Gauhati High Court
Oriental Insurance Company Ltd vs Muni Gowala And 6 Ors on 30 May, 2025
Page No.# 1/5
GAHC010262752024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./215/2025
ORIENTAL INSURANCE COMPANY LTD
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI 781007 REPRESENTED BY
THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI,
GUWAHATI 781007
VERSUS
MUNI GOWALA AND 6 ORS
W/O LATE JITEN GOWALA
2:MISS SAMIYA GOWALA
D/O LATE JITEN GOWALA
3:MISS PARISHMITA GOWALA
D/O LATE JITEN GOWALA
4:SUMITRA GOWALA
W/O SRI GANESH GOWALA
5:GANESH GOWALA
F/O LATE JITEN GOWALA
ALL ARE RO TILOIJAR BOR LINE
T.E. FACTORY LINE
P.O. MORANHAT
P.S. MORAN
DIST. DIBRUGARH
ASSAM
Page No.# 2/5
PIN 785670
P/A MAJULI PARA
LALUNGGAON
GUWAHATI
P.O. BASISTHA
DIST. KAMRUP(M)
ASSAM
PIN 781029 (RESPONDENT NO. 2 AND 3 ARE REPRESENTED BY
RESPONDENT NO.1)
6:MD SAJID AHMED
S/O SOFIQUL HUSSAIN
R/O BILOTIA GAON
P.O. BORMURIACHUK
P.S. PANIGAON
DIST. LAKHIMPUR
ASSAM
PIN 787031
7:DINANATH SINGH
S/O RAM NARESH SINGH
R/O H. NO. 23
WARD NO 17
BEHARBARI SANDHYACHAL NAGAR
GUWAHATI
P.O. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 78102
Advocate for the Petitioner : MS. R D MOZUMDAR, MR. S P SHARMA,MS. C MOZUMDAR
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/1666/2025
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS REGIONAL OFFICE AT GUWAHATI
G.S. ROAD
ULUBARI
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
Page No.# 3/5
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI 781007
VERSUS
MUNI GOWALA AND 6 ORS
W/O LATE JITEN GOWALA.
2:MISS SAMIYA GOWALA
D/O LATE JITEN GOWALA
3:MISS PARISHMITA GOWALA
D/O LATE JITEN GOWALA
4:SUMITRA GOWALA
W/O SRI GANESH GOWALA
5:GANESH GOWALA
F/O LATE JITEN GOWALA
ALL ARE RO TILOIJAR BOR LINE
T.E. FACTORY LINE
P.O. MORANHAT
P.S. MORAN
DIST. DIBRUGARH
ASSAM
PIN 785670
P/A MAJULI PARA
LALUNGGAON
GUWAHATI
P.O. BASISTHA
DIST. KAMRUP(M)
ASSAM
PIN 781029 (RESPONDENT NO. 2 AND 3 ARE REPRESENTED BY
RESPONDENT NO.1)
6:MD SAJID AHMED
S/O SOFIQUL HUSSAIN
R/O BILOTIA GAON
P.O. BORMURIACHUK
P.S. PANIGAON
DIST. LAKHIMPUR
Page No.# 4/5
ASSAM
PIN 787031
7:DINANATH SINGH
S/O RAM NARESH SINGH
R/O H. NO. 23
WARD NO 17
BEHARBARI SANDHYACHAL NAGAR
GUWAHATI
P.O. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for MUNI GOWALA AND 6 ORS
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 30.05.2025
Heard Mr. S. P. Sharma, learned counsel for the appellant.
This is an appeal filed under Section 173 of the Motor Vehicles Act, 1988,
against the Judgment and Award dated 05.09.2024 passed by the learned
Member, MACT No.2, Kamrup(M), Guwahati, in MAC. Case No. 2862/2019.
The appeal is admitted.
Call for the Trial Court Record.
Issue notice.
The appellant shall take steps upon the respondents by a registered post
with AD as well as by usual process with a week from today.
List this matter after 4(four) weeks.
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JUDGE
Comparing Assistant
