Oriental Insurance Co. Ltd vs Smt Saraswati Haloi And 3 Ors
2025 Latest Caselaw 117 Gua

Gauhati High Court

Oriental Insurance Co. Ltd vs Smt Saraswati Haloi And 3 Ors on 2 May, 2025

                                                                Page No.# 1/4

GAHC010081262025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./167/2025

         ORIENTAL INSURANCE CO. LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI 781007 REPRESENTED BY
         THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI,
         GUWAHATI 781007



         VERSUS

         SMT SARASWATI HALOI AND 3 ORS
         W/O LATE GOKUL HALOI,

         2:DIGANTA HALOI

          S/O LATE GOKUL HALOI

         BOTH ARE R/O VILL. CHANDA
         P.O. AND P.S. MUKALMUA
         DIST. NALBARI
         ASSAM
         PIN781126

         3:MUNINDRA KALITA

          S/O LATE KHITESWAR KALITA
          C/O SRI DHARMESWAR KALITA
          R/O VILL. KHEPKUCHI
          P.O. GORESWAR
          P.S. BAIHATA CHARIALI
          DIST. KAMRUP (R)
          ASSAM
          PIN 781366
                                                                       Page No.# 2/4

            4:MD. RAFIQUL ISLAM

             S/O SOLEMAN ALI
             R/O VILL. CHORABARI
             P.O. KHOPNIKUCHI
             P.S. HAJO
             DIST. KAMRUP (R)
             ASSAM
             PIN 78110

Advocate for the Petitioner   : MS. R D MOZUMDAR, MR. S P SHARMA,MS. C MOZUMDAR

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/1361/2025

            ORIENTAL INSURANCE CO LTD.
            (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
            GUWAHATI
             G.S. ROAD
             ULUBARI
             GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER
             GAUHATI REGIONAL OFFICE
             ULUBARI
             GUWAHATI 781007


             VERSUS

            SMT SARASWATI HALOI AND 3 ORS
            W/O LATE GOKUL HALOI


            2:DIGANTA HALOI

            S/O LATE GOKUL HALOI

            BOTH ARE R/O VILL. CHANDA
            P.O. AND P.S. MUKALMUA
            DIST. NALBARI
            ASSAM
            PIN781126
                                                                        Page No.# 3/4

          3:MUNINDRA KALITA

          S/O LATE KHITESWAR KALITA
          C/O SRI DHARMESWAR KALITA
          R/O VILL. KHEPKUCHI
          P.O. GORESWAR
          P.S. BAIHATA CHARIALI
          DIST. KAMRUP (R)
          ASSAM
          PIN 781366

          4:MD. RAFIQUL ISLAM

          S/O SOLEMAN ALI
          R/O VILL. CHORABARI
          P.O. KHOPNIKUCHI
          P.S. HAJO
          DIST. KAMRUP (R)
          ASSAM
          PIN 781102
          ------------
          Advocate for : MS. R D MOZUMDAR
          Advocate for : appearing for SMT SARASWATI HALOI AND 3 ORS



                                BEFORE
                    HONOURABLE MR. JUSTICE BUDI HABUNG

                                      ORDER

Date : 02-05-2025

Heard Ms. R. D. Mozumdar, learned counsel for the appellant.

This is an appeal filed under Section 173 of the Motor Vehicles Act, 1988 against the judgment and award dated 17.01.2025, passed by the learned Member, Motor Accident Claims Tribunal No. 1, Kamrup (M), Guwahati in MAC case no. 2640/2019.

The appeal is admitted.

Call for the Trial court records.

Page No.# 4/4

Issue notice.

The appellant shall take steps upon the respondents by a registered post with AD as well as by usual process within a week from today.

List this matter after 4 (four) weeks.

JUDGE

Comparing Assistant