492019




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7226/2019

         PAHUMARA ANCHALIK ME SCHOOL
         REPRESENTED BY ITS HEADMASTER MD. HASEN ALI, AGED ABOUT 60
         YEARS, S/O KITAB ALI, VILLAGE AND P.O. PAHUMARA, DIST- BARPETA,
         ASSAM, PIN- 781308.

         VERSUS

         THE STATE OF ASSAM AND 9 ORS.
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, GUWAHATI, PIN- 781006

         2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
         ASSAM
          EDUCATION DEPARTMENT
          GUWAHATI
          PIN- 781006.

         3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
          FINANCE DEPARTMENT
          DISPUR
          GUWAHATI
          PIN- 781006.

         4:THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI
          PIN- 781019.

         5:THE BODOLAND TERRITORIAL COUNCIL
          REPRESENTED BY ITS PRINCIPAL SECRETARY
          KOKRAJHAR
          DIST- KOKRAJHAR (BTC)
         ASSAM.
                                                                       Page No.# 2/18


            6:THE DIRECTOR OF EDUCATION
             BODOLAND TERRITORIAL COUNCIL
             KOKRAJHAR
             DISTRICT- KOKRAJHAR (BTC)
            ASSAM.

            7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             BARPETA
             DISTRICT- BARPETA
            ASSAM
             PIN -781301.

            8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             DHUBRI
             DISTRICT- DHUBRI
            ASSAM.

            9:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             BAKSA (BTC)
            ASSAM.

            10:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             CHIRANG (BTAD)
            ASSAM

Advocate for the Petitioner   : MR B KAUSHIK, MR. A BARKATAKI,MR P BHARDWAJ,MR. M
SARMA

Advocate for the Respondent : GA, ASSAM, MR P NAYAK, SC, FINANCE DEPARTMENT AS
WELL BTC.,MR. N J KHATANIAR, SC, ELEMENTARY EDUCATION DEPARTMENT,SC, ELEM.
EDU,SC, FINANCE,SC, BTC




             Linked Case : WP(C)/1428/2024

            HITEN CHANDRA PATGIRI AND 6 ORS
            HEADMASTER (RETIRED)
            ATHIABARI GIRLS ME SCHOOL
            S/O LATE PURNA RAM PATGIRI
            VILLAGE- PUB ATHIABARI
            P.O. ATHIABARI
            DIST- BAKSA
            B.T.R
                               Page No.# 3/18

ASSAM
PIN - 781377.

2: HOMESWAR DAS
HEADMASTER (RETIRED)
ATHIABARI GIRLS ME SCHOOL
 S/O LATE BALORAM DAS
VILLAGE- PASCHIM ATHIABARI
 P.O ATHIABARI
 DIST- BAKSA B.T.R
ASSAM
 PIN - 781377.

3: HARMAYA PATOWARY
ASSISTANT TEACHAR
NAVA MILAN HIGH SCHOOL
S/O LATE JAGAT CH. PATOWARY
VILLAGE- KATANIPARA
P.O ATHIABARI
DIST- BAKSA BTR
ASSAM
PIN - 781377.

4: HABIB ULLAH
ASSISTANT TEACHER
NAVA MILAN HIGH SCHOOL
S/O LATE UMAR UDDIN
VILLAGE- SARUMANIKPUR
P.O SARUMANIKPUR
DIST- BAKSA BTR
ASSAM
PIN - 781329.

5: MAKUNDA TAHBILDAR
HEADMASTER (RETIRED)
JAYMATI GIRLS ME SCHOOL
S/O- ABHAY CHARAN KALITA
VILLAGE- SARUMANIKPUR
P.O SARUMANIKPUR
P.O SARUMANIKPUR
DIST- BAKSA BTR ASSAM
PIN - 781329

6: CHAMAUN ALI
ASSISTANT TEACHER (RETIRED)
JAYMATI GIRLS ME SCHOOL
S/O LATE SADER ALI
VILLAGE- SARUMANIKPUR
                                                    Page No.# 4/18

P.O SARUMANIKPUR
DIST- BAKSA B.T.R.
ASSAM
PIN- 781329

7: CHAKRAPANI DAS
ASSISTANT TEACHER (RETIRED)
JAYMATI GIRLS ME SCHOOL
S/O LATE MEHIRAM DAS
VILLAGE- SARUMANIKPUR
P.O. SARUMANIKPUR
DIST- BAKSA B.T.R
ASSAM
PIN - 781329
VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI
PIN - 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI
 PIN - 781006.

