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Smti Lakhimi Mazumdar vs Sri Vijay Kr. Shah And 2 Ors
2025 Latest Caselaw 8309 Gua

Citation : 2025 Latest Caselaw 8309 Gua
Judgement Date : 4 November, 2025

Gauhati High Court

Smti Lakhimi Mazumdar vs Sri Vijay Kr. Shah And 2 Ors on 4 November, 2025

                                                                 Page No.# 1/3

GAHC010057822017




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./638/2017

         SMTI LAKHIMI MAZUMDAR
         W/O LATE PRAFULLA MAZUMDAR, R/O VILL. NAMDONGA, P.O.
         BALILECHA, P.S. NALBARI, DIST. NALBARI, ASSAM.



         VERSUS

         SRI VIJAY KR. SHAH and 2 ORS
         S/O LATE K N SHAH, PERMANENT RESIDENCE 18 MUKTA RAM BABU
         STREET, KOLKATA, WEST BENGAL, PIN 700007 TEMPORARY ADDRESS
         CHANDMARI, KOHIMA, NAGALAND, PIN 797001

         2:MD. MAMUD ALAM

          S/O LATE RESIDENCE VILL. BAKSHU BIGHA
          NEAR ITI
          P.S. CIVIL LINE
          DIST. GAYA
          BIHAR
          PIN 823001 TEMPORARY ADDRESS GANDHI PARK
          P.C. COLONY
          GHAZIPUR
          UTTAR PRADESH
          PIN 233001

         3:FUTURE GENERALI INDIA INSURANCE CO. LTD.
          REPRESENTED BY THE BRANCH MANAGER LEGAL
          FUTURE GENERALI INDIA INSURANCE CO. LTD. CHRISTIAN BASTI
          G.S. ROAD
          GUWAHATI-5
          KAMRUP M
         ASSAM AND HAVING ITS HEAD OFFICE AT 502
          5TH FLOOR
                                                                     Page No.# 2/3

             AVANI SIGNATURE
             91A/1 PARK STREET
             KOLKATA
             WEST BENGAL
             PIN 700016 INSURER OF THE OFFENDING VEHICLE BEARING NO. NL-01-
            A-8672 BOX BODY TRUCK POLICY NO. 2014-V-3169362-FVC PERIOD OF
            INSURANCE FROM 21/08/2014 TO 20/08/201

Advocate for the Petitioner   : MR.A D CHOUDHURY, MR.P DAS

Advocate for the Respondent : ,




             Linked Case : MACApp./469/2017

            FUTURE GENERAL INDIA INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT INDIABULLS
            FINANCE CENTRE
            TOWER 3
            6TH FLOOR
            SENAPATI BAPAT MARG
            ELPHINSTONE W
            MUMBAI 400013 AND REPRESENTED BY THE BRANCH MANAGER AT RD
            ENCLAVE 2ND FLOOR OPPOSITE CENTRAL MALL
            CHRISTIAN BASTI
            G.S. ROAD
            GUWAHATI 781005


             VERSUS

            SMTI LAKHMI MAJUMDAR and 2 ORS
            W/O LATE PRAFULLA MAJUMDAR
            R/O VILL. NAMMDONGA
            P.S. NALBARI
            P.O. BALILECHA
            DIST. NALBARI ASSAM
            PIN 781334

            3:MD. MAMUD ALAM

            S/O LATE KALIMUDDIN
            R/O VILL. BAKSHU BIGHA
            NEAR ITI
                                                                          Page No.# 3/3

           DIST. GAYA BIHAR
           PIN 823001
           ------------
           Advocate for : MR.R GOSWAMI
           Advocate for : MR. A D CHOUDHURY (R1) appearing for SMTI LAKHMI
           MAJUMDAR and 2 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

04.11.2025 Heard Mr. A. D. Choudhury, learned counsel for the appellant and Mr. R. Goswami, learned counsel for the respondent in MAC App. No. 638/2017.

Heard Mr. R. Goswami, learned counsel for the appellant and Mr. A. D. Choudhury, learned counsel for the respondent in MAC App No. 469/2017.

Arguments concluded.

Judgment reserved.

JUDGE

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