Bipin Gogoi vs Pradip Bora
2025 Latest Caselaw 8571 Gua

Gauhati High Court

Bipin Gogoi vs Pradip Bora on 14 November, 2025

                                                                        Page No.# 1/2

GAHC010013242013




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./364/2013

            BIPIN GOGOI
            S/O TANKESWAR GOGOI, R/O NO. 1 KOHORA, UNDER BOKAKHAT POLICE
            STATION, IN THE DIST. OF GOLAGHAT, ASSAM.



            VERSUS

            PRADIP BORA
            S/O LATE ANIL BORA, R/O TINKHON, UNDER TINKHONG POLICE
            STATION.



Advocate for the Petitioner   : MR.A M BORA, MR.T J MAHANTA,MR.S R BORUAH,MR.D
GOGOI

Advocate for the Respondent : MR SARFRAZ NAWAZ, AMICUS CURIAE R1, ,,




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         ORDER

Date : 14-11-2025 Hearing concluded.

Judgment reserved.

Page No.# 2/2

JUDGE

Comparing Assistant