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI
PIN - 781006

4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN - 781019.

5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BAKSA
DISTRICT- BAKSA
ASSAM
PIN - 781329.
------------
Advocate for : MR. M K CHOUDHURY
                                                    Page No.# 5/18

Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/1449/2024

NAGENDRA CHANDRA BARMAN AND 7 ORS
HEADMASTER (RETIRED)
BAMUNI CHOTOGIRAI ME SCHOOL
S/O- LATE MANINDRA CHANDRA BARMAN
VILLAGE- CHOTOGIRAIRPAR
P.O.- BARKANDA
 DIST.- DHUBRI

ASSAM
PIN- 783348.

2: HAZRAT ALI SK
ASSISTANT TEACHER (RETIRED)

BAMUNI CHOTOGIRAI ME SCHOOL

S/O- LATE MONSER ALI SK

VILLAGE- CHOTOGIRAIRPAR

P.O.- BARKANDA
 DIST.- DHUBRI

ASSAM
PIN- 783348.

3: JAMSER ALI SK
ASSISTANT TEACHER (RETIRED)

BAMUNI CHOTOGIRAI ME SCHOOL

S/O- LATE JALAL UDDIN SK

VILLAGE- KHORAGHAT
P.O.- BARKANDA

DIST.- KOKRAJHAR (BTAD)
ASSAM

PIN- 783348.
                                 Page No.# 6/18

4: JAYNAB BIBI
WIFE OF LATE MOZIBAR RAHMAN

ASSISTANT TEACHER

BAMUNI CHOTOGIRAI ME SCHOOL

S/O- LATE SALIMUDDIN SK

VILLAGE- BARGIRAIRPAR

P.O.- BARKANDA
 DIST.- DHUBRI

ASSAM
PIN- 783348


 5: LOKESH CH. ROY
JAMDUAR PUBLIC ME SCHOOL

S/O- LATE NARESH CHANDRA ROY

VILLAGE- TOKRABANDHA

P.O.- CHIRAKUTA
 DIST.- DHUBRI

ASSAM
PIN- 783348.

6: MOZAR ALI
ASSISTANT TEACHER (RETIRED)

JAMDUAR PUBLIC ME SCHOOL

S/O- TARIPULLA SK

VILLAGE- SURJYA KAHATA PT. II

P.O.- BILASIPARA
 DIST.- DHUBRI

ASSAM
PIN- 783348.

7: AMSER ALI
HEADMASTER (RETIRED)
                                                    Page No.# 7/18


ANANDA NAGAR ME SCHOOL

S/O- LATE SHAIBULLA SHEIKH

VILLAGE- HARKATA MUSLIMPARA

P.O.- HATIPOTA
 DIST.- DHUBRI

ASSAM
PIN- 783348.

8: TAPASH CHANDRA BARMAN
ASSISTANT TEACHER (RETIRED)

ANANDA NAGAR ME SCHOOL

S/O- LATE USENDRA BARMAN

VILLAGE- JAMDUAR PT.- I

P.O.- JAMDUAR
 DIST.- DHUBRI

ASSAM
PIN- 783348.
VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM

DISPUR
GUWAHATI- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
 EDUCATION DEPARTMENT
DISPUR
 GUWAHATI
 PIN- 781006.

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
                                                    Page No.# 8/18

4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN- 781019.

5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DHUBRI
DISTRICT- DHUBRI
ASSAM
PIN- 783348.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/1413/2024

SATESWAR BRAHMA AND 20 ORS
HEADMASTER (RETIRED)
DAIMU ME SCHOOL
S/O LATE ATHARAM BRAHMA

VILLAGE- HARIGAON
P.O. KALIPUKHURI

DIST- KOKRAJHAR (BTC)
ASSAM

PIN- 783369

2: BINOD CH. BRAHMA
GRADE-IV (RETIRED)
 DAIMU ME SCHOOL
S/O LATE SABURAM BRAHMA
VILLAGE- HARIGAON
 P.O. KALIPUKHURI
 DIST- KOKRAJHAR (BTC)
ASSAM
 PIN- 783369.

