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Abhishek Shah vs Radhya Shyam Sarkar And 3 Ors
2025 Latest Caselaw 4304 Gua

Citation : 2025 Latest Caselaw 4304 Gua
Judgement Date : 20 March, 2025

Gauhati High Court

Abhishek Shah vs Radhya Shyam Sarkar And 3 Ors on 20 March, 2025

                                                                Page No.# 1/3

GAHC010193272022




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/170/2022

         ABHISHEK SHAH
         S/O SHRI SHYAM SUNDAR SHAH,
         RESIDENT OF 2ND FLOOR, CHOWDHURY COMPLEX, AK AZAR ROAD,
         REHABARI, PS PALTAN BAZAR, GUWAHATI 781008, KAMRUP M ASSAM



         VERSUS

         RADHYA SHYAM SARKAR AND 3 ORS.
         S/O LATE CHINTA HARAN SARKAR, RESIDENT OF SATABDI PATH, BYE
         LANE NO. 2. SANKAR HOTEL, JYOTIKUCHI WARD NO. 16, PO
         BIROVANAGAR, PS FATASIL AMBARI, GUWAHATI 781034, KAMRUP M
         ASSAM

         2:SRI RAVI PAUL
          S/O LATE ANIL PAUL
         RESIDENT OF BISHNUPUR
          PO GOPINATH NAGAR
          PS BHARALUMUKH
          GUWAHATI 781009
          KAMRUP M ASSAM

         3:SRI SUBHASH CH. DAS

          S/O LATE SURENDAR CH. DAS

         RESIDENT OF RAILWAY COLONY
         BADARPUR
         DIST KARIMGANJ
         ASSAM 788806

         4:SRI SUMAN DAS GUPTA
          S/O SUNIL DAS GUPTA
                                                                          Page No.# 2/3


            RESIDENT OF KALAPAHAR
            NEAR SANI MANDIR
            GUWAHATI 781018. KAMRUP M ASSA

Advocate for the Petitioner   : MR. M DAS, MR. B D DEKA

Advocate for the Respondent : MR. A SATTAR (R1), M. BORUAH (R1),MR N ALAM (R1),MR. P
MAZUMDER (R1),MR. A R SHOME (R1),MR. S CHAUHAN (R1)




             Linked Case : RSA/172/2022

            MOUTUSHI DUTTA
            W/O SRI SURAJIT DUTTA

            RESIDENT OF COLONY BAZAR
            KAHILIPARA GAON NO. 1
            GUWAHATI 781018
            KAMRUP M ASSAM


             VERSUS

            RADHYA SHYAM SARKAR AND ORS.
            S/O LATE CHINTA HARAN SARKAR

            RESIDENT OF SATABDI PATH
            BYE LANE NO. 2
            SANKAR HOTEL
            JYOTIKUCHI
            WARD NO. 16
            PO BIROVANGAR
            PS FATASIL AMBARI
            GUWAHATI 781034
            KAMRUP M ASSAM

            2:SRI AJIT CHANDRA DAS

            S/O ARUN CHANDRA DAS

            RESIDENT OF UDALBAKRA ADAGUDAM
            GUWAHATI 781034
            KAMRUP M ASSAM
                                                                           Page No.# 3/3


             3:SRI SUMAN DAS GUPTA
             S/O SUNIL DAS GUPTA

             RESIDENT OF KALAPAHAR
             NEAR SANI MANDIR
             GUWAHATI 781018
             KAMRUPM ASSAM
             ------------
             Advocate for : MR. B D DEKA
             Advocate for : MR. A SATTAR (R1) appearing for RADHYA SHYAM SARKAR
             AND ORS.



                                       BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN
                                   ORDER

20.03.2025 Heard Mr B D Deka, learned counsel for the appellants and Mr S Chauhan, learned counsel for the respondent No. 1.

Arguments concluded.

Judgment reserved.

JUDGE

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