Page No.# 1/3 vs Alaka Dutta B
2025 Latest Caselaw 8467 Gua

Gauhati High Court

Page No.# 1/3 vs Alaka Dutta B on 11 November, 2025

                                                                  Page No.# 1/3

GAHC010137162024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RFA/71/2024

         MADHURI GOSWAMI SARMA AND 3 ORS
         W/O JITU SARMA, RESIDENT OF HOUSE NO. 7, RUPALI PATH, R.G BORUAH
         ROAD GUWAHATI 24, MOUZA BELTOLA, PS GEETANAGAR, DIST KAMRUP
         M ASSAM

         2: AMAN ULLA
          S/O ANJUMAN MAJID
         RESIDENT OF HOUSE NO. 11
          MILAN NAGAR PATH
          BHETAPARA
          GUWAHATI 28
          MOUZA BELTOLA
          PS HATIGAON
         DIST KAMRUPM ASSAM

         3: JOYNAL ABDIN
          S/O FARZ ALI

         RESIDENT OF HOUSE NO. 28
         BISHNUJYOTI PATH
         HATIGAON
         GUWAHATI 38
         MOUZA BELTOLA
         PS HATIGAON
         DIST KAMRUPM ASSAM

         4: MD. RAHUL ALI
          S/O MAHAMMAD HUSSAIN ALI

         RESIDENT OF HOUSE NO. 149
         SIJUBARI MAIN ROAD
         HATIGAON
         GUWAHATI 38
         MOUZA BELTOLA
                                                                        Page No.# 2/3

             PS HATIGAON
             DIST KAMRUPM ASSA

            VERSUS

            ALAKA DUTTA B
            W/O MR. BIREN DUTTA, RESIDENT OF SAWKUCHI, HOCKEY STADIUM
            ROAD, GUWAHATI 40, DIST KAMRUP M ASSAM



Advocate for the Petitioner   : MR J U AHMED, MR Z RAHMAN,MR. J AHMED,MS J YESMIN

Advocate for the Respondent : MS D DUTTA, MR. B KONWAR,MR. M DUTTA




             Linked Case : I.A.(Civil)/3742/2024

            MADHURI GOSWAMI SARMA AND 3 ORS
            W/O JITU SARMA
            RESIDENT OF HOUSE NO. 7
            RUPALI PATH
            R.G BORUAH ROAD GUWAHATI 24
            MOUZA BELTOLA
            PS GEETANAGAR
            DIST KAMRUP M ASSAM

            2: AMAN ULLA
            S/O ANJUMAN MAJID
            RESIDENT OF HOUSE NO. 11
             MILAN NAGAR PATH
             BHETAPARA
             GUWAHATI 28
             MOUZA BELTOLA
             PS HATIGAON
            DIST KAMRUPM ASSAM

            3: JOYNAL ABDIN
            S/O FARZ ALI

            RESIDENT OF HOUSE NO. 28
            BISHNUJYOTI PATH
            HATIGAON
            GUWAHATI 38
                                                                     Page No.# 3/3

            MOUZA BELTOLA
            PS HATIGAON
            DIST KAMRUPM ASSAM

           4: MD. RAHUL ALI
           S/O MAHAMMAD HUSSAIN ALI

           RESIDENT OF HOUSE NO. 149
           SIJUBARI MAIN ROAD
           HATIGAON
           GUWAHATI 38
           MOUZA BELTOLA
           PS HATIGAON
           DIST KAMRUPM ASSAM
           VERSUS

           ALAKA DUTTA B
           W/O MR. BIREN DUTTA
           RESIDENT OF SAWKUCHI
           HOCKEY STADIUM ROAD
           GUWAHATI 40
           DIST KAMRUP M ASSAM


           ------------
           Advocate for : MR J U AHMED
           Advocate for : appearing for ALAKA DUTTA B



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                       ORDER

11.11.2025 In terms of the judgment passed in RFA/71/2024, this I.A. stands disposed of.

JUDGE

Comparing Assistant