Gauhati High Court
Page No.# 1/4 vs Kader Ali And 4 Ors on 28 March, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010092962024
2025:GAU-AS:3770
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1344/2024
NURUL ISLAM AND 4 ORS
S/O LT APTAN ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
2: SAINA KHATUN
LT APTAN ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
3: NAUSAD ALI
LT IBRAHIM ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
4: SHAJAHAN ALI
LT IBRAHIM ALI ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI
P.S. KALGACHIA DIST. BARPETA ASSAM PIN 781319
5: AYUB ALI
LT IBRAHIM ALI ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI
P.S. KALGACHIA DIST. BARPETA ASSAM PIN 78131
VERSUS
KADER ALI AND 4 ORS
S/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
2:BILLAL HUSSAIN
S/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S.
ABHAYAPUR DIST. BONGAIGAON ASSAM PIN 783384
3:HALIMA KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S.
ABHAYAPUR DIST. BONGAIGAON ASSAM PIN 783384
Page No.# 2/4
4:LALLI KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S.
ABHAYAPUR DIST. BONGAIGAON ASSAM PIN 783384
5:KHUDEZA KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S.
ABHAYAPUR DIST. BONGAIGAON ASSAM PIN 78338
Advocate for the Petitioner : MR. P P DAS, MR. SURAJIT DAS
Advocate for the Respondent : ,
Linked Case : RSA/74/2024
NURUL ISLAM AND 4 ORS
S/O LT APTAN ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
2: SAINA KHATUN
LT APTAN ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
3: NAUSAD ALI
LT IBRAHIM ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
4: SHAJAHAN ALI
LT IBRAHIM ALI ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
5: AYUB ALI
LT IBRAHIM ALI ALI R/O VILL AND P.O. BARBHITHA MOUZA TITAPANI P.S.
KALGACHIA DIST. BARPETA ASSAM PIN 781319
VERSUS
KADER ALI AND 4 ORS
S/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
2:BILLAL HUSSAIN
S/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
Page No.# 3/4
3:HALIMA KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
4:LALLI KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
5:KHUDEZA KHATUN
D/O LT. TAHER PARAMANIK R/O VILL AND P.O. NALDOBA P.S. ABHAYAPUR
DIST. BONGAIGAON ASSAM PIN 783384
------------
Advocate for : MR. P P DAS
Advocate for : MS A HUSSAIN(R-2
4
5) appearing for KADER ALI AND 4 ORS
Advocate for the applicant(s): Mr. S Das
Advocate for the respondent(s): Mr. J Ahmed
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
28.03.2025
This is an application filed under Order XLI Rule 5 for stay of the judgment
and decree dated 19.02.2024 passed by the learned Civil Judge (Senior
Division) Barpeta in Title Appeal No.11/2021.
2. Taking into account that the accompanying appeal has already been
admitted by formulating the substantial question of law, this Court is the opinion
that till the disposal of the accompanying appeal, the impugned judgment and
decree dated 19.02.2024 passed in Title Appeal No.11/2021 by the learned Civil
Page No.# 4/4
Judge (Senior Division) Barpeta is required to be stayed.
3. Accordingly, the judgment and decree dated 19.02.2024 passed in Title
Appeal No.11/2021 by the learned Civil Judge (Senior Division) Barpeta shall
remain stayed till the disposal of the appeal.
4. Interlocutory application accordingly stands disposed of.
JUDGE
Comparing Assistant
