Citation : 2025 Latest Caselaw 8755 Gua
Judgement Date : 20 November, 2025
Page No.# 1/8
GAHC010017342022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/544/2022
ABUL HUSSAIN AND 4 ORS
S/O. ABDUL GAFUR, VILL. ALOMGANJ PT-VIII, P.O. ALOMGANJ, P.S.
GAURIPUR, DIST. DHUBRI, ASSAM.
2: MOTIAR RAHMAN
S/O. HABIBAR RAHMAN MOLLAH
VILL. ALOMGANJ PT-IX
P.O. ALOMGANJ
P.S. GAURIPUR
DIST. DHUBRI
ASSAM.
3: ABDUR RASHID
S/O. LT. KANTU SHEIKH
VILL. CHAUTARA
P.O. RANGAMATI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783339.
4: KORBAN ALI SHEIKH
S/O. LT. TOMSER ALI
VILL. 87 TOPPARA JHAUPARA PT-II
P.O. RANGAMATI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783339.
5: ISMAIL HUSSAIN
S/O. AHMMAD ALI
VILL. BAGULAMARI PT-I
P.O. ALOMGANJ
Page No.# 2/8
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783339
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPTT., DISPUR, GUWAHATI-06.
2:THE DEPUTY COMMISSIONER
DHUBRI
DIST. DHUBRI
ASSAM
P.O. DHUBRI
PIN-783301.
3:THE CHIEF EXECUTIVE OFFICER
ZILLAPARISHAD
DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783301.
4:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
GAURIPUR
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
5:ALAMGANJ GAON PANCHAYAT
REP. BY THE SECRETARY
P.O. GAURIPUR
DIST. DHUBRI
PIN-783331
Advocate for the Petitioner : MR H R A CHOUDHURY, MR. S H ZAMAN,MR F U
BARBHUIYA
Advocate for the Respondent : GA, ASSAM, SC, P AND R.D.
Page No.# 3/8
Linked Case : WP(C)/917/2022
AHMMED ALI AND 10 ORS
S/O- LATE NOSERALI
VILL- DALANER ALGA PART-I
P.O ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
2: MOYDAN ALI SHEIKH
S/O- LATE KITAB ALI
VILL- KAUNBARI
P.O ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
3: BAKKAR ALI
S/O- LATE SURMAN ALI
VILL- DALANER ALGA PART-I
P.O ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
4: EUNUS ALI
S/O- KHOSAL SK
VILL-ALOMGANJ PART-II
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
5: ROSHIDUR RAHMAN
S/O- MAHMUD ALI
VILL-GERAMARI PART-V
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
Page No.# 4/8
ASSAM
PIN- 783339
6: ABDUS SAMAD SHEIKH
S/O- TAMIZ UDDIN SK
VILL-DEBOTTAR RAIPUR PART-I
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
7: RAJU SHEIKH
S/O-LATE DELBOR ALI
VILL-GERAMARI PART-IV
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
8: BOSIR UDDIN
S/O- EASIN SK
VILL-ALOMGANJ
PART-VI
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
9: GOLAP UDDIN
S/O- MORTAZ ALI
VILL- FASHATPUR
P.O- ALOMGANJ
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
10: MANNAN ALI SHEIKH
S/O- LATE NUR HUSSEN SK
VILL-BANIAMARI PART-IV
P.O- RONGAMATI
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
Page No.# 5/8
PIN- 783339
11: GOLAM HOSSAIN SHEIKH
S/O-ASIR UDDIN SK
VILL-86 TOPPARA JHAUPARA PART-I
P.O- RONGAMATI
P.S- GAURIPUR
DIST- DHUBRI
ASSAM
PIN- 783339
VERSUS
THE STATE OF ASSAM AND 15 ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
DHUBRI
DIST- DHUBRI
ASSAM
P.O- DHUBRI
PIN-783301
3:THE CHIEF EXECUTIVE OFFICER
ZILLAPARISHAD DHUBRI
DIST- DHUBRI
ASSAM
P.O- DHUBRI
PIN-783301
4:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
GAURIPUR
P.O-GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783301
5:ALAMGANJ GAON PANCHAYAT
REP. BY THE SECRETARY
P.O-GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783339
Page No.# 6/8
6:MOZAMMIL HUSSAIN
S/O NASIR UDDIN
R/O VILL. I.G ROAD
WARD NO. 13
P.O- WIM CO ROAD
P.S AND DIST.- DHUBRI
ASSAM
PRESIDENT OF SODOU AXOM GORIA-MORIA-DESI JATIYO PARISHAD OF
DHUBRI DIST.
7:NOOR ISLAM
(PRESIDENT CORE COMMITTEE OF NABABI PANBARI RANGAMATI
MASJID)
S/O LATE AZIBAR RAHMAN
VILL RANGAMATI PART-II
DIST. DHUBRI
ASSAM
PIN-783339
8:ROFIQUL ISLAM
(SECRETARY
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O NOWSHAD ALI
VILL- RANGAMATI PART-III
P.O- RANGAMATI
DIST.- DHUBRI
PIN- 783339.
9:HAZI MONIRUDDIN
(VICE PRESIDENT
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE DISAMUDDIN SK
VILL- ALOMGANJ PART V
P.O- ALOMGANJ
DIST.- DHUBRI
PIN- 783339.
10:MOZAMMIL HOQUE
(ASSISTANT SECRETARY
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE KOLIMUDDIN SK
VILL- ALOMGANJ PART- IV
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
11:ARSHAD HUSSAIN
Page No.# 7/8
(OFFICE SECRETARY
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O MONOWAR HUSSAIN
VILL- ALOMGANJ PART- V
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
12:AZIZUL HOQUE
(CASHIER
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O OMAR ALI
VILL- ALOMGANJ PART- IV
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
13:NUR ALOM
(MEMBER
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE DISAMUDDIN SK
VILL- ALOMGANJ PART- IV
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
14:FIRDUS ALOM
(MEMBER
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE JAINUDDIN
VILL- BAGHMARA
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
15:ANOWAR RAHMAN
(MEMBER
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE HASEN ALI
VILL- ALOMGANJ PART- V
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
16:ABDUR RASHID MOLLAH
(MEMBER
CORE COMMITTEE OF NABABI PANBARI RANGAMATI MASJID)
S/O LATE MOZID MOLLAH
Page No.# 8/8
VILL- ALOMGANJ PART- VII
P.O- ALOMGANJ
DIST- DHUBRI
PIN- 783339.
------------
Advocate for : MR. M A I HUSSAIN
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 15 ORS
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 20.11.2025
Heard Mr. A. R. Bhuyan, learned counsel for the petitioners. Also heard Mr. D. Nath, learned Senior Government Advocate and Mr. R. Dhar, learned Additional Senior Government Advocate for the respondent Nos. 1 to 5 and Mr. A. Islam, learned counsel for the respondent No. 6.
Hearing ultimately concluded.
Judgment reserved.
JUDGE
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