3: RAJENDRA RAY
ASSISTANT TEACHER (RETIRED)

DEBARGAON ME SCHOOL
S/O LATE KAMESWAR RAY
                                    Page No.# 9/18

VILLAGE- NIDANI
P.O.- BAHALPUR
DIST.- DHUBRI
ASSAM
PIN- 783376

4: DINABANDHU RAY
ASSISTANT TEACHER (RETIRED)

DEBARGAON ME SCHOOL

S/O LATE LOLIT RAY

VILLAGE- BAHALPUR JOGIPARA PT. I
P.O.- BAHALPUR
DIST.- DHUBRI

ASSAM
PIN- 783376.

5: RUKHILA BASUMATARY
W/O LATE PREMLAL NARZARI
HEADMASTER OF KARIGAON ME SCHOOL
VILLAGE- KARIGAON
P.O.- KARIGAON
DIST.- KOKRAJHAR
ASSAM
PIN- 783373.

6: UJJHAL KR. WARY
ASSISTANT TEACHER (RETIRED)

KARIGAON ME SCHOOL

S/O BABENDRA WARY

VILLAGE- DOLOGAON
P.O. GARUBHASA
DIST- CHIRANG
ASSAM
PIN- 783373.

7: MATEN RAJBONGSHI
ASSISTANT TEACHER (RETIRED)
KARIGAON ME SCHOOL
S/O- LATE PARAMANANDA ROY
VILLAGE- KAUNIA BHASA (UJANPARA)
                                       Page No.# 10/18

P.O. KALIPUKURI
 DIST- KOKRAJHAR
ASSAM
 PIN- 783369

8: ARUNA BARMAN
ASSISTANT TEACHER (HINDI) (RETIRED)
KARIGAON ME SCHOOL

D/O- LATE SWADHIN CH. BARMAN

VILLAGE- PATGAON
P.O. PATGAON

DIST- KOKRAJHAR
ASSAM
PIN- 783346.

9: AMARSING BASUMATARY
ASSISTANT TEACHER
KARIGAON ME SCHOOL
S/O- LATE LAKSHMIRAM BASUMATARY
VILLAGE- HALTUGAON
P.O.- HALTUGAON

DIST- KOKRAJHAR
ASSAM
PIN- 783370.

10: RAMESH CH. MOSAHARY
ASSISTANT TEACHER
KARIGAON ME SCHOOL
S/O- LATE SAITENDRA MOSHAHARY
VILLAGE- TARONGURI
P.O.- HALTUGAON

DIST.- KOKRAJHAR
ASSAM
PIN-783370

11: SABITA BRAHMA
ASSISTANT TEACHER (HINDI)

KARIGAON ME SCHOOL

D/O- LATE BUDHIRAM BRAHMA

VILLAGE- GHORAMARI
                                                      Page No.# 11/18

P.O.- DOTMA

DIST- KOKRAJHAR
ASSAM
PIN-783347

12: AMARENDRA NATH BASUMATARY
HEADMASTER (RETIRED)

LAKSHNABARI TINALI ME SCHOOL
S/O- LATE DWARENDRA NATH BASUMATARY
VILLAGE- HASRAOBARI
P.O.- RAMFALBIL

DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

13: SUSHILA MUSHAHARY
WIFE OF LATE BONGESWAR MUSHAHARY
ASSISTANT TEACHER

LAKSHNABARI TINALI ME SCHOOL

S/O- LATE BUDHISWAR MUSHAHARY

VILLAGE- ATHIABARI TINALI
P.O.- RAMFALBIL
DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

14: RUPENDRA BASUMATARY
ASSISTANT TEACHER
LAKSHNABARI TINALI ME SCHOOL
LAKSHNABARI TINALI ME SCHOOL
S/O- LATE DHANSING BASUMATARY
VILLAGE- SOUTH LAKSHNABARI
P.O.-RAMFALBIL
DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

