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Page No.# 1/7 vs Nagen Choudhury And Ors
2025 Latest Caselaw 298 Gua

Citation : 2025 Latest Caselaw 298 Gua
Judgement Date : 6 May, 2025

Gauhati High Court

Page No.# 1/7 vs Nagen Choudhury And Ors on 6 May, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                  Page No.# 1/7

GAHC010234412024




                                                           undefined

                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A(Civil) No.165/2025
                                     in RSA/5/2025



         NARENDRA NATH SARMA AND 6 ORS
         SON OF LATE GARGA NARAYN SARMA
         A RESIDENT OF PATHSALA
          WARD NO. 4
         P.O. PATHSALA
          P.S. PATACHARKUCHI
         PIN- 781325
          DISTRICT- BARPETA
         ASSAM

         2: SRI MAHADEV SARMA
         SON OF LATE GARGA NARAYAN SARMA
         A RESIDENT OF BARSIDHANI
          P.O. PATHSALA
          P.S. PATACHARKUCHI
          PIN- 781325
          DISTRICT- BARPETA
         ASSAM

         3: ARCHANA SARMA
         WIFE OF LATE PARESH SARMA

         4: RINKI KASHYAP
         DAUGHTER OF LATE PARESH SARMA

         5: JUGANTA KASHYAP
         SON OF LATE PARESH SARMA

         6: SRI GANESH CH. SARMA
         SON OF LATE GORGA NARAYAN SARMA
         ALL ARE RESIDENTS OF PATHSALA
         WARD NO. 4
                                     Page No.# 2/7

P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM

7: SRI SANJAY SARMA
SON OF LATE GORGA NARAYAN SARMA
A RESIDENT OF BARSIDHANI
P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM
VERSUS

NAGEN CHOUDHURY AND ORS
SON OF LATE KANAK CHOUDHURY
A RESIDENT OF PATHSALA
WARD NO. 4
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT- BARPETA
ASSAM

2:SMT. SARAJU DAS
WIFE OF LATE SANTOSH DAS

3:SRI BIKI DAS
AGED ABOUT 28 YEARS

4:SRI KALYAN DAS
BOTH SONS OF LATE SANTOSH DAS.
ALL ARE RESIDENTS OF SATRA BARALA

P.O.- BAGHMARA BAZAR

P.S. SARTHEBARI

PIN- 781328

DISTRICT- BARPETA
ASSAM

5:SRI CHATEN SARMA
SON OF SRI HAREN SARMA
                               Page No.# 3/7

A RESIDENT OF BARSIDHANI

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT- BARPETA
ASSAM

6:SRI GAGAN CHOUDHURY
SON OF LATE KANAK CHOUDHURY

A RESIDENT OF PATHSALA

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DIST- BARPETA
ASSAM

7:SRI MAHESWAR TALUKDAR
TARANI
PETITION WRITER
S.D.O. (CIVIL)
PATHSALA

A RESIDENT OF PATHSALA

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DIST- BARPETA
ASSAM

8:SRI HARENDRA SARMA
SON OF LATE MAHESWAR SARMA

A RESIDENT OF MAHESH KUTIR
DEBODHARA PATH
DISPUR
                                          Page No.# 4/7

GUWAHATI-6
P.S. DISPUR
DISTRICT- KAMRUP (M)
ASSAM.

9:ON THE DEATH OF MADAN CH. SARMA
SON OF LATE HARAKANTA
HIS LEGAL HEIR- SMT. KANKANA SARMA
DAUGHTER OF LATE MADAN CH. SARMA

A RESIDENT OF LACHIT NAGAR
PATHSALA
WARD NO.1

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DIST- BARPETA
ASSAM.

10:ON THE DEATH OF BASANTA SARMA
SON OF LATE HARAKANTA
HIS LEGAL HEIR- SRI GITARTHA SARMA
SON OF LATE BASANTA SARMA
A RESIDENT OF BARSIDHANI

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DIST-BARPETA
ASSAM

11:SRI DIGANTA DAS
SON OF LATE BOGACHAR DAS
A RESIDENT OF VILL and MAUZA- MANIKPUR

P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328
                                Page No.# 5/7

DIST- BARPETA
ASSAM

12:MD. ABDUL KADER
SON OF LATE NAYAN ALI

A RESIDENT OF NAKUCHI (TAPA)
MAUZA- PAKA

P.O. BAGHMARA BAZAR

P.S. BARPETA

PIN- 781328

DISTRICT-BARPETA
ASSAM

13:SRI TIKEN CHOUDHURY
SON OF LATE KANAKCHOUDHURY

A RESIDENTOF PATHSALA
WARD NO.4

MAUZA- UTTAR BAJALI

P.O.-BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT- BARPETA
ASSAM

14:SRI RATUL KALITA
SON OF MOHI KALITA

A RESIDENT OF BARBANG
MAUZA- UTTAR BAJALI
P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT-BARPETA
ASSAM
                                                        Page No.# 6/7


15:SRI KIRAN SARMA
SON OF LATE OBUR SARMA
A RESIDENT OF BHOGPUR
MAUZA- UTTAR BAJALI

P.O.BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT-BARPETA
ASSAM

16:SRI KAILASH CHOUDHURY
SON OF LATE DHIREN CHOUDHURY
A RESIDENT OF JANER PAR
MAUZA- UTTAR BAJALI

P.O.- BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT-BARPETA
ASSAM

17:SRI NABA CHOUDHURY
SON OF LATE DHIREN CHOUDHURY

A RESIDENT OF BARBANG
MAUZA- UTTAR BAJALI
P.O. BAGHMARA BAZAR

P.S. PATACHARKUCHI

PIN- 781328

DISTRICT-BARPETA
ASSAM
------------
Advocate for : MR S P DAS
Advocate for : appearing for NAGEN CHOUDHURY AND ORS
                                                                        Page No.# 7/7

                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 06.05.2025

1. Heard Mr. S Ali, learned counsel appearing on behalf of the applicants.

2. By this application under Order XLI Rule 5 of the CPC, 1908, the applicant has prayed for staying of the operation of the impugned judgment and decree dated 09.08.2024, passed by the learned Civil Judge (Sr. Div), Bajali, Pathsala, thereby dismissing the appeal being Title Appeal No.02/2023, by upholding the judgment and decree dated 20.08.2015, passed by the learned Munsiff, Bajali, Pathsala.

3. Issue notice, making it returnable by 06.06.2025.

4. Steps upon the respondents be taken by way of Registered Post with A.D as well as through usual process within a period of three days from today.

5. List accordingly.

JUDGE

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