Page No.# 1/2 vs The Union Of India
2025 Latest Caselaw 4928 Gua

Gauhati High Court

Page No.# 1/2 vs The Union Of India on 22 May, 2025

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                             Page No.# 1/2

GAHC010093662025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./1448/2025

            AMIR KHAN AND ANR
            S/O LATE MOOWA ALI
            R/O VILL- SANGAIYMPHAM, P.O.WANGJING, P.S. THOUBAL,
            DIST. THOUBAL, MANIPUR, PIN- 795148

            2: MD. HABIBUR RAHMAN
             S/O MD. TOMBA
            R/O VILL- SANGAIYMPHAM
             P.O.WANGJING
             P.S. THOUBAL

            DIST. THOUBAL
            MANIPUR
            PIN- 79514

            VERSUS

            THE UNION OF INDIA
            REP BY NARCOTICS CONTROL BUREAU (NCB), GUWAHATI ZONAL UNIT,
            GUWAHATI, ASSAM



Advocate for the Petitioner   : MR. M ALI, H R KHAN,MR J. E. SARKAR

Advocate for the Respondent : SC, NCB,
                                                                                   Page No.# 2/2

                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 22.05.2025

Heard Mr. M. Ali, learned counsel for the petitioner. Also heard Ms. M. Deka, learned counsel appears on behalf of Mr. S.C. Keyal, learned Standing counsel, NCB.

Ms. M. Deka, learned counsel appears on behalf of Mr. S.C. Keyal, learned Standing counsel, NCB prays for some time to submit some judgment in connection with this case.

List the matter along with BA/1621/2025 on 26.05.2025.

JUDGE

Comparing Assistant