15: SAMARENDRA BASUMATARY
ASSISTANT TEACHER (RETIRED)
LAKSHNABARI TINALI ME SCHOOL
S/O LT. ISTAR BASUMATARY VILLAGE- NORTH HASRAOBARI
P.O.- RAMFALBIL
                                                Page No.# 12/18

DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

16: SANAMATI BASUMATARY
WIFE OF LATE PURANJOY BASUMATARY
ASSISTANT TEACHER (RETIRED)
LAKSHNABARI TINALI ME SCHOOL
VILLAGE- BHODIAGURI
P.O.- PATGAON
DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

17: PRAMODE CH. BASUMATARY
ASSISTANT TEACHER (RETIRED)
LAKSHNABARI TINALI ME SCHOOL
S/O- LATE BIDSINGH BASUMATARY
VILLAGE- SARAGAON
P.O.- RAMFALBIL
DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

18: JWNGKLI NARZARY
WIFE OF LATE BHUPEN CH NARZARY
GRADE- IV
LAKSHNABARI TINALI ME SCHOOL
S/O- LATE KALAM NARZARY
VILLAGE- ATHIABARI TINALI
P.O.- RAMFALBIL
DIST.- KOKRAJHAR
ASSAM
PIN- 783346.

19: MARGARET BASUMATARY
W/O HEADMASTER LATE SAMARENDRA BASUMATARY OF SIMLAGURI ME
SCHOOL
VILLAGE- SIMLAGURI
P.O.- DOTMA
DIST.- KOKRAJHAR
ASSAM. PIN- 783347

20: JAYMATI BARMAN
W/O LATE PRAFULLA KR. BARMAN
ASSISTANT TEACHER OF SIMLAGURI ME SCHOOL
S/O- SURENDRA BARMAN
VILLAGE- AMTOLI
                                                   Page No.# 13/18

P.O.- CHITHILA
DIST- KOKRAJHAR
ASSAM. PIN- 783354.

21: SACHINDRA RAY
ASSISTANT TEACHER (RETIRED)
SIMLAGURI ME SCHOOL
S/O- SUNIL CH. RAY
VILLAGE- LAMAPARA
P.O.- CHITHILA
DIST- KOKRAJHAR
ASSAM. PIN- 783354.
VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI
PIN-781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI
 PIN-781006

3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI
PIN-781006.

4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN-781019.

5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KOKRAJHAR
DISTRICT- KOKRAJHAR
ASSAM

PIN 781301.
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : SC
                                                        Page No.# 14/18

ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/1462/2024

RABIN MEDHI AND 15 ORS.
HEADMASTER (RETIRED)
SANATAN SEWASHRAM GIRLS ME SCHOOL
S/O- LATE BASUDEV MEDHI
VILL.- NIZ SATHISAMUKA
P.O. SATHISAMUKA
DIST. BARPETA
ASSAM
PIN- 781355.

2: BHARAT CH. NATH
ASSISTANT TEACHER (RETIRED)
 SANATAN SEWASHRAM GIRLS ME SCHOOL
 S/O- LATE TARINI NATH
VILL- KHARADHARA
 P.O. BARAMCHARI
 DIST. BARPETA
ASSAM
 PIN- 781355.

3: PARUL TALUKDAR
ASSISTANT TEACHER
SANATAN SEWASHRAM GIRLS ME SCHOOL

(RETIRED)
 W/O- DURGESHWAR KALITA
 VILL. AND P.O. SARUMANIKPUR
 DIST. BAKSA
 ASSAM
 PIN- 781329.

4: NIPENDRA NATH DAS
HEADMASTER
CHAIBARI ME SCHOOL
(RETIRED)
S/O- LATE BHUBAN CH. DAS
VILL.- CHAIABARI
P.O. PUB REHABARI
DIST. BARPETA
ASSAM
PIN- 781329.
                                                     Page No.# 15/18

5: PABAN CHANDRA DAS
ASSISTANT TEACHER
CHAIBARI ME SCHOOL
(RETIRED)
S/O- HARESHWAR DAS
VILL.- CHAIABARI
P.O. PUB REHABARI
DIST. BARPETA
ASSAM
PIN- 781329.

