Siba Bhuyan @ Sujal Bhuyan @ Shiva Bhuyan vs The State Of Assam And 7 Ors
2025 Latest Caselaw 8764 Gua

Gauhati High Court

Siba Bhuyan @ Sujal Bhuyan @ Shiva Bhuyan vs The State Of Assam And 7 Ors on 20 November, 2025

Author: S.K. Medhi

Bench: S.K. Medhi

                                                                   Page No.# 1/3

GAHC010188782025




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : W.P.(Crl.)/61/2025

         SIBA BHUYAN @ SUJAL BHUYAN @ SHIVA BHUYAN
         S/O LATE DULU BHUYAN, R/O BURIGANG, BALIPUKHURI, P.S. AND P.O.-
         BISWANATH CHARIALI, PIN-784176, DIST- BISWANATH (ASSAM)



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, HOME AND POLITICAL DEPARTMENT, DISPUR,
         GUWAHATI-781006, ASSAM

         2:SECRETARY
          HOME AND POLITICAL DEPARTMENT
          GOVERNMENT OF ASSAM
          2ND FLOOR
          I-BLOCK
         ASSAM SECRETARIATE
          DISPUR-781006
          DISPUR
          GUWAHATI-781006
         ASSAM

         3:DEPUTY SECRETARY (PITNDPS DIVISION)
          MINISTRY OF FINANCE
          DEPARTMENT OF REVENUE
          GOVT OF INDIA
          CHURCH ROAD
          HUNTMENTS
          NORTH BLOCK
          NEW DELHI-110001
          DELHI
                                                                            Page No.# 2/3

            4:THE CHAIRMAN
            ADVISORY BOARD
             PITNDPS
            ASSAM
             FLAT NO. 2
             GROUND FLOOR
            A.A.I. BUILDING
             HEDAYATPUR
             MAGISTRATE COLONY
             GUWAHATI-781001
            ASSAM

            5:DIRECTOR GENERAL OF POLICE
            ASSAM
             DR. B.K. KAKOTI ROAD
             ULUBARI
             GUWAHATI-781007
            ASSAM

            6:DISTRICT COMMISSIONER
             BISWANTH
             P.O.- BISWANATH CHARIALI
             PIN-784176
             DIST- BISWANATH
            ASSAM

            7:SUPERINTENDENT OF POLICE
             BISWANATH
             P.O.- BISWANATH CHARIALI
             PIN-784176
             DIST- BISWANATH
            ASSAM

            8:SUPERINTENDENT OF DISTRICT JAIL
             BISWANATH
             P.O.- BISWANATH CHARIALI
             PIN-784176
             DIST- BISWANATH
            ASSA

Advocate for the Petitioner   : MR. M RAHMAN, MD A RAHMAN

Advocate for the Respondent : GA, ASSAM, MR. K K PARASAR (C.G.C(R-3)),DY.S.G.I.




                                        BEFORE
                                                                        Page No.# 3/3

                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
                     HONOURABLE MR. JUSTICE PRANJAL DAS

                                      ORDER

20.11.2025 (S.K. Medhi, J)

Heard Mr. M. Rahman, learned counsel for the petitioner. Also heard Mr. B. Goswami, learned Additional AG and Mr. K. K. Parasar, learned CGC.

Hearing concluded.

Judgment reserved.

                                              JUDGE                   JUDGE


Comparing Assistant