Citation : 2025 Latest Caselaw 5145 Gua
Judgement Date : 30 May, 2025
Page No.# 1/4
GAHC010317652019
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/9514/2019
SATYAJIT SARKAR
S/O- LATE BHUPENDRA NATH SARKAR, WARD NO. 6, THAKURPATTY,
KHARUPETIA, P.O- KHARUPETIA, P.S- KHARUPETIA, DIST- DARRANG,
ASSAM, PIN- 784115
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM, DISPUR,
GUWAHATI- 781006
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
LABOUR AND EMPLOYMENT DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
SKILL EMPLOYMENT AND ENTREPRENEURSHIP DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 78100
Advocate for the Petitioner : MR S DAS, MR A JAIN,MR S A HUSSAIN,MR D HALOI
Advocate for the Respondent : GA, ASSAM,
Page No.# 2/4
Linked Case : WP(C)/9516/2019
SUDIPTA GOSWAMI BHATTACHARJEE
W/O- DEBARSHI BHATTACHARJEE
WARD NO. 12
RED CROSS ROAD
KARIMGANJ
P.S- KARIMGANJ
DIST- KARIMGANJ
WARD NO. 12
PIN- 788710
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
LABOUR AND EMPLOYMENT DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
SKILL EMPLOYMENT AND ENTREPRENEURSHIP DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
------------
Advocate for : MR S DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/9518/2019
AMARJIT DAS
S/O- JAGAJIBAN DAS
WARD NO. 15
COLLEGE NAGAR
DHUBRI
Page No.# 3/4
P.O- BAIDYAPARA
P.S- DHUBRI
DIST- DHUBRI
PIN- 783324
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI- 781006
2:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVT OF ASSAM
LABOUR AND EMPLOYMENT DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
SKILL EMPLOYMENT AND ENTREPRENEURSHIP DEPTT
JANATA BHAWAN
DISPUR
GUWAHATI- 781006
------------
Advocate for : MR S DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
30.05.2025 Heard Mr. A.K. Purkayastha, learned counsel appears for the petitioners. Also heard Mr. N. Kohli, learned Senior Counsel assisted by Mr. A. Roy, learned counsel and Ms. N. Menon, learned counsel appears for the respondents.
It is submitted that the issue raised in the writ petition regarding the discharge of the petitioners during the probationary period has already been Page No.# 4/4
addressed by the Co-ordinate Bench in a bunch of writ petitions, which were decided by the order dated 22.01.2020.
These writ petitions were dismissed. However, by order dated 22.01.2020, since these petitions were not heard on merit, they were directed to be re- segregated and listed separately for hearing.
Those writ petitions in the meantime came to be dismissed.
Presently, the judgment and order passed by the Co-ordinate Bench rejecting the writ petitions in the enclosed bunch of cases is under appeal, and the matter is being heard by the Division Bench of this Court.
Let the matters be listed in the second week of August 2025, date to be fixed by the Registry.
The learned counsel at the bar are requested to intimate the Court of the next date fixed, if the writ appeal judgment in the meantime is disposed of.
JUDGE
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