Citation : 2025 Latest Caselaw 248 Gua
Judgement Date : 6 May, 2025
Page No.# 1/7
GAHC010234412024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A(Civil) No.165/2025
in RSA/5/2025
NARENDRA NATH SARMA AND 6 ORS
SON OF LATE GARGA NARAYN SARMA
A RESIDENT OF PATHSALA
WARD NO. 4
P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM
2: SRI MAHADEV SARMA
SON OF LATE GARGA NARAYAN SARMA
A RESIDENT OF BARSIDHANI
P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM
3: ARCHANA SARMA
WIFE OF LATE PARESH SARMA
4: RINKI KASHYAP
DAUGHTER OF LATE PARESH SARMA
5: JUGANTA KASHYAP
SON OF LATE PARESH SARMA
6: SRI GANESH CH. SARMA
SON OF LATE GORGA NARAYAN SARMA
ALL ARE RESIDENTS OF PATHSALA
WARD NO. 4
Page No.# 2/7
P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM
7: SRI SANJAY SARMA
SON OF LATE GORGA NARAYAN SARMA
A RESIDENT OF BARSIDHANI
P.O. PATHSALA
P.S. PATACHARKUCHI
PIN- 781325
DISTRICT- BARPETA
ASSAM
VERSUS
NAGEN CHOUDHURY AND ORS
SON OF LATE KANAK CHOUDHURY
A RESIDENT OF PATHSALA
WARD NO. 4
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT- BARPETA
ASSAM
2:SMT. SARAJU DAS
WIFE OF LATE SANTOSH DAS
3:SRI BIKI DAS
AGED ABOUT 28 YEARS
4:SRI KALYAN DAS
BOTH SONS OF LATE SANTOSH DAS.
ALL ARE RESIDENTS OF SATRA BARALA
P.O.- BAGHMARA BAZAR
P.S. SARTHEBARI
PIN- 781328
DISTRICT- BARPETA
ASSAM
5:SRI CHATEN SARMA
SON OF SRI HAREN SARMA
Page No.# 3/7
A RESIDENT OF BARSIDHANI
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT- BARPETA
ASSAM
6:SRI GAGAN CHOUDHURY
SON OF LATE KANAK CHOUDHURY
A RESIDENT OF PATHSALA
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DIST- BARPETA
ASSAM
7:SRI MAHESWAR TALUKDAR
TARANI
PETITION WRITER
S.D.O. (CIVIL)
PATHSALA
A RESIDENT OF PATHSALA
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DIST- BARPETA
ASSAM
8:SRI HARENDRA SARMA
SON OF LATE MAHESWAR SARMA
A RESIDENT OF MAHESH KUTIR
DEBODHARA PATH
DISPUR
Page No.# 4/7
GUWAHATI-6
P.S. DISPUR
DISTRICT- KAMRUP (M)
ASSAM.
9:ON THE DEATH OF MADAN CH. SARMA
SON OF LATE HARAKANTA
HIS LEGAL HEIR- SMT. KANKANA SARMA
DAUGHTER OF LATE MADAN CH. SARMA
A RESIDENT OF LACHIT NAGAR
PATHSALA
WARD NO.1
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DIST- BARPETA
ASSAM.
10:ON THE DEATH OF BASANTA SARMA
SON OF LATE HARAKANTA
HIS LEGAL HEIR- SRI GITARTHA SARMA
SON OF LATE BASANTA SARMA
A RESIDENT OF BARSIDHANI
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DIST-BARPETA
ASSAM
11:SRI DIGANTA DAS
SON OF LATE BOGACHAR DAS
A RESIDENT OF VILL and MAUZA- MANIKPUR
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
Page No.# 5/7
DIST- BARPETA
ASSAM
12:MD. ABDUL KADER
SON OF LATE NAYAN ALI
A RESIDENT OF NAKUCHI (TAPA)
MAUZA- PAKA
P.O. BAGHMARA BAZAR
P.S. BARPETA
PIN- 781328
DISTRICT-BARPETA
ASSAM
13:SRI TIKEN CHOUDHURY
SON OF LATE KANAKCHOUDHURY
A RESIDENTOF PATHSALA
WARD NO.4
MAUZA- UTTAR BAJALI
P.O.-BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT- BARPETA
ASSAM
14:SRI RATUL KALITA
SON OF MOHI KALITA
A RESIDENT OF BARBANG
MAUZA- UTTAR BAJALI
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT-BARPETA
ASSAM
Page No.# 6/7
15:SRI KIRAN SARMA
SON OF LATE OBUR SARMA
A RESIDENT OF BHOGPUR
MAUZA- UTTAR BAJALI
P.O.BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT-BARPETA
ASSAM
16:SRI KAILASH CHOUDHURY
SON OF LATE DHIREN CHOUDHURY
A RESIDENT OF JANER PAR
MAUZA- UTTAR BAJALI
P.O.- BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT-BARPETA
ASSAM
17:SRI NABA CHOUDHURY
SON OF LATE DHIREN CHOUDHURY
A RESIDENT OF BARBANG
MAUZA- UTTAR BAJALI
P.O. BAGHMARA BAZAR
P.S. PATACHARKUCHI
PIN- 781328
DISTRICT-BARPETA
ASSAM
------------
Advocate for : MR S P DAS
Advocate for : appearing for NAGEN CHOUDHURY AND ORS
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 06.05.2025
1. Heard Mr. S Ali, learned counsel appearing on behalf of the applicants.
2. By this application under Order XLI Rule 5 of the CPC, 1908, the applicant has prayed for staying of the operation of the impugned judgment and decree dated 09.08.2024, passed by the learned Civil Judge (Sr. Div), Bajali, Pathsala, thereby dismissing the appeal being Title Appeal No.02/2023, by upholding the judgment and decree dated 20.08.2015, passed by the learned Munsiff, Bajali, Pathsala.
3. Issue notice, making it returnable by 06.06.2025.
4. Steps upon the respondents be taken by way of Registered Post with A.D as well as through usual process within a period of three days from today.
5. List accordingly.
JUDGE
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