Gauhati High Court
Sri Sonen Goyary vs The State Of Assam And Ors on 21 November, 2025
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/5
GAHC010241782023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6793/2023
SRI SONEN GOYARY
S/O- THANEN GOYARY ,
R/O- VILLAGE PUB KACHUKATA,
P.O- KACHUKATA,
P.S- TAMULPUR,
DIST- BAKSA (BTR), ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REP. BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
ELEMENTARY EDUCATION DEPARTMENT
DISPUR, JANATA BHAWAN, GUWAHATI-6
2:THE BODOLAND TERRITORIAL COUNCIL (BTC)
KOKRAJHAR
REP. BY ITS PRINCIPAL SECRETARY
P.O- KOKRAJHAR
DIST- KOKRAJHAR (BTC)
ASSAM
PIN-783370
3:THE SECRETARY
DEPARTMENT OF EDUCATION
BTC
P.O- KOKRAJHAR
DIST- KOKRAJHAR (BTC)
ASSAM
Page No.# 2/5
PIN-783370
4:THE DIRECTOR OF EDUCATION
BTC
P.O- KOKRAJHAR
DIST- KOKRAJHAR (BTC)
ASSAM
PIN-783370
5:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-0
Advocate for the Petitioner : MR. S K GOSWAMI, MR. R SHARMA,MR N SARMA
Advocate for the Respondent : SC, BTC, SC, ELEM. EDU,SC, FINANCE
Linked Case : WP(C)/6750/2023
SRI MRITYUNJOY DAS
S/O- LATE RAJENDRA DAS
R/O- VILLAGE BARIMAKHA
P.O- LATIBARI
P.S- TAMULPUR
DIST- BAKSA (BTR)
ASSAM
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE SECRETARY TO THE GOVT OF ASSAM
DEPARTMENT OF ELEMENTARY EDUCATION
DISPUR
GUWAHATI- 781006
Page No.# 3/5
2:THE BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
REP. BY THE PRINCIPAL SECRETARY BTC
P.O AND DIST- KOKRAJHAR
ASSAM
PIN-783370
3:THE SECRETARY
DEPARTMENT OF EDUCATION
BTC
P.O AND DIST- KOKRAJHAR
ASSAM
PIN-783370
4:THE DIRECTOR OF EDUCATION
BTC
P.O AND DIST- KOKRAJHAR
ASSAM
PIN-783370
5:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-06
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
BTC appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/7527/2023
AMULLYA DEKA
S/O- LATE UPEN DEKA
R/O- VILL.- KALCHENI
P.O. KALCHENI
P.S. TAMULPUR
DIST. BAKSA
BTR
ASSAM
Page No.# 4/5
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF ELEMENTARY EDUCATION
DISPUR
GUWAHATI-781006.
2:THE BODOLAND TERRITORIAL COUNCIL (BTC)
KOKRAJHAR
REPRESENTED BY ITS PRINCIPAL SECRETARY
P.O. KOKRAJHAR
DIST. KOKRAJHAR
BTR
ASSAM
PIN- 783370.
3:THE SECRETARY
DEPARTMENT OF EDUCATION
BTC
P.O. AND DIST. KOKRAJHAR (BTR)
ASSAM
PIN- 783370.
4:THE DIRECTOR OF EDUCATION
BTC
P.O. AND DIST. KOKRAJHAR (BTR)
ASSAM
PIN- 783370.
5:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GHY-781006.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 5/5
BEFORE
HON'BLE MR. JUSTICE NELSON SAILO
O R D E R
21.11.2025
Mr. B.C Musahary, learned Standing Counsel, BTC submits that
although he has received instructions, he may be given some time to
prepare the matter.
On 27.10.2025, it was submitted before this Court that the case of the
petitioners is covered by the judgment and order dated 17.02.2025 passed
by a Co-ordinate Bench of this Court in WP(C) No.3779/2023 and
therefore, a similar order may be passed.
Mr. B.C Musahary, learned Standing Counsel, BTC shall examine this
aspect of the matter and make his submission by the next date.
List the matter on 26.11.2025.
JUDGE
Comparing Assistant
