Oriental Insurance Company Ltd vs Biren Ch Deka And Anr
2025 Latest Caselaw 8432 Gua

Gauhati High Court

Oriental Insurance Company Ltd vs Biren Ch Deka And Anr on 10 November, 2025

                                                                            Page No.# 1/3

GAHC010237522025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/3514/2025

            ORIENTAL INSURANCE COMPANY LTD
            A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
            GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI - 781 007 REPRESENTED BY
            THE MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI
            781007



            VERSUS

            BIREN CH DEKA AND ANR.
            S/O LATE JALTI RAM DEKA, R/O. JANAKI PATH, FATASIL AMBARI,
            GUWAHATI, P. O. - FATASIL AMBARI, DISTRICT - KAMRUP M, ASSAM. PIN _
            781025 REPRESENTED BY HIS WIFE SMT MANJU KALITA

            2:SASHI DAS
             OWNER CUM DRIVER
            S/O SRI GANESH DAS
             R/O. - KAILASHPUR
             NABBAGRAH ROAD
            WARD NO. - 37
             P.O.P.S.-CHANDMARI
             DISTRICT - KAMRUP M
            ASSAM. PIN - 78100

Advocate for the Petitioner   : MR. S P SHARMA, MS. C MOZUMDAR,MS. R D MOZUMDAR

Advocate for the Respondent : ,




             Linked Case : RP(FAM.CT.)/0/0
                                                        Page No.# 2/3


ORIENTAL INSURANCE COMPANY LTD
A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
GUWAHATI
G.S. ROAD
ULUBARI
GUWAHATI - 781 007 REPRESENTED BY THE MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI


VERSUS

SRI BIREN CH DEKA
S/O LATE JALTI RAM DEKA
R/O. JANAKI PATH
FATASIL AMBARI
GUWAHATI
P. O. - FATASILAMBARI
DISTRICT - KAMRUP M
ASSAM. PIN _ 781025 REPRESENTED BY HIS WIFE SMT MANJU KALITA

2:SASHI DAS
OWNER CUM DRIVER S/O SRI GANESH DAS
 R/O. - KAILASHPUR
 NABBAGRAH ROAD
WARD NO. - 37
 P.O.P.S.-CHANDMARI
 DISTRICT - KAMRUP M
ASSAM. PRN - 781003
 ------------
Advocate for : Samujjal Pratim Sharma
Advocate for : appearing for SRI BIREN CH DEKA
                                                                         Page No.# 3/3


                                     BEFORE
               HON'BLE MRS. JUSTICE MITALI THAKURIA

                                       ORDER

10-11-2025

Heard Mr. S. P. Sharma, learned counsel for the applicant/appellant.

This is an application filed under Section 5 of the Limitation Act, 1963 praying for condonation of delay of 79 days in filing the connected appeal against the judgment and award dated 25.04.2025, passed in MAC Case No. 459/2021, by the learned Member, MACT No.2, Kamrup (M), Guwahati.

Issue notice to the respondents.

The applicant/appellant shall take steps for service of notice on the respondents through usual process.

List this matte after 3 (three) weeks, on a date to be fixed by the Registry.

JUDGE

Comparing Assistant