6: KABITA DAS
W/O- ASSISTANT TEACHER LATE BHABESH CH. DAS OF CHAIBARI ME
SCHOOL (SINCE DECEASED)
VILL- AKAYA
P.O. AKAYA
DIST. BARPETA
ASSAM
PIN- 781329.

7: DURGESWAR DAS
ASSISTANT TEACHER
CHAIBARI ME SCHOOL
(RETIRED)
S/O- LATE SRIRAM CH. DAS
VILL.- CHAIABARI
P.O. PUB REHABARI
DIST. BARPETA
ASSAM
PIN- 781329.

8: AJIT KR. DAS
ASSISTANT TEACHER
CHAIBARI ME SCHOOL
(RETIRED)
S/O- LATE UPENDRA NATH DAS
VILL.- CHAIABARI
P.O. PUB REHABARI
DIST. BARPETA
ASSAM
PIN- 781329.

9: NIRANJAN MEDHI
ASSISTANT TEACHER
CHAIBARI ME SCHOOL
S/O- LATE DANORAM MEDHI
VILL.- CHAIABARI
P.O. PUB REHABARI
                                 Page No.# 16/18

DIST. BARPETA
ASSAM
PIN- 781329.

10: MUKUNDA CH. BAISHYA
HEADMASTER
BHATTADEV ME SCHOOL (RETIRED)
BICHANKUCHI
S/O- LOHIT BAISHYA
VILL.- KALJIRAPARA
P.O. NITYANANDA
DIST. BARPETA
ASSAM
PIN- 781329.

11: NILIMA DEVI
ASSISTANT TEACHER
BHATTADEV ME SCHOOL (RETIRED)
D/O- HARABALLAV DEV SARMA
VILL.- MARIPUR ANANDAPUR
P.O. NITYANANDA
DIST. BARPETA
ASSAM
PIN- 781329.

12: NIRAN CH. DAS
ASSISTANT TEACHER
BHATTADEV ME SCHOOL
S/O- UDDHAB DAS
VILL.- BICHANKUCHI
P.O. NITYANANDA
DIST. BARPETA
ASSAM
PIN-781329.

13: KRIPANATH CHOUDHURY
ASSISTANT TEACHER
BHATTADEV ME SCHOOL (RETIRED)
S/O- BIPIN CHOUDHURY
VILL.- BANG GOSAIPARA
P.O. NITYANANDA
DIST. BARPETA
ASSAM
PIN- 781329.

14: GIRIDHAR ROY
ASSISTANT TEACHER
BHATTADEV ME SCHOOL
                                                    Page No.# 17/18

S/O- SUKHNARAM ROY
VILL.- BICHANKUCHI
PO NITYANANDA
DIST. BARPETA
ASSAM
PIN- 781329.

15: HARENDRA NATH OJAKAHAR
ASSISTANT TEACHER
SWAHID JYOTISH CHOUDHURY M.E. SCHOOL
PIPLA (RETIRED)
S/O- LATE BANDHURAM OJAKAHAR
VILL.- PIPLA
P.O. NITYANANDA
DIST. BARPETA
ASSAM
PIN- 781329.

16: RUKMINI DAS
ASSISTANT TEACHER
SWAHID JYOTISH CHOUDHURY M.E. SCHOOL
PIPLA (RETIRED)
C/O- BALORAM ROY
VILL.- SADERI
P.O. SADERI
DIST. BARPETA
ASSAM
PIN- 781325.
VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI
PIN- 781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI
 PIN- 781006.

3:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-78006.
                                                                            Page No.# 18/18

             4:THE DIRECTOR OF ELEMENTARY EDUCATION
             ASSAM
             KAHILIPARA
             GUWAHATI
             PIN- 781019.

             5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             BARPETA
             DIST. BARPETA
             ASSAM
             PIN- 781301.
             ------------
             Advocate for : MR. M K CHOUDHURY
             Advocate for : GA
             ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                        ORDER

25.11.2025

Heard Mr. M. Sarma, learned counsel for the petitioners. Also heard Mr. B. Talukdar, learned standing counsel for the respondents in Elementary Education Department and Ms. B. Bora, learned standing counsel for the respondent BTC, appearing in WP(C) Nos.7226/2019 and 1413/2024.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant

 
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