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Page No.# 1/2 vs Dhrubajyoti Choudhury
2025 Latest Caselaw 8572 Gua

Citation : 2025 Latest Caselaw 8572 Gua
Judgement Date : 14 November, 2025

Gauhati High Court

Page No.# 1/2 vs Dhrubajyoti Choudhury on 14 November, 2025

Author: M. Zothankhuma
Bench: Michael Zothankhuma
                                                                           Page No.# 1/2

GAHC010232072025




                                                                     2025:GAU-AS:15414

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/3542/2025

            NABANITA KALITA
            RESIDENT OF JAPORIGOG, KRISHNA NAGAR, SWAHID KHARGESWAR
            PATH, NEAR SHAIVA MANDIR, HOUSE NO 10, PS DISPUR, GUWAHATI
            781006, DISTRICT KAMRUP (M), ASSAM



            VERSUS

            DHRUBAJYOTI CHOUDHURY
            S/O LATE JANMIRAM DAS, RESIDENT OF GANESHGURI, NAYANPUR
            ROAD, NEAR DURGA MANDIR, SEUJ PATH NEAR PRINTING PRESS, PS
            DISPUR, GUWAHATI 781006, DISTRICT KAMRUP (M), ASSAM



Advocate for the Petitioner   : MRS A SAIKIA, MS. U SAUD

Advocate for the Respondent : ,




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                             ORDER

14.11.2025 (M. Zothankhuma, J)

Heard Mrs. A. Saikia, learned counsel for the applicant, who submits that Page No.# 2/2

there is a delay of 13 days in filing the appeal against the impugned judgment dated 07.08.2025, passed by the learned Principal Judge, Family Court No.I, Kamrup(M), Guwahati in F.C. (Civil) Case No.456/2022.

On considering the grounds of delay provided in the application, we find that sufficient cause for the delay has been made out.

Accordingly, the delay of 13 days is condoned.

Registry to register the connected appeal and list the same.

The I.A. is accordingly disposed of.

                       JUDGE                               JUDGE




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