National Insurance Co. Ltd vs Kamala Begum And 4 Ors
2025 Latest Caselaw 5135 Gua

Gauhati High Court

National Insurance Co. Ltd vs Kamala Begum And 4 Ors on 30 May, 2025

                                                                Page No.# 1/4

GAHC010102082025




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./217/2025

         NATIONAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3, MIDDLETON
         STREET, KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH, G.S.
         ROAD, GUWAHATI 781005 REPRESENTED BY THE CHIEF REGIONAL
         MANAGER, GUWAHATI REGIONAL OFFICE.



         VERSUS

         KAMALA BEGUM AND 4 ORS
         W/O LATE MAFIJUDDIN AHMED,

         2:ASIF KAMAL

          S/O LATE MAFIJUDDIN AHMED

         3:SAMSUL HAQUE

          S/O LATE MAFIJUDDIN AHMED

         ALL ARE THE R/O VILL. SONIADI
         P.S. HAJO
         DIST. KAMRUP
         ASSAM
         PIN 781102

         4:ASHIKUR REHMAN

          S/O MAKBUL HUSSAIN
          R/O VILL. CHAECHAMUKH
          P.S. HAJO
          DIST. KAMRUP
          ASSAM
                                                                Page No.# 2/4

             PIN 781102

            5:WARIS ALI

             S/O MD. ULFAT ALI
             CARE OF AMINUR REHMAN
             S/O A. REHMAN
             R/O VILL. KATONI GAON PATHARI
             P.O. KATONI GAON PATHARI
             P.S. SADAR NAGAON
             DIST. NAGAON
             ASSAM
             PIN 78200

Advocate for the Petitioner   : MR T KALITA, MR. A KAKATI

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/1670/2025

            NATIONAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
            MIDDLETON OFFICE AT BHANGAGARH
            G.S. ROAD
            GUWAHATI 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
            GUWAHATI REGIONAL OFFICE.


             VERSUS

            KAMALA BEGUM AND 4 OTHERS
            W/O LATE MAFIJUDDIN AHMED


            2:ASIF KAMAL

            S/O LATE MAFIJUDDIN AHMED

             3:SAMSUL HAQUE

            S/O LATE MAFIJUDDIN AHMED

            ALL ARE THE R/O VILL. SONIADI
                                                                     Page No.# 3/4

          P.S. HAJO
          DIST. KAMRUP
          ASSAM
          PIN 781102

          4:ASHIKUR REHMAN

         S/O MAKBUL HUSSAIN
         R/O VILL. CHAECHAMUKH
         P.S. HAJO
         DIST. KAMRUP
         ASSAM
         PIN 781102

          5:WARIS ALI

         S/O MD. ULFAT ALI
         CARE OF AMINUR REHMAN
         S/O A. REHMAN
         R/O VILL. KATONI GAON PATHARI
         P.O. KATONI GAON PATHARI
         P.S. SADAR NAGAON
         DIST. NAGAON
         ASSAM
         PIN 782003
         ------------
         Advocate for : MR T KALITA
         Advocate for : appearing for KAMALA BEGUM AND 4 OTHERS



                                BEFORE
                    HONOURABLE MR. JUSTICE BUDI HABUNG

                                    ORDER

Date : 30.05.2025

Heard Mr. T. Kalita, learned counsel for the appellant.

This is an appeal filed under Section 173 of the Motor Vehicles Act, 1988, against the Judgment and Award dated 28.02.2025 passed by the learned Member, MACT No.3, Kamrup(M), Guwahati in MAC. Case No. 1880/2019.

The appeal is admitted.

Page No.# 4/4

Call for the Trial Court Record.

Issue notice.

The appellant shall take steps upon the respondents by a registered post with AD as well as by usual process with a week from today.

List this matter after 4(four) weeks.

JUDGE

Comparing Assistant