All Assam English Medium Schools' ... vs The State Of Assam And Ors
2025 Latest Caselaw 8528 Gua

Gauhati High Court

All Assam English Medium Schools' ... vs The State Of Assam And Ors on 13 November, 2025

Author: S.K.Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/3

GAHC010080752008




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1891/2008

         ALL ASSAM ENGLISH MEDIUM SCHOOLS' ASSOCIATION
         REP. BY ITS PRESIDENT, SRI MRITUNJAY SHUKLA, C/O. MODERN
         ENGLISH SCHOOL, KAHILIPARA, GHY-19



         VERSUS

         THE STATE OF ASSAM AND ORS
         REP. BY THE COMMISSIONER AND SECY. TO THE GOVT.OF ASSAM,
         EDUCATION DEPTT., DISPUR,GHY-6, ASSAM

         2:THE DIRECTOR OF SECONDARY EDUCATION
          KAHILIPARA
          GHY-19
         ASSAM

         3:THE DIRECTOR OF ELEMENTARY EDUCATION
          KAHILIPARA
          GHY-19
         ASSAM

         4:MINISTRY OF HUMAN RESOURCE DEVELOPMENT

          GOVT.OF INDIA
          REP. BY ITS SECY. SCHOOL EDUCATION and LITERACY
          NEW DELHI.

         5:CENTRAL BOARD OF SECONDARY EDUCATION

          REP. BY ITS CHAIRMAN
          2
          COMMUNITY CENTRE
          PREET VIHAR
                                                                        Page No.# 2/3

           NEW DELHI-110092

          6:BOARD OF SECONDARY EDUCTION

           REP. BY ITS CHAIRMAN
           BAMUNIMAIDAN
           GHY-21

          7:ASSAM HIGHER SECONDARY EDUCATION COUNCIL

           REP. BY ITS CHAIRMAN
           BAMUNIMAIDAN
           GHY-2

Advocate for the Petitioner : MR. M NATH, MR. S S DEY,MR. A M MAZUMDAR,A ROY,MR. J
SINHA,M BORA,S CHOUDHURY

Advocate for the Respondent : SC. EDU., ADDL. AG, ASSAM,MR.H RAHMAN,MR.K N
CHOUDHURY,MR.P SAIKIA,MR.S SAIKIA,MR.T C CHUTIA,MR.V M THOMAS,SC. SEBA




           Linked Case : WP(C)/199/2016

          BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITEE
          GUWAHATI
          ASSAM and ANR.
          A REGISTERED ASSOCIATION OF NON GOVT. SCHOOLS OF GUWAHATI
          HENGRABARI
          GHY- 36
          DIST. - KAMRUP M
          ASSAM
          REP. BY ITS SECY.
          SRI BIREN DAS.

          2: BIREN DAS
          S/O- LT. RAGHU NATH DAS
           SECY.
           BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITTEE
           GUWAHATI
          ASOM.
          VERSUS

          THE STATE OF ASSAM AND 3 ORS
          REP. BY THE PRINCIPAL SECY.
                                                                     Page No.# 3/3

            EDUCATION DEPTT.
            DISPUR
            GHY- 6.

           2:THE DIRECTOR OF SECONDARY EDUCATION
           ASSAM
           KAHILIPARA
            GHY- 19.

           3:THE DIRECTOR OF ELEMENTARY EDUCATION
           ASSAM
           KAHILIPARA
           GHY- 19.

           4:THE INSPECTOR OF SCHOOLS
           KAMRUP DIST. CIRCLE
           PANBAZAR
           GHY- 1.
           ------------
           Advocate for : MR.M KATAKI
           Advocate for : SC
           ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM AND 3 ORS


                                BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                   ORDER

Date : 13.11.2025 (S.K.Medhi, J) Heard Sri J. Sinha, learned counsel for the petitioner in WP(C)/1891/2008. There is no representation on behalf of the petitioners in WP(C)/199/2016. Also heard Sri N.J. Khataniar, learned Standing Counsel, Education Department. Hearing is concluded.

Judgment is reserved.

                        JUDGE                  JUDGE


Comparing Assistant