Citation : 2025 Latest Caselaw 4117 Gua
Judgement Date : 17 March, 2025
Page No.# 1/45
GAHC010101552021
2025:GAU-AS:2819
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3597/2021
ALOKESH CHANDRA RAY AND 62 ORS
C/O. SURESH CHANDRA ROY, VILL. SOUTH KACHAKHANA, P.O. SOUTH
KACHAKHANA, P.S. TAMARHAT, DIST. DHUBRI, ASSAM-783334.
2: NUR HOSSAIN
S/O. IMAN ALI
VILL. NAMASHERSHOW
P.O. BARKALIA SHERSHOW
P.S. FAKIRGANJ
DIST. DHURBI
ASSAM-783330.
3: HABIBOR RAHMAN
S/O. MOZIBOR RAHMAN
VILL. BALADMARA
P.O. AND P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
4: AMZAD HOSSAON
S/O. EBRAHIM ALI
VILL. MOIRAKUCHI
P.O. AIRKATA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
5: ABUL HOSSAIN
S/O. AMIR HAMJA
VILL. BIRSHING PT-II
P.O. AND P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
Page No.# 2/45
6: DELBAR HOSSAIN
S/O. AKBAR HOSSAIN
R/O. VILL. AMINER CHAR
P.O. AND P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
7: MOWAZZEN HOSSAIN
S/O. HATEM ALI
R/O. MONIR CHAR
P.O. CHARKAR GAON
P.S. SOUTH SALMARA
DIST. DHUBRI
ASSAM.
8: HAFIZUR RAHMAN
S/O. LAL MIAH
VILL. CHANDIPARA
P.O. AND P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
9: MARIOM KHATUN
D/O. RAMZAN ALI
VILL. DINGDINGA
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
10: UNUS ALI
S/O. ABDUL AZIZ
R/O. VILL. MONIR CHAR
P.O. MOHURIR CHAR
P.S. SOUTH SALMARA
DIST. DHUBRI
ASSAM.
11: CHOMOR MONDAL
S/O. ASTAB MONDAL
VILL. MOIRAKUCHI PT-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
12: ASIA KHATUN
W/O. ABDUR RASHID
Page No.# 3/45
VILL. MOIRAKUCHI PT-I
P.O. AIRKATA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
13: BADSA SHEIKH
S/O. AMSER ALI
R/O. VILL. KASHIARTARI
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
14: ROHIM UDDIN
S/O. FATIK SHEIKH
VILL. CHARKATDANGA PT-I
P.O. MOHURIR CHAR
P.S. SOUTH SALMARA
DIST. DHUBRI
ASSAM.
15: ABDUL WAHAB MIAH
S/O. ABDUL RASHID
VILL. BASHMURA
P.O. AND P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
16: AFZALUR RAHMAN
S/O. AYNAL HOQUE
VILL. SATSHIA
P.O. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
17: HELAL UDDIN
S/O. CHANDUR SHEIKH
VILL. SATSHIA
P.P. JAMADARHAT
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
18: MOZIBUR RAHMAN
S/O. AKIN ALI
Page No.# 4/45
R/O. VILL. FULGASSA
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
19: TAHAR ALI
S/O. INSAB ALI
VILL. DINGDIGA PT-I
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
20: RAHELA KHATUN
W/O. MEGHA SHEIKH
VILL. GUNAIPANI
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
21: BEILA KHATUN
W/O. SORMAN ALI SHEIKH
VILL. KUMRI
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
22: ABU BAKKAR SIDDIQUE
S/O. SUKUR ALI MUNSHI
VILL. SHILTOKA
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
23: ABDUL AZIZ MOLLAH
S/O. HAYDAR ALI MOLLAH
VILL. AND P.O. KHALISABJITA
P.S. LAKHIPUR
DIST. GOALPARA
ASSAM.
24: BASER ALI SHEIKH
S/O. ABDUL ALI SHEIKH
VILL. CHIRAKUTI CHATAPARA
Page No.# 5/45
P.O. CHIRAKUTI
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM.
25: ABU BAKKAR SHEIKH
S/O. JONAB ALI SHEIKH
VILL. AND P.O. BISONDAI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
26: RANJIT KUMAR ROY
C/O. KHANINDRA NATH RAY
VILL. KEDAR PT-III
P.O. DEMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
27: MONINDRA CHADRA ROY
C/O. RABI CHANDRA RAY
VILL. PUB GAIKHOWA PT-II
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
28: SHAHAD ALI SHEIKH
S/O. AHAMMED ALI SHEIKH
VILL. AND P.O. BISONDAI PT-I
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
29: NARAD CHANDRA RAY
C/O. MANMOHAN RAY
VILL. D. HASDAHA PT-III
P.O. KISMAT HASDAHA
P.S. DHUBRI
DIST. DHUBRI
ASSAM.
30: TARA NATH ROY
C/O. SHUSAHN CHANDRA RAY
VILL. OTERBOND
P.O. AND P.S. P.S. GOLAKGANJ
DIST. DHUBRI
Page No.# 6/45
ASSAM.
31: EUSUB ALI MONDAL
S/O. MOKTEL HUSSAIN MONDAL
VILL. NORTH TOKRER CHARA PT-I
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
32: MANTI RAY
C/O. DINESH CH RAY
R/O. VILL. KISMAT HASDA PT-I
P.O. KACHARIHAT
P.S. DHUBRI
DIST. DHUBRI
ASSAM.
33: BULU PRODHANI
C/O. GIRINDRA NATH RAY
VILL. AND P.O. KISMAT HASDAHA PT-II
P.S. AND DIST. DHUBRI
ASSAM.
34: JYOTSNA ROY
C/O. DINESH CHANDRA ROY
VILL. AND P.O. BIDYARDABRI PT-II
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
35: MOHESWAR CHANDRA MALAKAR
C/O. RAMESH CHANDRA MALAKAR
VILL. NALIA PT-I
P.O. DIMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
36: JAHIRUL ISLAM
C/O. ABDUL AZIZ AHMED
VILL. BERBHANGI PT-I
P.O. DEMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
37: SAFIQUL ISLAM
Page No.# 7/45
S/O. SOLEMAN ALI SK
VILL. BERBHANGI PT-I
P.O. DEMAKURI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
38: SIRAZUR RAHMAN
C/O. SAYED ALI BEPARI
VILL. NORTH RAIPUR
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
39: BISHNU KUMAR ROY
C/O. MANDAL RAY
R/O. VILL. DEBOTTAR HASDAHA PT-I
P.O. D. HASDAHA
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
40: ABDUL MAHID SHEIKH
C/O. TAMIJ UDDIN SHEIKH
VILL. AND P.O. BALAJAN PT-II
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
41: DINESH CHANDRA RAY
S/O. SRI PADYA NATH RAY
VILL. DEBOTTAR HASDAHA PT-I
P.O. D. HASDAHA
P.S. DHUBRI
DIST. DHUBRI
ASSAM.
42: ABDUL MONNAF SHEIKH
S/O. MANUDDIN SHEIKH
VILL. BHERBHERI
P.O. BARJAN
P.S. TAMARHAT
DIST. DHUBRI
ASSAM.
43: AHMED HUSSAIN
C/O. ABUL HUSSAIN
Page No.# 8/45
VILL. AND P.O. KAIMARI PT-VI
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM.
44: ALEYA KHATUN
W/O. ABDUL JALIL MIAH
VILL. CHHAGALIA PT-I
P.O. CHHAGOLIA
P.S. DIST. DHUBRI
ASSAM.
45: ABDUL KHALEK SARKAR
S/O. TAHER UDDIN SARKAR
VILL. KHERBARI PT-II
P.O. KHERBARI
P.S. AGOMANI
DIST. DHUBRI
ASSAM.
46: SUBHASH SOREN
S/O- PHILIP SOREN
R/O VILLAGE RESPEKPUR
P.O-HARAPUTA
P/S- SRIRAMPUR
DIST-KOKRAJHAR (BTAD)
ASSAM
47: MOZAMMEL HOQUE
S/O- LATE AJGOR ALI SK
R/O VILLAGE MADHAPETLA
P/O- PETLA GAON
P/S- TAMARHAT
DIST- DHUBRI
ASSAM.
48: ABU TAHER ALI
S/O- JARU SK
R/O VILLAGE TANGVITA KATLAMARI PT-I
P/O- BONDIHANA
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
49: JOYNAL ABEDIN SHEIKH
S/O- ABDUS SAMAD SK
R/O VILLAGE CHIRAKHOWA PT-V
P/O- ALAMGANJ
Page No.# 9/45
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
50: SHAHAR ALI MOLLICK
S/O- ROHAM ALI
R/O VILLAGE PADMER ALGA PT-I
P/O- PODMER ALGA
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
51: ATOWAR RAHMAN
S/O- KHOIMUDDIN
R/O VILLAGE DIMATOLA
P/O- JARUWAR CHAR
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
52: ABDUL MALEQUE
S/O- ABDUL JOBBAR
R/O VILLAGE RIVER BLOCK 3.N.C
P/O- PODMER ALGA
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
53: KODAM ALI
S/O- ABDUL BAREK
R/O VILLAGE MAJER ALGA PT-I
P/O- JORUAR CHAR
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM
54: ABU BAKKAR ALI SHEIKH
S/O- AZIZUR RAHMAN
R/O VILLAGE POKALAGI
P/O- KAMANDANGA
P/S- TAMARHAT
DIST- DHUBRI
ASSAM.
55: SUKLAL CHANDRA ROY
S/O- LATE MANDAL CH ROY
R/O VILLAGE ALOKJHARI
P/O- PETLAGAON
Page No.# 10/45
P/S- TAMARHAT
DIST- DHUBRI
ASSAM.
56: ANSAR ALI BEPARI
S/O-TAIYAB ALI BEPARI
R/O VILLAGE JHAPUSABARI PT-II
P/O- JHAPUSABARI
P/S- AGAMANI
DIST- DHUBRI
ASSAM.
57: NAWSHAD ALI SHEIKH
S/O- HAZI ALI AKBOR
R/O VILLAGE MAHER ALGA
P/O- BANDIHANA
P/S- FAKIRGANJ
DIST- DHUBRI
ASSAM.
58: ABUL HUSSAIN SARKAR
S/O-SUMAR UDDIN SARKAR
R/O VILLAGE BINNACHARA PT-III
P/O- BALADOBA
P/S- GOLAKGANJ
DIST- DHUBRI
ASSAM.
59: ABU BAKKAR
S/O- LATE ABDUR RAHIM
R/O VILLAGE JHAGRARPAR PT-III
P/O- JHAGRARPAR
DIST- DHUBRI
ASSAM.
60: NAUSHAD ALI SHEIKH
S/O- SUDU SHEIKH
R/O VILLAGE SINGIMARI PT-II
P/O- TISTARPAR
P/S- DHUBRI
ASSAM.
61: RAMZAN ALI
S/O- SHAHED ALI
R/O VILLAGE JHAGRARPAR PT-II
P/O- JHAGRARPAR
P/S- DHUBRI
ASSAM.
Page No.# 11/45
62: BROJENDRA NATH ROY
S/O- HARESWAR ROY
R/O VILLAGE BHELAKOBA
P/O- TISTERPER
P/S AND DIST - DHUBRI
ASSAM.
63: AFZALUR RAHMAN
S/O- AZIZ UDDIN SK
R/O VILLAGE ARANYA
P/O- KACHARIAT
P/S- DHUBRI
DIST- DHUBRI
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ELEMENTARY EDUCATION DEPTT., DISPUR, GUWAHATI-06.
2:THE DIRECTOR
ELEMENTARY EDUCATION DEPTT.
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DEPUTY COMMISSIONER
DIST. DHUBRI
ASSAM.
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DIST. DHUBRI
ASSAM.
5:THE BLOCK ELEMENTARY EDUCATION OFFICER (DEEO)
DIST. DHUBRI
ASSAM
Advocate for the Petitioner : MR. M H LASKAR, MR M HOSSAIN,MR. S ROY
Advocate for the Respondent : SC, ELEM. EDU, GA, ASSAM
Page No.# 12/45
Linked Case : WP(C)/231/2022
ATOWER RAHMAN AND 50 ORS
S/O LT ABDUS SAMAD
R/O VILL-NASATRA
P.O.-NASATRA
P.S.-ABYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
2: MARFAT ALI
S/O MOFIZ UDDIN
R/O VILL- SHIMLABARI
P.O.-RANGAPANI
P.S.-MERERCHAR
DIST- BONGAIGAON
ASSAM-783384
3: NAZRUL ISLAM
S/O HAIDAR ALI
R/O VILL- DUMERGURI PT-I
P.O.-DUMERGURI
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
4: ALTAF HUSSAIN
S/O DAROG ALI
R/O VILL-DUMERGURI PT-II
P.O.-DUMERGURI
P.S.-ABHAYAPURIJ
DIST-BONGAIGAON
ASSAM
PIN-783384
5: SHAHA ALOM
S/O HASEN ALI
R/O VILL-MANIKPUR
P.O.-ISABPUR
P.S.-KALGACHIA
DIST-BONGAIGAON
ASSAM
Page No.# 13/45
PIN-781321
6: MD AMIN ALI
S/O RUSTAM ALI
R/O VILL-AMBARI
P.O.-AMBARI
DIST-BONGAIGAON
ASSAM
PIN-783384
7: RAHMAN ALI
S/O LATE MOSLEM UDDIN
R/O VILL-KACHARY PETI
P.O.-AMBARI
P.S.-ABHYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
8: RABIYA KHATUN
D/O MUSA SHEIKH
R/O VILL-TILAPARA
P.O.-AMBARI
P.S.-ABHAYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
9: RAFIQUL HOQUE
S/O MUAMMEL HOQUE
R/O VILL-AMBARI
P.O.-AMBARI
P.S.-ABHYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
10: NUR UDDIN AHMED
S/O LATE MD MUBAROK ALI
R/O VILL-MERER CHAR
P.O.-KUSHBARI
P.S.-MERER CHAR
DIST-BONGAIGAON
ASSAM
PIN-783384
11: MONIR UDDIN TALUKDAR
S/O LATE FAZAR ALI TALUKDAR
Page No.# 14/45
R/O VILL-PIRADHARA PT-I
P.O.-PIRADHARA
P.S.-ABHYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
12: CHANKHATUN
D/O LATE RIAZ UDDIN
R/O VILL- NASATRA
P.O.-NASATRA
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
13: TASLIMA BEGUM
W/O SANOWAR HUSSAIN
R/O VILL- FULKUMARI
P.O.-BIDYAPUR
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783372
14: ABDUL WAHAB
S/O TAFER UDDIN
R/O VILL- CHENIMARI
P.O.-LANGLA
P.S.-KALGACHIA
DIST- BARPETA
ASSAM
PIN-781319
15: MANOMOHAN BARMAN
S/O SURJYAKANTA BARMAN
R/O VILL- PACHANIA PT-I
P.O.-PACHANIA
P.S.-JOGIGHAPA
DIST- BONGAIGAON
ASSAM
PIN-783382
16: MANTU RAM BARMAN
S/O NARESAWAR BARMAN
R/O VILL- DEWAN PARA
P.O.-SIDAL SATI
DIST- BONGAIGAON
Page No.# 15/45
ASSAM
PIN-783383
17: RANJAN KUMAR RAY
S/O KANTESWAR RAY
R/O VILL- TULUNGIA
P.O.-NORTH SALMARA
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783383
18: BHUPENDRA NARAYAN BARMAN
S/O KHAGENDRA BARMAN
R/O VILL-HOLLAGURI
P.O.-BILAS PUR
P.S. AND DIST-BONGAIGAON
ASSAM
PIN-783372
19: SABITA RAY
S/O PURNA CH. RAY
R/O VILL-BORGHOLA PT-I
P.O.-SRIJANGRAM
DIST-BONGAIGAON
ASSAM
20: SEETA DEVI
D/O NARESWAR RAY
R/O VILL- CHUKANI
P.O.-BOT GURI
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783383
21: HIRAN BALA DAS
S/O MOHINI MOHAN DAS
R/O VILL- BRIDDHABASHI
P.O.-BOTGURI
P.S.-MANIKPUR
DIST- BONGAIGAON
ASSAM
PIN-783383
22: MD ZILL HOSSAIN
S/O JAHIR UDDIN
R/O VILL-HARIR CHAR PT-II
Page No.# 16/45
P.O.-MADRASSAPARA
P.S.-MERERCHAR
DIST-BONGAIGAON
ASSAM
PIN-783384
23: RASHIDA HASSAN
D/O KHABIR UDDIN AHMED
R/O VILL-ABHYAPURI WARD NO. 4
P.O. AND P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
24: SAFAR ALI AHMED
S/O MOTIYAR RAHMAN
R/O VILL AND P.O.-NARARBHITA PT-I
P.S.-MERERCHAR
DIST- BONGAIGAON
ASSAM
PIN-783384
25: MOBARAK ALI MONDAL
S/O MOKSED ALI MONDAL
R/O VILL- GOLAPARA PART-IV
P.O.-GOLAPARA
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
26: AMZAT ALI SHEIKH
S/O ABARAT ALI SIKDAR
R/O VILL- GOLAPARA PT-IV
P.O.-GOLAPARA
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
27: JAMSHER ALI
S/O SATTER ALI
R/O VILL 7 NO. BASHBARI
P.O.-TILPUKHURI
P.S.-MANEKPUR
DIST- BONGAIGAON
ASSAM
PIN-783384
Page No.# 17/45
28: HAZRAT ALI KARI
S/O AKBAR ALI KARI
R/O VILL- 4 NO. BASHBARI
P.O.-TILPUKHURI
P.S.-MANEKPUR
DIST-BONGAIGAON ASSAM
PIN-783384
29: MD ASHKAR ALI
S/O HUSSAIN ALI SHEIKH
R/O VILL-BHANDRA NO. 1
P.O.-BHANDRA BAZAR
P.S.-MANIKPUR
DIST-BONGAIGAON
ASSAM
PIN-783390
30: JAMAT ALI
S/O AZIZUR RAHMAN
R/O VILL-TUPKAR CHAR
P.O.-TOPGAON
P.S.-MERE CHAR
DIST-BONGAIGAON
ASSAM
PIN-783384
31: SOMER UDDIN AHMED
R/O VILL 1 NO. BASHBARI
P.O.-SALABILA
DIST- BONGAIGAON
ASSAM
PIN-783392
32: SAYED AHMED
S/O FORKAN ALI
R/O VILL- NOWAGAON
P.O.-NOWAGAON
P.S.-MANIKPUR
DIST- BONGAIGAON
ASSAM
PIN-783392
33: ABDUL MONNAF
C/O AYNAL HOQUE
R/O VILL-DHAKNABARI
P.O.-KAYETHPARA
P.S.-ABHYAPURI
Page No.# 18/45
DIST-BONGAIGAON
ASSAM
PIN-783389
34: ABDUR RAZZAK
S/O ABDUL BARIK
R/O VILL- DHAKNA BARI
P.O.-KAYETH PURI
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783389
35: ROMISA KHATUN
D/O LATE AZMOHAR ALI
R/O VILL- KAZIPARA PT-II
P.O.-CHAPAR
P.S.-
DIST-BONGAIGAON
ASSAM
PIN-783371
36: REJAKUL ISLAM
S/O LATE JAHAN UDDIN AHMED
R/O VILL-KHETUAPARA
P.O.-KHETUAPARA
P.S.-JOGIGHOPA
DIST- BONGAIGAON
ASSAM
PIN-783371
37: MOYAN UDDIN
C/O LATE AJAHAR ALI
R/O VILL-PONCHAGAON
P.O.-DHANTOLA
P.S.-ABHAYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783372
38: ASINTA KR RAY
C/O HARESWAR RAY
R/ OVILL-SINGIMARI
P.O. AND P.S.-ABHAYAPURI
DIST-BONGAIGAON
ASSAM
PIN-783384
Page No.# 19/45
39: SOLEMAN ALI AHMED
C/O NURBAKTA MUNSHI
R/O VILL-GAROKHUTA
P.O.-CHOIBARI
P.S.-SALAKATI
DIST-KOKRAJHAR
ASSAM
PIN-783376
40: MOMOTAJ BEGUM
C/O A. SAMAD
R/O VILL-GHUNIMURI
P.O.-CHAPAR
P.S.-CHAPAR
DIST-DHUBRI
ASSAM
41: SHAMSUL HOQUE
S/O LATE FULCHAN ALI SHEIKH
R/O VILL-SIMLABARI PART-III
P.O. AND P.S.-CHAPAR
DIST-DHUBRI
ASSAM
PIN-783371
42: ABUL HUSSAIN
S/O LATE ROMJAN ALI
R/O KHELNAPARA PT-II
P.O.-KHELNAPARA
P.S.-JOGIGOPA
DIST-BONGAIGAON
ASSAM
PIN-783371
43: KAMAL UDDIN AHMED
S/O LT. MOKTEL HUSSAIN
R/O VILL-KURSHAKATI
P.O.-BAHALPUR
P.S.-CHAPAR
DIST-DHUBRI
ASSAM
PIN-783371
44: JAKIR HUSSAIN MOLLAH
S/O ABU BAKKAR SIDDIQUE MOLLAH
R/O VILL-SIKATARI
P.O.-TARAKANDI
P.S.-KALGACHIA
Page No.# 20/45
DIST-BARPETA
ASSAM
PIN-781321
45: ROFIKUL ALAM
S/O WAHED ALI
R/O VILL-PURAM SIKATARY
P.O.-TARAKANDI
P.S.-KALGACHIA
DIST-BARPETA
ASSAM
PIN-781321
46: JOYNAL ABDIN
S/O SUTKU SIKDAR
R/O VILL-HAPACHAR
P.O.-CHATLA
P.S.-KALGACHIA
DIST-BARPETA
ASSAM
PIN-781321
47: NUR UDDIN SARKAR
S/O LATE SAHAB ALI SARKAR
R/O VILL-CHEDAMARI SANKAR GHOLA
P.O.-BALALPARA
P.S.-JOGIGHOPA
DIST-BONGAIGAON
ASSAM
PIN-783388
48: SHAHJAHAN ALI
S/O LT. AZMOHOR ALI
R/O VILL-BHADAIPARA
P.O.-LENGTISINGA
P.S.-ABHAYAPURI
DIST-BONGAIGAON
ASSAM
49: AZIBAR RAHMAN
S/O MOKIM ALI
R/O VILL-BAGEKHAITI
P.O.-NASATRA
P.S.-MERERCHAR
DIST- BONGAIGAON
ASSAM
PIN-783384
Page No.# 21/45
50: HALIMA SARKAR
W/O AKBAR ALI
R/IO VILL-GOLAPARA PT-III
P.O.-GOLAPARA
P.S.-ABHYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
51: SABIR AHMED BARBHUIYA
S/O MOIN UDDIN BARBHUIYA
R/O VILL-SONAPUR PT-I
P.O.-SONAPUR
P.S.-BARKHOLA
DIST-CACHAR
ASSAM
PIN-788817
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR
ELEMENTARY EDUCATION DEPARTMENT
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE DEPUTY COMMISSIONER
DIST-BONGAIGAON
ASSAM
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DIST-BONGAIGAON
ASSAM
5:THE BLOCK ELEMENTARY EDUCATION OFFICER (BEEO)
DIST-BONGAIGAON
ASSAM
------------
Advocate for : MR. S ROY Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS Page No.# 22/45
Linked Case : WP(C)/527/2022
BASANTI DAS AND 48 ORS W/O- KULENDRA BASMUTARY R/O VILLAGE NIZ DAMAKA P/O AND P/S-- SORBHOG DIST-- BARPETA ASSAM.
2: RAFIQUE ALI S/O- LATE NABIBAR RAHMAN R/O VILL- CHAULIA BARI P/O- SARUPETA P/S- PATACHARCUCHI DIST- BARPETA ASSAM- 781318
3: KHANDAKAR ABDUL MALEQUE S/O- KHANDAKAR SHAHAJAN ALI R/O VILLAGE GALIA P.O-- GORAIMARI P.S- HOWLI -DIST- BARPETA ASSAM
4: MAHAR ALI S/O- LATE AMIR ALI R/O VILLAGE CHAULIA BARI P/O- SARUPETA DIST- BARPETA ASSAM
5: RASHIDA KHANAM W/O- MD JALAL UDDIN R/O OF VILLAGE KHUDRAFALADI P/O- BHOGDIA DIST- BARPETA ASSAM
6: FULMAHMUD AHMED S/O- SOMED ALI R/O VILLAGE BANTIPUR P.O-- JARABARI DIST- BARPETA ASSAM
7: DEWAN ABBAS ALI S/O- DEWAN ABDUS SALAM R/O OF VILLAGE KAYAKUCHI P/O- NALIGAON P/S- BARPETA Page No.# 23/45
DIST- BARPETA ASSA
8: MUBARAK HUSSAIN S/O- ABDUR RAHMAN R/O VILLAGE ANDP/O- KUJARPITH DIST- BARPETA ASSAM
9: SALEHA KHATUN W/O- AKKAS ALI R/O VILLAGE KAYAKUCHI GAON P/O- NALI GAON DIST- BARPETA ASSAM
10: ROHIZ UDDIN S/O- OHED ALI AHMED R/O VILLAGE KAMALPUR P/O- KAMALPUR DIST- BARPETA ASSAM
11: SAKAYAT ALI S/O- MD AHED ALI R/O PUTLARTARY P/O- JARABARI DIST- BARPETA ASSAM
12: DHANJITA DAS W/O- NIRANJAN DAS R/O VILLAGE KARDAIGURI P/O- KARDAIGURI. DIST- BARPETA ASSAM
13: ZAKIR HUSSAIN S/O- LATE- MUSLIM UDDIN R/O VILLAGE BARBHITHA P/O- B.D PATHER DIST- BARPETA ASSAM
14: NETRI KALITA D/O- RAJENDRA KALITA R/O VILLAGE BANGLIPARA P.O- BHAWANIPUR P.S- BARPETA DIST- BARPETA Page No.# 24/45
ASSAM
15: HAZERA KHATUN W/O- DAROG ALI R/O VILLAGE GANDHARIPARA P/O- MACHPARA P/S- BARPETA ROAD DIST- BARPETA ASSAM
16: AFSAR ALI S/O-LATE SIRAJUL HOQUE R/O VILLAGE JAMADAR BORI P/OANDPS- SORBHOG DIST- BARPETA ASSAM
17: MANORANJAN SARKAR S/O-LATE JATINDRA SARKAR R/O VILLAGE PURA BHAWANIPUR P/OANDP/S- PATACHARKUCHI DIST- BARPETA ASSAM
18: JAMAL UDDIN AHMED S/O- RAHIZ UDDDIN R/O- VILLAGE AND P/O- KHABLAR BHITHA DIST- BARPETA ASSAM
19: ABDUL KALAM AZAD S/O- LATE ABDUL RAHMAN R/O VILLAGE BAHMURA P/O- SONKUCHI BARPETA ASSAM
20: MD HIKMAT ALI D/O- MD ABDUL HAMID R/O VILLAGE AND P/O- BALIKURI P/S- KALGACHIA DIST- BARPETA ASSAM
21: HASSEN ALI C/O- SAHEB ALI R/O VILLAGE CHAPRA P/O- JANIA DIST- BARPETA Page No.# 25/45
ASSAM
22: ABDUL LATIF C/O- NURUL HASHAN R/O VILLAGE CHAPRA P.O- JANIA DIST- BARPETA ASSAM
23: SANTANA BEGUM W/O- ABDUR ROUF R/O VILLAGE MOURIGAON P/O- MANDIA DIST- BARPETA ASSAM PIN-781308
24: RAMJAN ALI S/O- SUKUR ALI R/O VILLAGE- TITAPANI P/O-BALAGAON P/S- KALGACHIA DIST BARPETA ASSAM PIN-781319
25: ABDUL AWAL PRAMANIK S/O- TOMSER ALI PRAMANIK R/O VILLAGE BARBHITHA P/O- CHANDMARA P/S- KALGACHIA DIST- BARPETA ASSAM
26: AMBIYA KHATUN S/O- MD NAZMUL HOQUE R/O VILLAGE KACHARI PETI P.O- AMBARI P.S- ABHYAPURI DIST- BONGAIGAON ASSAM. PIN-783384
27: MD ALI HUSSAIN S/O- MD KABEL UDDIN R/O VILLAGE KALGACHIA P.OAND P/S- KALGACHIA DIST BARPETA ASSAM. PIN-781319 Page No.# 26/45
28: MD MOHAR ALI KHAN S/O-MD JALAL KHAN R/O VILLAGE BALARPATHER P/O- SHOWPUR P/S-KALGCHIA DIST BARPETA ASSAM. PIN-781319
29: MD TARA MIAH C/O- AZIM UDDIN R/O VILLAGE KALAM PUR P.O- KADONG DIST- BARPETA ASSAM. PIN-781314
30: NURUL ISLAM C/O- ABDUL BAKI R/O VILLAGE SUNPURA P.O- JANIA DIST- BARPETA ASSAM. PIN-781314
31: ABED ALI AHMED S/O- HAZRAT ALI AHMED R/O VILLAGE BHOWKAMARI P.O- KAYAKUCHI DIST- BARPETA ASSAM. PIN-781352
32: MOZIRAN NESSA W/O- BARKATULLAH R/O VILLAGE BASHHITHA P/O- CHANDMARA P/S- KALGACHIAI DIST- BARPETA ASSAM. PIN- 781321
33: SAHIDUL ISLAM D/O- ABDUL AZIZ R/O VILLAGEAND P/O- BHERALDI DIST- BARPETA ASSAM. PIN-781309
34: NASIR UDDIN S/O- JAMAT ALI R/O OF VILLAGE SATRA MOINBARI P.O- MOINBARI P.S- KALGACHIA DIST- BARPETA ASSAM. PIN- 781321 Page No.# 27/45
35: S.M SHAH ALOM S/O- MD MOFIZ UDDIN R/O VILLAGE ... P/O- MOINBARI P/S- KALCHIA DIST- BARPETA ASSAM. PIN-781321
36: ABDUL MOTALEB S/O- LATE ALIMUDDIN R/O VILLAGE- KHUDRA KHOWA P.O- ISABPUR P/S- KALGACHIA DIST- BARPETA ASSAM. PIN-781321
37: MD ABDUL MOZID S/O- MD KORBAN ALI R/O VILLAGE SOILMARI P/O- CHIKNI P/S- KALGACHIA DIST- BARPETA ASSAM. PIN-781321
38: MD. MOHEDUL ISLAM C/O- DARAJ ALI R/O VILLAGE DHAKALIA PARA P/O- JASHIHATI DIST- BARPETA ASSAM
39: MAIDUL ISLAM C/O- DARAJ R/O VILLAGE- DHAKALIA PARA P.O- JASHIHATI PARA DIST- BARPETA ASSAM. PIN-781316
40: JAMIR UDDIN S/O- LATE DABIR UDDIN R/O VILLAGEAND P/O- BHAIRAGURI P/SANDDIST- BARPETA ASSAM. PIN-781311
41: REKAT KHAN S/O- IUSUF KHAN R/O VILLAGE KHARUAPARA P/O- RADHAKUCHI DIST- BARPETA ASSAM. PIN-781309
42: FATEMA KHATUN C/O- HANIF UDDIN Page No.# 28/45
R/O VILLAGE ANDP.O- CHANDMARA P/S- KALGACHIA DIST-BARPETA ASSAM. PIN-781321
43: AMJAD HUSSAIN S/O- REHAT ULLA R/O VILLAGEANDP/O- GAREMARI P/SANDDIST- BARPETA ASSAM. PIN-781314
44: LAL MAHMUD BHUYAN S/O- ABDUL GAFUR BHUYAN R/O VILLAGE KHATARTARY P/O- BONGHUGI P/S- KALGACHIA DIST- BARPETA ASSAM. PIN-781321
45: ASHRAF ALI S/O- ABDUL BARIK R/O VILLAGE RAMPUR P/O- NIZ RAMPUR P/S- KALGACHIA DIST- BARPETA ASSAM. PIN-781319
46: MONOWAR HUSSAIN S/O-MD DARBESH ALI R/O VILLAGE MAZDIA P/O- PACHIM MAZDIA DIST- BARPETA ASSAM
47: ABU TALEB S/O- LATE AMSER ALI R/O VILLAGE DHANBANDHA P/O- SONKUCHI P/SANDDIST- BARPETA ASSAM. PIN-781314
48: SHAHJAHAN ALI CHOUDHURY S/O- SHAMSUL HOQUE CHOUDHURY R/O VILLAGE BARBITHA P/O- CHANDMARA DIST-BARPETA ASSAM. PIN-781321
49: HABIBAR RAHMAN S/O- ABDUL KHALEQUE R/O VILLAGE BAMUNDONGRA P/O- HABIDONGRA Page No.# 29/45
DIST- BARPETA ASSAM PIN-781308 VERSUS
THE STATE OF ASSAM AND 4 ORS TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM ELEMENTARY EDUCATION DEPARTMENT DISPUR GUWAHATI-6
2:THE DIRECTOR ELEMENTARY EDUCATION DEPARTMENT ASSAM KAHILIPARA GUWAHATI-19
3:THE DEPUTY COMMISSIONER DISTRICT- BARPETA ASSAM
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-BARPETA ASSAM
5:THE BLOCK ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-BARPETA ASSAM
------------
Advocate for : MR. S ROY Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/2169/2022
CHARAN BISWAS AND 44 ORS S/O- KHUSHIMOHAN BISWAS R/O VILLAGE NEULDOBA P/O- CHAMARIA P/S-- BOKO
DIST-- KAMRUP ASSAM. PIN- 781136
2: JONAB UDDIN AHMED Page No.# 30/45
S/O- INTAZ ALI R/O OF VILLAGE NO.1 JOGIPARA PATHAR P/O- JOGIPARA PATHAR P/S- BOKO DIST- KAMRUP ASSAM. PIN- 781136
3: MD SHAHAB UDDIN S/O- TARA MIYA R/O OF VILLAGE AND P/O- MOHIMARI P/S- CHAYGAON DIST- KAMRUP ASSAM. PIN-781136
4: SAYED BILLAL HOQUE S/O- EUNUS ALI MUNCHI R/O VILLAGE CHAMPU PARA PATHAR P/O- CHAMPU PARA BAZAR P/S- CHAYGAON DIST- KAMRUP ASSAM. PIN-781136
5: MIRZA OSMAN ALI AHMED S/O- MOTIUR RAMAN R/O VILLAGE NIMBURTARI P/O- MAHTOLI P/S- BOKO DIST- KAMRUP ASSAM. PIN-781136
6: HOBIBAR RAHMAN S/O- BADSHA ALI R/O VILLAGE MUNJURI BIL P/O- TUKRAPARA P/S- CHAYGAON DIST- KAMRUP ASSAM. PIN- 781137
7: KHORSED ALI S/O- ALIBAR SEIKH R/O VILLAGE CHOUDHURYPAM P/O- KALATOLI P/S- CHAYGAON DIST- KAMRUP ASSAM. PIN- 781136
8: NOZRUL ISLAM S/O- ABDUS SAMAD R/O VILLAGE JORSHIMULI P/O- TAPAR PATHAR Page No.# 31/45
P/S- CHAYGAON DIST- KAMRUP ASSAM.PIN-781137
9: REZIA AHMED D/O- NABBESH ALI R/O VILLAGE HAHCHARI P/O- KALATOLI P/S- CHHAYGAON DIST- KAMRUP ASSAM. PIN- 781136
10: MISS FATEMA KHATUN D/O- KHALILUR RAHMAN R/O VILLAGE CHAMPUPARA PATHAR P.O- CHAMPUPARA BAZAR P.S- CHHAYGAON DIST- KAMRUP ASSAM. PIN-781136
11: MOBJEL HUSSAIN S/O- MOKTAL HUSSAIN R/O VILLAGE CHANDRA P/O- SIMILA TARABARI P/S- BOKO DIST- KAMRUP ASSAM. PIN-781135
12: ABDUS SUBAHAN ANSARI S/O- JALU MUNSI R/O VILLAGE PALAHARTARI P/O AND PS- NAGARBERA DIST- KAMRUP ASSAM. PIN-781127
13: SARBESH ALI AHMED S/O- SAHEB ALI AHMED R/O VILLAGE NIZ KATHMI P/O- KALATOLI BAZAR P/S- BOKO DIST- KAMRUP ASSAM. PIN-781136
14: JAHIRUL ISLAM S/O- SHAMSUL HOQUE R/O- VILLAGE AND P/O- DEKACHANG P/S- BOKO DIST- KAMRUP Page No.# 32/45
ASSAM. PIN-781136
15: ISMAIL HUSSAIN S/O- KABAZ ALI R/O VILLAGE NO.1 TUPAMARI P/O- TUPAMARI P/S- NAGERBERA DIST- KAMRUP ASSAM. PIN-781127
16: MUSLIM UDDIN S/O- ABDUL KHALEK R/O VILLAGE NO.2 TUPAMARI P/O- TUPAMARI P/S- NAGARBERA DIST- KAMRUP ASSAM. PIN-781127
17: WAZED ALI S/O- MONSER ALI R/O VILLAGE CHAURDIA P/O- MAHTOLI P/S-- BOKO DIST-- KAMRUP ASSAM. PIN- 781136
18: AYNAL HOQUE S/O- MONTAZ ALI MUNCHI R/O VILLAGE BAR ARIKATI P.O-- MAHTOLI P/S-- BOKO DIST-- KAMRUP ASSAM. PIN- 781136
19: SHAZIDA AHMED W/O- NUR HUSSAIN R/O VILLAGE GORAIMARI BILORJAN P.O-- MAHTOLI P/S-- BOKO DIST-- KAMRUP ASSAM. PIN- 781136
20: RUKIYA KHATUN D/O- KHANDAKAR ABDUL KALAM R/O VILLAGE JORSHIMULI P/O- TAPAR PATHAR P/S- CHAYGAON DIST- KAMRUP Page No.# 33/45
ASSAM PIN- 781137
21: CHITRA DAS D/O- LATE RAMESH CH DAS R/O VILLAGE RATANPUR P/O AND P/S- CHAYGAON DIST- KAMRUP ASSAM. PIN-781124
22: ANJU ANOWARA AHMED D/O- AMIR HAMJA R/O VILLAGE 2 NO. TUPAMARI P/O- TUPAMARI P/S- NAGARBERA DIST- KAMRUP ASSAM. PIN- 781127
23: RAJOB ALI KHAN S/O- LT ALEP KHAN R/O VILLAGE BADLA PATHER P/O- BADLA BAZAR P/S- NAGARBERA DIST- KAMRUP ASSAM. 781127
24: MD AJMAL HOQUE S/O- MD AMANULLAH AHMED R/O VILL- JAMLAI P/O- JAMLAI P/S NAGARBERA DIST- KAMRUP ASSAM. PIN-781127
25: RUNU DAS D/O- JAY. CH. DAS R/O VILLAGE AND P/O- BHALUKGHATA P/S- BOKO DIST- KAMRUP ASSAM. PIN- 781123
26: ABDUR RASHID MOLLAH R/O OF VILLAGE TAKIMARI P/O- GALEEWAR P/S- LAKHIPUR DIST- GOALPARA ASSAM Page No.# 34/45
27: BABITA DEVI GOSWAMI W/O- DANDESWAR GOSWAMI R/O VILL- NAPTIPARA P/O- JAGARA P/S- MUKALMUA DIST- NALBARI ASSAM
28: NUR ISLAM ALI S/O- AZU ALI R/O VILLAGE 2 NO. LOHARKATHA P.O-- LOHARKATHA P.S- MUKALMUA DIST- NALBARI ASSAM
29: PRANAB SARMA S/O- JAGADISH DEVA SARMA R/O BATSOR P/O- BATSOR DIST- NALBARI ASSAM
30: NIBHA DEVI D/O- SRI KRISNA KANTA SARMA R/O OF VILLAGE BARAZARA P/O- BARAZARA DIST- NALBARI ASSAM
31: HABIBUR RAHMAN S/O- HAJRAT ALI R/O MADHUPUR P.O-- KHARSITHA DIST- NALBARI ASSAM
32: JULHAS ALI S/O- BHEBLA ALI R/O OF VILLAGE SONAPUR P/O- MUGDI P/S- MUKALMUA DIST- NALBARI ASSAM
33: MIRA MEDHI DEKA W/O- RAMA KANTA DEKA R/O ADABARI P/O- ADABARI Page No.# 35/45
P/S-- MUKALMUA DIST-- NALBARI ASSAM
34: JAMAL UDDIN AKOND S/O- LATE ABDUL LATIF AKOND R/O VILLAGE- BHAWRAGURI P/O- SHILBARI ABADIPARA P/S- BIJNI DIST- CHIRANG ASSAM
35: TALEB UDDIN C/O- LT JASIM UDDIN R/O BANDUGURI P/O- DANGAIGAON DIST- CHIRANG ASSAM
36: ABDUR REZZAK S/O- JONGSER ALI R/O VILLAGE BILASHPUR P/O- KAJAL GAON P/S- DHALIGAON DIST- CHIRANG BTR( ASSAM) PIN-783385
37: REAZ UDDIN AHMED S/O- LATE FAZAR ALI R/O VILLAGE AND P/O- BECHAMARI P/S- DHING DIST- NAGAON ASSAM
38: MOJIBUR RAHMAN S/O- IMAN ALI R/O MORNOI GAON P/O- BIHPURIA DIST- LAKHIMPUR ASSAM
39: MISS KAFIYA BEGUM D/O- LATE MOFIZ ALI R/O VILLAGE AND P/O- BURINAGAR DIST- NALBARI ASSAM
40: SRI BASANTA KUMAR S/O- LATE BENDO KUMAR Page No.# 36/45
R/O PACHIMDHULI P/O- PACHIMDHULI DIST- KAMRUP ASSAM
41: ABDUL MANNAN S/O- LATE CHANDU ALI R/O VILLAGE NO. 1 JAMBARI P/O- JAMBARI KAMRUP ASSAM
42: MILAN NATH S/O- GOBINDA NATH R/O VILLAGE BALAKUCHI P/O- CHAYGAON DIST- KAMRUP ASSAM
43: DHIREN RABHA S/O- LATE TARAK RABHA R/O VILLAGE NAMKHATIRA P/O- BAMUNIGAON DIST- KAMRUP ASSAM
44: FAZLUL HOQUE CHOUDHURY S/O- LATE WAZ UDDIN R/O VILLAGE LARUAJAN P/O- CHAYGAON DIST- KAMRUP ASSAM
45: SRI CHANDRADHAR KALITA S/O- LATE RAHIN KALITA R/O VILLAGE SAPARTARI P/O- NATUN JARABARI DIST- KAMRUP ASSAM VERSUS
THE STATE OF ASSAM AND 7 ORS TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM ELEMENTARY EDUCATION DEPARTMENT DISPUR GUWAHATI-6 Page No.# 37/45
2:THE DIRECTOR ELEMENTARY EDUCATION DEPARTMENT ASSAM KAHILIPARA GUWAHATI-19
