Bakradhar Keot vs Anita Das And Anr
2025 Latest Caselaw 8623 Gua

Gauhati High Court

Bakradhar Keot vs Anita Das And Anr on 17 November, 2025

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GAHC010047442025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./73/2025

            BAKRADHAR KEOT
            S/O LT. HIRDAY KEOT
            VILL RAHA TOWN, P.S. RAHA DIST. NAGAON (ASSAM)



            VERSUS

            ANITA DAS AND ANR
            D/O LT. BHADRA KANTA DAS R/O VILL. RAHA TOWN, WARD NO. 6 P.S.
            SADAR DIST. NAGAON, ASSAM

            2:THE STATE OF ASSAM
             REPRESENTED BY THE LEARNED PP

Advocate for the Petitioner   : SABRISH AHMED, DARAK ULLAH,MS A HUSSAIN

Advocate for the Respondent : PP, ASSAM, A MISHRA (R-1),MS SURAYA RAHMAN(R-1),MR
SARFRAZ NAWAZ(R-1)




                                          BEFORE
            HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                          ORDER

Date :17.11.2025

Heard Mr. S. Ahmed, learned counsel for the petitioner and Mr. S. Nawaz, learned counsel for the respondent No. 1 and Mr. K. K. Das, learned Additional Public Prosecutor for the State.

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Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant