Page No.# 1/2 vs Haidar Ali And 2 Ors
2025 Latest Caselaw 4855 Gua

Gauhati High Court

Page No.# 1/2 vs Haidar Ali And 2 Ors on 20 May, 2025

                                                                         Page No.# 1/2

GAHC010013862021




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./22/2021

            UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED AND CORPORATE OFFICE AT UNIT 401 4TH
            FLOOR, SANGRAM COMPLEX, 117- ANDHERI KURLA ROAD, ANDHERI
            (EAST) MUMBAI- 400059 HAVING ITS BRANCH AT ADAM PLAZA, 1ST
            FLOOR, UNIT-1, COMM-B, G.S. ROAD, CHRISTIAN BASTI, GUWAHATI-
            781005.

            VERSUS

            HAIDAR ALI AND 2 ORS.
            S/O- AHEDUR RAHMAN, R/O- VILL.- BANPURA, P.S. MUKALMUA, DIST.-
            NALBARI, ASSAM, PIN- 781126.

            2:MD. SIDDIQUE ALI
             S/O- MD. ALI HUSSAIN
             R/O- VILL.
             P.O. AND P.S. MUKALMUA
             DIST.- NALBARI
            ASSAM, PIN- 781126

Advocate for the Petitioner   : MR. R GOSWAMI, MS. P BORTHAKUR

Advocate for the Respondent : MR S C PANDIT, MR S N KRISHNATRAYA,MR R YASIN


                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

20.05.2025

Heard Mr. R. Goswami, learned counsel for the appellant and also heard Mr. S.N. Page No.# 2/2

Krishnatraya, learned counsel for the respondents.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant