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Ganesh Choudhury vs The State Of Assam And 3 Ors
2025 Latest Caselaw 5030 Gua

Citation : 2025 Latest Caselaw 5030 Gua
Judgement Date : 27 May, 2025

Gauhati High Court

Ganesh Choudhury vs The State Of Assam And 3 Ors on 27 May, 2025

Author: Nelson Sailo
Bench: Nelson Sailo
                                                                         Page No.# 1/3

GAHC010129212023




                                                                  undefined

                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : WP(C)/3437/2023

           GANESH CHOUDHURY
           S/O- LATE KAMAKHYA CHOUDHURY, R/O- HOUSE NO. 8, TARINI BHANU
           COMMERCIAL COMPLEX, NAKSHA BUILDING, MALIGAON CHARIALI,
           DIST. KAMRUP(M), ASSAM, PIN- 781011.

           VERSUS

           THE STATE OF ASSAM AND 3 ORS
           REPRESENTED BY THE COMMISSIONER AND SECRETARY, HOUSING AND
           URBAN AFFAIRS DEPARTMENT, DISPUR, GUWAHATI-781006.

           2:THE JOINT SECRETARY
            HOUSING AND URBAN AFFAIRS DEPARTMENT
            DISPUR
            GUWAHATI-781006.

           3:THE DIRECTOR OF TOWN AND COUNTRY PLANNING
           ASSAM
            DISPUR
            GUWAHATI
            PIN- 781006.

           4:THE EXECUTIVE ENGINEER
            DRAINAGE AND SEWERAGE DIVISION
            DEPARTMENT OF TOWN AND COUNTRY PLANNING
            DISPUR
            PIN- 781006

Advocate for the Petitioner : MR. U K NAIR, Mr M U Ahmed,MR H K DAS,MR. M P
SARMA,MR A CHAKRABORTY,MR A CHETIA,MR. A BORO,MR. M P SARMA

Advocate for the Respondent : GA, ASSAM,
                                                 Page No.# 2/3




Linked Case : WP(C)/5971/2023

GANESH CHOUDHURY
S/O- LATE KAMAKHYA CHOUDHURY
R/O- HOUSE NO. 8
TARINI BHANU COMMERCIAL COMPLEX
NAKSHA BUILDING
MALIGAON CHARIALI
DIST. KAMRUP(M)
PIN- 781011
ASSAM


VERSUS

THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY
HOUSING AND URBAN AFFAIRS DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE JOINT SECRETARY
HOUSING AND URBAN AFFAIRS DEPARTMENT
 DISPUR
 GHY-781006.

 3:THE LEGAL REMEMBRANCER AND SECRETARY
JUDICIAL DEPARTMENT
 GOVT. OF ASSAM
 DISPUR
 GHY-781006.

4:THE JOINT SECRETARY
PERSONNEL DEPARTMENT
GOVT. OF ASSAM
DISPUR
GHY-781006.

5:THE DIRECTOR OF TOWN AND COUNTRY PLANNING
ASSAM
DISPUR
GUWAHATI
PIN- 781006.

6:THE EXECUTIVE ENGINEER
                                                                              Page No.# 3/3

            DRAINAGE AND SEWERAGE DIVISION
            DEPARTMENT OF TOWN AND COUNTRY PLANNING
            DISPUR
            PIN- 781006.

            7:PRANAB SARKAR
            OFFICE OF THE DEPUTY DIRECTOR
            TOWN AND COUNTRY PLANNING
            DISTRICT OFFICE - KOKRAJHAR
            J.D. ROAD
            NEAR SECRETARIAT
            PIN- 783370.
            ------------
            Advocate for : MR. U K NAIR
            Advocate for : GA
            ASSAM appearing for THE STATE OF ASSAM AND 6 ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                        ORDER

Date : 27-05-2025

Counsel for the petitioner submits that the instant writ petition is covered by the judgment and order dated 30.04.2009 passed in WP(C) 3494/2007.

Learned counsel for the respondents to examine the same and make their respective submissions, whether the present case is covered by the said judgment and order or not.

List the matters again on 10.06.2025.

JUDGE

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