Nilu Gogoi @ Nilu Gogoi Chetia vs Lakhima Dutta Saikia
2025 Latest Caselaw 594 Gua

Gauhati High Court

Nilu Gogoi @ Nilu Gogoi Chetia vs Lakhima Dutta Saikia on 15 May, 2025

                                                                          Page No.# 1/2

GAHC010082552024




                                                                   undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/70/2024

            NILU GOGOI @ NILU GOGOI CHETIA
            W/O LATE DIBYA CHETIA, RESIDENT OF CHETIA GAON, WARD NO. 5, PO
            AND PS NORTH LAKHIMPUR, DIST LAKHIMPUR, ASSAM 787001



            VERSUS

            LAKHIMA DUTTA SAIKIA
            W/O RATUL SAIKIA,
            RESIDENT OF BALIGAON, PO LILABARI, PS NORTH LAKHIMPUR ,DIST
            LAKHIMPUR, ASSAM 787051



Advocate for the Petitioner   : MS. S G BARUAH, MR. B BORGOHAIN,MR B SAIKIA,MR. S
NEOG

Advocate for the Respondent : MR. K BORUAH, MR. B HALDAR




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                          ORDER

15.05.2025

Heard learned counsel Ms. S. G. Baruah for the appellant and learned counsel Mr. B. Halder for the respondent.

Page No.# 2/2

Arguments are concluded.

Reserved for judgment and order.

JUDGE

Comparing Assistant