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Page No.# 1/4 vs Md Yousuf Choudhury And 3 Ors
2025 Latest Caselaw 8421 Gua

Citation : 2025 Latest Caselaw 8421 Gua
Judgement Date : 10 November, 2025

Gauhati High Court

Page No.# 1/4 vs Md Yousuf Choudhury And 3 Ors on 10 November, 2025

                                                                  Page No.# 1/4

GAHC010216722025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3540/2025

         TUNNI CHOUDHURY AND 17 ORS
         W/O LATE AYUB CHOUDHURY

         2: SAFIK CHOUDHURY
          S/O LATE AYUB CHOUDHURY

         3: TAFIK CHOUDHURY
          S/O LATE AYUB CHOUDHURY

         4: AKHTAR CHOUDHURY
          S/O LATE AYUB CHOUDHURY
          NOS 1 TO 4 ALL ARE R/O CHANGSARI
          DIST. KAMRUP
         ASSAM
          PIN 781101

         5: AKHTARA CHOUDHURY
          D/O LATE AYUB CHOUDHURY
         W/O ISMAIL ALI
          R/O AGIATHURI
          P.O. DADARA
          PIN 781104

         6: RENU BIBI
         W/O LATE JAHURON HAQUE CHOUDHURY

         7: BAHARUL CHOUDHURY
          S/O LATE JAHURON HAQUE CHOUDHURY

         8: SABIB CHOUDHURY
          S/O LATE JAHURON HAQUE COUDHURY

         9: RUNJUN HOQUE CHOUDHURY
          D/O LATE JAHURON HAQUE CHOUDHURY
                                                       Page No.# 2/4


10: JUSMINA HOQUE CHOUDHURY
 D/O LATE JAHURON HAQUE CHOUDHURY
 NOS 6 TO 10 ALL ARE RESIDENTS OF CHANGSARI
 DIST. KAMRUP
ASSAM
 PIN 781101

11: GAFFARUL CHOUDHURY
 S/O LATE SAMSUDDIN CHOUDHURY

12: NAVIUR JAMAN CHOUDHURY
 S/O LATE SAMSUDDIN CHOUDHURY


13: ALI ISLAM CHOUDHURY
 S/O LATE SAMSUDDIN CHOUDHURY

14: SULTANA REHENA CHOUDHURY
 D/O LATE SAMSUDDIN CHOUDHURY

15: SULTANA HOQUE CHOUDHURY
 D/O LATE SAMSUDDIN CHOUDHURY
 NOS 11 TO 15 ALL ARE R/O CHANGSARI
 DIST. KAMRUP
ASSAM
 PIN 781101

16: FIROJ CHOUDHURY
 S/O LATE SASULLAH CHOUDHURY

17: ANUJ CHOUDHURY
 S/O LAE SADULLAH CHOUDHURY

18: MUSTT. MAJOMA CHOUDHURY
 D/O LATE SADULLAH CHOUDHURY
 NOS 16 TO 18 ALL ARE R/O CHANGSARI
 DIST. KAMRUP
ASSAM PIN 78110

VERSUS

MD YOUSUF CHOUDHURY AND 3 ORS
S/O MD. YUNUS CHODHURY, R/O CHANGSARI, DIST. KAMRUP, ASSAM,
PIN 781101

2:MD. YUNUS CHOUDHURY
 S/O LATE LALIT CHOUDHURY
                                                                          Page No.# 3/4



            3:KAMAL CHOUDHURY
             S/O LATE LAL MOHAMMAD CHOUDHURY

            4:MUSTT. FATIMA CHOUDHURY
             D/O LAL MOHAMMAD CHOUDHURY
             NOS. 2 TO 4 ALL ARE R/O CHANGSARI
             DIST. KAMRUP
            ASSAM
             PIN 78110

Advocate for the Petitioner   : MR. A DHAR, A WAHID,MR. R N D SARMA,MD F FARIDI

Advocate for the Respondent : ,



             Linked Case : C.APPLN/0/0

            TUNNI CHOUDHURY
            ASSAM

             VERSUS

            MD YUSUF CHOUDHURY
            ASSAM


            ------------
            Advocate for : Arunangshu Dhar
            Advocate for : appearing for MD YUSUF CHOUDHURY



                                         BEFORE
                 HON'BLE MRS. JUSTICE MITALI THAKURIA

                                         ORDER

10-11-2025

Heard Mr. A. Wahid, learned counsel for the applicant/appellant.

This is an application filed under Section 5 of the Limitation Act, 1963 praying for condonation of delay of 515 days in filing the connected appeal Page No.# 4/4

challenging the judgment dated 23.11.2023 and the decree dated 04.12.2023 passed in Title Appeal No. 03/2014 (New)/Title Appeal No. 07/2011(Old) by the learned District Judge, Kamrup, Amingaon.

Issue notice to the respondents.

The applicant/appellant shall take steps for service of notice on the respondents through usual process.

List this matte after 4 (four) weeks, on a date to be fixed by the Registry.

JUDGE

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