Page No.# 1/5 vs Md. Jalal Uddin @ Jamaluddin And 17 Ors
2025 Latest Caselaw 8311 Gua

Gauhati High Court

Page No.# 1/5 vs Md. Jalal Uddin @ Jamaluddin And 17 Ors on 4 November, 2025

                                                                  Page No.# 1/5

GAHC010085702019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/90/2021

         MD. MOKBUL HUSSAIN AND ANR
         S/O- LATE KAMARUDDIN, R/O- VILL.- NAYAGAON (SHOTMARI), P.S.
         MANIKPUR, DIST.- BONGAIGAON, ASSAM.

         2: ABZOL HUSSAIN
          S/O- LATE KAMARUDDIN
          R/O- VILL.- NAYAGAON (SHOTMARI)
          P.S. MANIKPUR
          DIST.- BONGAIGAON
         ASSAM

         VERSUS

         MD. JALAL UDDIN @ JAMALUDDIN AND 17 ORS
         S/O- LATE KAMARUDDIN, R/O- VILL. AND P.O.- NAYAGAON (SHOTMARI),
         P.S. MANIKPUR, DIST.- BONGAIGAON, ASSAM.

         2:MD. ALAUDDIN @ ALAL UDDIN
          HIS LEGAL HEIRS
          NAMELY-

         2.1:RASIDA KHATUN (WIFE)
         W/O LATE ALAUDDIN @ALAL UDDIN
         R/O VILL AND PO NAYANGAON
          P.S. MANIKPUR
          DIST BONGAIGAON
         ASSAM
          PIN- 783384

         2.2:AMELA KHATUN
          D/O LATE ALAUDDIN @ ALAL UDDIN

          R/O VILL AND PO NAYANGAON
          P.S. MANIKPUR
                                             Page No.# 2/5

DIST BONGAIGAON
ASSAM
PIN- 783384

2.3:IYA HIYA
 S/O LATE ALAUDDIN @ ALAL UDDIN

R/O VILL AND PO NAYANGAON
P.S. MANIKPUR
DIST BONGAIGAON
ASSAM
PIN- 783384

3:MUSSTT. KADBHANU BEWA
 D/O- LATE KAMARUDDIN
 R/O- VILL. AND P.O.- NAYAGAON (SHOTMARI)
 P.S. MANIKPUR
 DIST.- BONGAIGAON
ASSAM.

4:ON THE DEATH OF KAMALA KHATOON
 HIS LEGAL HEIRS JAHAN ALI KHAN
 S/O- LATE MAGRAB ALI KHAN
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

5:ABDUL MAZID KHAN
 S/O- JAHAN ALI KHAN
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

6:MAYAN UDDIN KHAN
 S/O- JAHAR ALI KHAN
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

7:MOYNAL KHAN
 S/O- JAHAR ALI KHAN
 R/O- VILL.- BOLAIPATHAR
                                     Page No.# 3/5

P.O. KALGACHIA
P.S. SORBHOG
DIST.- BARPETA
ASSAM.

8:ON THE DEATH OF AYMANA KHATUN
 HER LEGAL HEIR MD. ATOWAR RAHMAN
 S/O- LATE ESUB ALI
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

9:MD. ANOWAR HUSSAIN
 S/O- LATE ESUB ALI
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

10:MASTAFA ALI
 S/O- LATE ESUB ALI
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

11:RAHIMUDDIN
 S/O- LATE ESUB ALI
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

12:MUNIF ALI
 S/O- LATE ESUB ALI
 R/O- VILL.- BOLAIPATHAR
 P.O. KALGACHIA
 P.S. SORBHOG
 DIST.- BARPETA
ASSAM.

13:MUSSTT. SAKIA KHATOON
 D/O- LATE ESUB ALI
                                                                           Page No.# 4/5

             R/O- VILL.- CHAKLA
             P.S. ABHAYAPURI
             DIST.- BONGAIGAON
             ASSAM

            14:MUSSTT. ACHIYA KHATUN
             D/O- LATE ESUB ALI
            VILL.- AZIPUR
             P.S. SORBHOG
             DIST.- BARPETA
            ASSAM.

            15:MUSSTT. MARIAN NESSA
             D/O- LATE ESUB ALI
            VILL.- KALGACHIA
             P.S. SORBHOG
             DIST.- BARPETA
            ASSAM.

            16:MUSSTT. RAMELA KHATUN @ JABIA KHATUN
            W/O- RONJASN ALI
             D/O- LATE KAMARUDDIN
            VILL.- CHAKLA
             P.S. ABHAYAPURI
             DIST.- BONGAIGAON
            ASSAM

            17:MUSSTT. MAYFUL KHATUN
            W/O- MABARAK HUSSAIN
             D/O- LATE ESUB ALI
            VILL.- CHAKLA
             P.S. ABHAYAPURI
             DIST.- BONGAIGAON
            ASSAM

            18:MUSSTT. MONOWARA KHATUN
            W/O- AMZAD ALI
             D/O- LATE KAMARUDDIN
            VILL. AND P.O. NAYAGAON (SHOTMARI)
             P.S. MANIKPUR
             DIST.- BONGAIGAON
            ASSAM

Advocate for the Petitioner   : MR. M U MAHMUD, MR S ISLAM,MR. M ALI

Advocate for the Respondent : MS. R CHOUDHURY (r-1-18), MR N RAHMAN (r-1-18),MS S S
ZIA
                                                                       Page No.# 5/5




                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

Date : 04.11.2025

1. Heard Mr. M. U. Mahmud, learned counsel for the appellant. Also heard Ms. R. Choudhury, learned counsel for the respondents.

2. Both the learned counsels have submitted their written gist of argument.

3. Hearing concluded.

4. Judgment reserved.

JUDGE

Comparing Assistant