Citation : 2025 Latest Caselaw 4395 Gua
Judgement Date : 24 March, 2025
Page No.# 1/6
GAHC010223992017
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7511/2017
RABIN TALUKDAR and 23 ORS.
S/O LT. KESHAB CH. TALUKDAR O/O CHIEF ENGINEER, PWD, ROADS ,
ASSAM CHANDMARI, GUWAHATI-3.
2: MD. AMANUL HAQUE CHOUDHARY
S/O LT. ASWAD ALI O/O THE EXECUTIVE ENGINEER
PWD MUSHALPUR R and B DIVISION
MUSHALPUR
ASSAM
3: SRI GOBINDA CH. DAS
S/OLT. PRANPATI DAS O/O THE EXECUTIVE ENGIENER
PWD
GUWAHATI ROAD DIVISION
GUWAHATI -1
ASSAM
4: SRI KULEN DEKA
S/O LT. DHATU RAM DEKA O/O THE EXECUTIVE ENGINEER
PWD
NALBARI RURAL ROAD DIVISION
NALBARI
ASSAM
5: SRI BALANDRA BARMAN
S/O LT. RAJENDRA NATH BARMAN O/O THE EXECUTIVE ENGINEER
PWD
NALBARI RURAL ROAD
DIVISION
NALBARI.
6: MD. TAFZALAR RAHMAN
S/O MD. AHMED ALI O/O THE EXECUTIVE ENGINEER
PWD
Page No.# 2/6
GUWAHATI ROAD DIVISION
GUWAHATI -1
ASSAM
7: SRI BIDYUT TALUKDAR
S/O LT. KIRAN CH. DAS ASSAM ROAD RESEARCH and TRAINING
INSTITUTE
FATASIL AMBARI
GUWAHATI -25
ASSAM
8: SRI JITU SAIKIA
S/O LT. KESHAB SAIKIA O/O THE EXECUTIVE ENGINEER
PWD
CITY-I DIVISION
CHANDMARI
GUWAHATI -3
ASSAM
9: SRI NRIPENDRA NATH SARMA
S/OLT. LOPESWAR SARMA O/O THE EXECUTIVE ENGINEER
PWD
NALBARI RURAL ROAD DIVISION
NALBARI
ASSAM
10: MD. INAMUL HAQUE
S/O MD. MANJUR ALI O/O CHIEF ENGINEER
PWD ROADS
ASSAM
CHANDMARI
GUWAHATI -3
ASSAM
11: SRI KAMALJIT BAISHYA
S/O LT. MANO MOHAN BAISHYA O/O CHIEF ENGINEER
PWD ROADS
ASSAM
CHANDMARI
GUWAHATI -3
ASSAM
12: SRI BALENDRA NATH BHARALI
S/OLT DHIRENDRA NATH BHARALI O/O THE EXECUTIVE ENGINEER
PWD
GUWAHATI ROAD DIVISION
GUWAHATI -1
ASSAM
Page No.# 3/6
13: DIL MAHAMAD ALI
S/O MD. IDRISH ALI O/O THE EXECUTIVE ENGINEER
PWD MANGALDAI RURAL ROAD DIVISION
MANGALDAI
ASSAM
14: SRI DIGANTA GOSWAMI
S/O SRI JOGEN GOSWAMI O/O CHIEF ENGINEER
PWD ROADS
ASSAM
CHANDMARI
GUWAHATI -3
ASSAM
15: SRI MANOJ BHARALI
S/O LT. KIRAN CH. DAS O/O THE EXECUTIVE ENGINEER
PWD GUWAHATI ROAD DIVISION
GUWAHATI-1
ASSAM
16: SRI MONOJ KR. TAMULI
S/O LT. MOHAN CH. TAMULI O/O CHIEF ENGINEER PWD ROADS
ASSAM CHANDMARI
GUWAHATI-3
ASSAM
17: SRI BHABESH NATH
S/OLT. KAMALESWAR NATH
O/O THE EXECUTIVE ENGINEER
PWD NALBARI BUILDING DIVISION
NALBARI
ASSAM
18: SRI NRIPEN RAJBANGSHI OBC
S/OLT. KHARGESWAR RAJBANGSHI
O/O THE EXECUTIVE ENGINEER
PWD NORTH GUWAHATI STATE ROAD DIVISON
AMINGAON
GUWAHATI-31
ASSAM
19: SRI RAJENDRA DEKA
OBC
S/O LT. PRIYA NATH DEKA O/O THE EXECUTIVE ENGINEER
PWD
MANGALDAI RURAL ROAD
DIVISION
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MANGALDAI
ASSAM
20: SRI BIKASH MAZUMDAR
SC
S/OLT. NIBARAN CH. MAZUMDAR O/O SUPERINTENDING ENGINEER
PWD
NALBARI NH CIRCLE
NALBARI
ASSAM
21: SRI PRANAB JYOTI DAS
SC
S/O SRI ACHYUT CH. DAS O/O THE EXECUTIVE ENGINEER
PWD NAGAON RURAL ROAD DIVISION
NAGAON
ASSAM
22: SRI JITU DAS
SC
S/O LT. RABINDRA CH. DAS O/O THE EXECUTIVE ENGINEER
PWD GUWAHATI ROAD DIVISION
GUWAHATI -1
ASSAM
23: SRI BRAJEN MEDHI
SC
S/O PARASHURAM MEDHI
O/O CHIEF ENGINEER
PWD ROADS
ASSAM
CHANDMARI
GUWAHATI-3
ASSAM
24: SRI DEEP CHANDRA BORO
STP S/O LT. SARAT CHANDRA BORO O/O CHIEF ENGINEER
PWD ROADS
ASSAM
CHANDMARI
GUWAHATI-3
ASSA
VERSUS
THE STATE OF ASSAM and 5 ORS.
REP. BY THE SECRETARY, PUBLIC WORKS DEPARTMENTS, GOVT.OF
ASSAM, DISPUR, GUWAHATI-6.
Page No.# 5/6
2:PRINCIPAL SECETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PWD DEPARTMENT
DISPUR
GUWAHATI-6.
4:UNDER SECRETARY TO THE GOVT. OF ASSAM
PWD ESTT.B
BRANCH
DISPUR
GUWAHATI-6.
5:THE CHIEF ENGINEER
PWD ROADS/ BUILDINGS ASSAM
GUWAHATI-3.
6:ASSAM PUBLIC SERVICE COMMISSION
REP. BY THE SECRETARY JAWAHARNAGAR
KHANAPARA-22
Advocate for the Petitioner : MR.S CHOUDHURY, MR.H DAS,MR.M CHANDA
Advocate for the Respondent : GA, ASSAMR1,3-5, MR R DHAR, SC, PWD,SC, F.DEPTT.(R2),SC,
APSC(R6)
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
24.03.2025 Mr. S. Choudhury, learned counsel for the petitioners submits that there are
conflicting judgments delivered by the coordinate Benches of this High Court Page No.# 6/6
covering the issue involved in this proceeding and therefore, the matter be
posted again after the Bihu holidays so as to enable him to analyse those
judgments and address the court.
Mr. P. Nayak, learned Standing Counsel, Finance Department, Assam and Mr. P.
P. Dutta, learned Standing Counsel, APSC are present and do not have any
objection if the prayer is allowed.
In view of the above, let this matter be listed again in the 2nd week of May,
2025.
JUDGE
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