Page No.# 1/3 vs The State Of Assam And Ors
2025 Latest Caselaw 8526 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And Ors on 13 November, 2025

Author: S.K.Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/3
                                                                          2008:GAU-AS:1557
GAHC010080752008




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1891/2008

         ALL ASSAM ENGLISH MEDIUM SCHOOLS' ASSOCIATION
         REP. BY ITS PRESIDENT, SRI MRITUNJAY SHUKLA, C/O. MODERN
         ENGLISH SCHOOL, KAHILIPARA, GHY-19



         VERSUS

         THE STATE OF ASSAM AND ORS
         REP. BY THE COMMISSIONER AND SECY. TO THE GOVT.OF ASSAM,
         EDUCATION DEPTT., DISPUR,GHY-6, ASSAM

         2:THE DIRECTOR OF SECONDARY EDUCATION
          KAHILIPARA
          GHY-19
         ASSAM

         3:THE DIRECTOR OF ELEMENTARY EDUCATION
          KAHILIPARA
          GHY-19
         ASSAM

         4:MINISTRY OF HUMAN RESOURCE DEVELOPMENT

          GOVT.OF INDIA
          REP. BY ITS SECY. SCHOOL EDUCATION and LITERACY
          NEW DELHI.

         5:CENTRAL BOARD OF SECONDARY EDUCATION

          REP. BY ITS CHAIRMAN
          2
          COMMUNITY CENTRE
          PREET VIHAR
                                                                        Page No.# 2/3
                                                                             2008:GAU-AS:1557
           NEW DELHI-110092

          6:BOARD OF SECONDARY EDUCTION

           REP. BY ITS CHAIRMAN
           BAMUNIMAIDAN
           GHY-21

          7:ASSAM HIGHER SECONDARY EDUCATION COUNCIL

           REP. BY ITS CHAIRMAN
           BAMUNIMAIDAN
           GHY-2

Advocate for the Petitioner : MR. M NATH, MR. S S DEY,MR. A M MAZUMDAR,A ROY,MR. J
SINHA,M BORA,S CHOUDHURY

Advocate for the Respondent : SC. EDU., ADDL. AG, ASSAM,MR.H RAHMAN,MR.K N
CHOUDHURY,MR.P SAIKIA,MR.S SAIKIA,MR.T C CHUTIA,MR.V M THOMAS,SC. SEBA




           Linked Case : WP(C)/199/2016

          BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITEE
          GUWAHATI
          ASSAM and ANR.
          A REGISTERED ASSOCIATION OF NON GOVT. SCHOOLS OF GUWAHATI
          HENGRABARI
          GHY- 36
          DIST. - KAMRUP M
          ASSAM
          REP. BY ITS SECY.
          SRI BIREN DAS.

          2: BIREN DAS
          S/O- LT. RAGHU NATH DAS
           SECY.
           BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITTEE
           GUWAHATI
          ASOM.
          VERSUS

          THE STATE OF ASSAM AND 3 ORS
          REP. BY THE PRINCIPAL SECY.
                                                                     Page No.# 3/3
                                                                          2008:GAU-AS:1557
            EDUCATION DEPTT.
            DISPUR
            GHY- 6.

           2:THE DIRECTOR OF SECONDARY EDUCATION
           ASSAM
           KAHILIPARA
            GHY- 19.

           3:THE DIRECTOR OF ELEMENTARY EDUCATION
           ASSAM
           KAHILIPARA
           GHY- 19.

           4:THE INSPECTOR OF SCHOOLS
           KAMRUP DIST. CIRCLE
           PANBAZAR
           GHY- 1.
           ------------
           Advocate for : MR.M KATAKI
           Advocate for : SC
           ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM AND 3 ORS


                                BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                   ORDER

Date : 13.11.2025 (S.K.Medhi, J) Heard Sri J. Sinha, learned counsel for the petitioner in WP(C)/1891/2008. There is no representation on behalf of the petitioners in WP(C)/199/2016. Also heard Sri N.J. Khataniar, learned Standing Counsel, Education Department. Hearing is concluded.

Judgment is reserved.

                        JUDGE                  JUDGE


Comparing Assistant