Page No. 1/2 vs The State Of Assam And Anr
2025 Latest Caselaw 8345 Gua

Gauhati High Court

Page No. 1/2 vs The State Of Assam And Anr on 6 November, 2025

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                              Page No. 1/2

GAHC010065852023




                                                               2025:GAU-AS:14997-DB

                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Crl.)/293/2023


           SAIFUL ISLAM
           S/O SURAT JAMAL
           VILL.- KACHUARKHAS PT-I
           P.S. AND DIST.- DHUBRI
           ASSAM.

           VERSUS

           THE STATE OF ASSAM AND ANR.
           TO BE REP. BY THE P.P.
           ASSAM.

           2:KASEM ALI
           S/O LATE MOHORI SEIKH
           VILL.- KACHUWAR KHAS PART-I
           P.S.- DHUBRI DIST.- DHUBRI
           ASSAM
            PIN- 783301.

           Advocate for : MR A W AMAN
           Advocate for : PP ASSAM appearing for THE STATE OF ASSAM AND ANR.


                                  BEFORE
                 HONOURABLE MR. JUSTICE MANISH CHOUDHURY
                  HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                        ORDER

Date : 06.11.2025 [M. Choudhury, J.]

In view of the Judgment and Order passed today in the Criminal Appeal no. 126/2023,

the instant interlocutory application stands disposed of.

                                                            JUDGE     JUDGE



Comparing Assistant