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-KAMRUP ASSAM
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-NALBARI ASSAM
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-CHIRANG ASSAM
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-LAKHIMPUR ASSAM
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-NAGAON ASSAM
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO) DISTRICT-GOALPARA ASSAM
------------
Advocates for the Petitioners: Mr. M.H. Laskar, Advocate.
Advocates for the respondents: Mr. P.N. Sarma, SC, Elementary Education.
Ms. D.D. Barman, Addl. Sr. Govt. Adv. Res-3
BEFORE HON'BLE MR. JUSTICE KARDAK ETE Date of hearing : 17.03.2025 Date of Judgment: 17.03.2025 Page No.# 38/45
JUDGMENT & ORDER (Oral)
Heard Mr. M.H. Laskar, learned counsel for the petitioners. Also heard Mr. P.N. Sarma, learned Standing Counsel for the Elementary Education Department and Ms. D.D. Barman, learned Addl. Senior Government Advocate for the respondent no.3 in WP(C) 3597/2021 and WP(C) 527/2022.
2. By filing these writ petitions, the writ petitioners have prayed for a direction to the respondent authorities to provincialize the service of the petitioners as Hindi (Language) teachers in their respective schools in terms of Section 3(1)(xi) of the Assam Education (Provincialization of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017 as well as the Schedule appended to the Right of Children to Free and Compulsory Education Act, 2009. The petitioners have also prayed for providing service benefits w.e.f. 05.02.2021 as provided to the other teachers provincialised under the aforesaid Act, 2017.
3. Since the grievance raised by the writ petitioners in these bunch of writ petitions are similar in facts and law, same have been heard analogously and are being dispose of by this common judgment and order.
4. The case projected by the petitioners is that they were appointed ranging from the year 1983 to 2010 as Hindi Teachers in various Upper-Primary (M.E schools/madrassa) which were established as venture schools in the Dhubri, Goalpara, Bongaigaon, Kokrajhar, Kamrup, Chirang, Nalbari and Barpeta districts of Assam. They have been serving continuously for more than 20 years and some of the petitioners are at the verge of retirement. The petitioners have been working sincerely without any fixed pay with the hope that their services would be provincialized in due course. The petitioners possess the required Page No.# 39/45
qualification for provincialization under Section 3(1)(xi) of the Assam Education (Provincialization of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017 (herein after referred to as Assam Education Provincialization Act, 2017 in short).
5. Pursuant to the enactment of the Right of Children to Free and Compulsory Education Act, 2009 with a view to provide free and compulsory primary education to all children between the age group of 6-14 years, the State of Assam has enacted the Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 for provincialization of services of the employees of the venture educational institutions in the State. Under the said Act, a large number of venture M.E schools in Assam were provincialized and the employees have got the benefits of provincialization. Under the said Act, a large number of venture M.E Schools in the State of Assam were provincialized and the employees have been given the benefits of provincialization and the post of Hindi Teachers in all the Upper Primary Schools were provincialized under the Act of 2011.
6. Vide judgment and order dated 23.09.2016 passed in WP(C) No. 3190/2012, the Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 has been struck down being unconstitutional. Thereafter, the State has enacted the Assam Education Provincialization Act, 2017 to provincialise the services of the teachers of the Venture Educational Institutions and to re-organise and streamline the educational institutions up to the degree level in the State of Assam, so as to confirm to the prevailing statutory norms and standards.
7. It is the contention of the petitioners that despite having eligible to be Page No.# 40/45
provincialized of their services, the case of the petitioners have not been considered whereas, other similarly situated teachers have been provincialized. It is contended that some of the case of the petitioners have been forwarded after scrutiny and verification by the District Scrutiny Committee (DSC) to the Director of Elementary Education, Assam, in terms of Section 13(7) of the Assam Provincialization Act, 2017 as Hindi teachers.
8. Mr. M.H. Laskar, learned counsel for the petitioners submits that the State Government has provincialized numbers of schools in the State of Assam in terms of the Assam Education Provincialisation Act, 2017, which was uploaded on 04.02.2021. It is found that the schools of the petitioners have been provincialized whereas, the service of other teachers as forwarded by the District Scrutiny Committee (DSC) were provincialized except the post of Hindi (Language) teacher, thereby illegally depriving the petitioners. He submits that in some of the cases, service of Assamese language teachers were provincialized while the Hindi Language Teachers have been ignored.
9. Mr. Laskar, learned counsel, submits that the action of the respondent authorities in not provincializing the posts of Hindi (Language) teacher is a gross violation of section 3(1)(xi) of the Assam Education Provincialization Act, 2017 as well as the provisions of the Right of Children to Free and Compulsory Education Act, 2009. He submits that as per scheme of the above Acts, at least one teacher for languages must be appointed in every upper primary schools. The State legislature, on its wisdom, has used the word "Languages" instead of "Language" which means that they were aware about different languages taught in Upper Primary/M.E Schools. A literal and constructive interpretation of the provision would mean that there must be at least one teacher for each language.
Page No.# 41/45
10. He submits that in the State of Assam in all the upper primary schools, Hindi being a national language, is compulsorily taught and the said subject cannot be taught by anyone else without having requisite qualification in Hindi and therefore, not provincializing the Hindi (Language) teachers like the petitioners, the sufferer would be the students as they would be deprived from learning the compulsory Hindi subject, which is fortified by the letter of Director of Elementary Education vide dated 09.12.2019 to the Government.
11. Mr. Laskar, learned counsel, submits that the petitioners have put in maximum years of their life teaching their students without getting any service benefits with the sole hope that their selfless service would be given due recognition in due course by provincializing their services. He submits that some of them have almost reached the age of retirement. Therefore, non- provincialization of the service of the petitioners would be violating the right to life with dignity as guaranteed under Article 21 of the Constitution. Therefore, he submits that the respondent authorities may be directed to consider the case of the petitioners and to provincialised the service of the petitioners as Hindi (Language) teachers in terms of the Assam Education Provincialization Act, 2017 as well as the provisions of the Right of Children to Free and Compulsory Education Act, 2009.
12. Mr. P.N. Sarma, learned Standing Counsel, Elementary Education Department, submits that as per the report of District Scrutiny Committee of Dhubri district, the names of 50 petitioners were not recommended by the District Scrutiny Committee for provincialization of their services in terms of the Assam Education Provincialization Act, 2017. However, the names of the 10 petitioners were recommended but the State Level Scrutiny Committee could not recommend their names for provincialization as Tutors as they did not fulfill Page No.# 42/45
enrollment criteria as laid down in the Assam Education Provincialization Act, 2017. He submits that since the provincialization of the services of the petitioners under the Assam Education Provincialization Act, 2017, could not be considered due to non-fulfillment of enrollment criteria, the petitioners have no right to claim for provincialisation and as such, writ petition may be dismissed.
13. I have considered the submissions of the learned counsel for the parties and perused the materials on record.
14. The grievances of the petitioners are for provincialization of their services as a Hindi (Language) teachers in their provincialized respective Upper Primary schools in terms of the Assam Education Provincialization Act, 2017 as well as the provisions of the Right of Children to Free and Compulsory Education Act, 2009. Admittedly, the petitioners are Hindi (Language) teachers who have been appointed in the various schools in the districts of Dhubri, Goalpara, Bongaigaon, Kokrajhar, Kamrup, Chirang, Nalbari and Barpeta. The petitioners' appointment ranges from 1983 to 2010. Records reveal that the schools where the petitioners have been serving are provincialized.
15. Having considered the specific prayer of the petitioners for a direction to the respondent authorities to provincialised their services in terms of Section 3(1)(xi) of the Assam Education Provincialization Act, 2017 as well as the Schedule appended to the Right of Children to Free and Compulsory Education Act, 2009, I deem it appropriate to refer to the said provisions, which are reproduced herein below:-
"3. Eligibility criteria for selection of educational institution for provincialisation of services of teachers/tutors:- (1) Subject to the provisions of Article 30 of the Constitution of India, the following categories of Venture Educational Institutions shall be eligible for being considered for provincialisation of the services of their teachers and Page No.# 43/45
tutors:-
(xi) In case of Venture Upper Primary School there shall be minimum three teachers or tutors at least one teacher each for (a) Science and Mathematics (b) Social Studies and (c) Languages: Provided that for additional posts it shall be considered in accordance with the norms and standard stipulated in the Schedule under Sections 19 and 25 of the Right of Children to Free and Compulsory Education Act, 2009 (Central Act No. 35 of 2009)"
16. Bare perusal of the above provisions shows that for Venture Upper Primary School there shall be a minimum of three teachers or tutors at least one teacher each for Science and Mathematics, Social Studies and Languages and for additional posts it shall be considered in accordance with the norms and standards stipulated in the Schedule under Sections 19 and 25 of the Right of Children to Free and Compulsory Education Act, 2009. Thus, it is clear that for each Venture Upper Primary School there shall be minimum three teachers or tutors at least one teacher each for Science and Mathematics, Social Studies and Languages.
17. On consideration of the above provision, it is seen that there may a scope for additional teachers. However, such additional posts shall be considered in accordance with the norms and standard as per the Right of Children to Free and Compulsory Education Act, 2009.
18. Having considered that the provisions of Right of Children to Free and Compulsory Education Act, 2009, is not an issue to be considered, this Court refrains from referring the said provisions as the same would be of no avail.
19. It is stated at the Bar that the post of Language teachers have already been filled up in the venture upper primary schools, there may not be any possibility of appointing more language teachers. However, as noted above, the provisions of Section 3(1)(xi) of the Assam Education Provincialization Act, 2017, Page No.# 44/45
provides for a scope of additional post as the same provides that there shall be a minimum three teachers or tutors at least one teacher each for each of the subject and out of the three subjects including the languages, I am of the view that the respondent authorities may reconsider the case of the petitioners, as the provisions provides for a scope to provincialized additional teachers as per the standards stipulated in the schedule under Sections 19 and 25 of the Right of Children to Free and Compulsory Education Act, 2009, as it appears that no consideration has been made in that direction.
20. Having considered above, I am of the view that the respondent authorities may reconsider the case of the petitioners taking into account the provisions of Section 3(1)(xi) of the Assam Education Provincialization Act, 2017. However, such view should not be construed as a mandamus to provincialised the services of the petitioners.
21. In view of discussion and observations made herein above, the present writ petitions are disposed of with a direction to the respondent authorities to reconsider the case of the petitioners in terms of the provisions of Section 3(1)
(xi) of the Assam Education Provincialization Act, 2017.
22. The petitioners are directed to file their individual representation before the appropriate authority within a period of 20(twenty) days from today. On receipt of the representation that may be filed by the petitioners as directed herein above, the respondent authorities shall consider the case of the petitioners individually within a period of 4(four) months thereafter.
23. In terms of above directions and observations, the present writ petitions are disposed of. No order as to costs.
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