Page No.# 1/2 vs Oil And Natural Gas Corporation Ltd (B)
2025 Latest Caselaw 4019 Gua

Gauhati High Court

Page No.# 1/2 vs Oil And Natural Gas Corporation Ltd (B) on 11 March, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                  Page No.# 1/2

GAHC010040242022




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1638/2022

         PRANJAL BORUAH AND 3 ORS
         S/O- DEBA KANTA BARUAH, VILL- BANMUKH GOHAIN GAON, P.O-
         BANMUKH,PIN-785663, DIST- SIBSAGAR, ASSAM

         2: ASHWINEE BORGOHAIN
          S/O- LATE PHANIDHAR BORGOHAIN
         VILL- TAMULEE BAZAR GOHAIN GAON
          P.O- BATEBARE AALI MOUR
          PIN-785663
          DIST- SIBSAGAR
         ASSAM

         3: PUSPADHAR GOGOI
          S/O- LATE KHIRA KANTA GOGOI
         VILL- CHERAKAPAR CHANGMAI GAON
          P.O- CHERAKAPAR
          PIN-785701
          DIST- SIBSAGAR
         ASSAM

         4: NITUL BORAH
          S/O- SHRI HIDESWAR BORAH
         VILL- VAKHOIPHUTIA
          P.O-AKHOIPHUTIA
          PIN-785697
          DIST- SIBSAGAR
         ASSA

         VERSUS

         OIL AND NATURAL GAS CORPORATION LTD (B)
         REP. BY THE EXECUTIVE DIRECTOR, ONGC, ERBC NAZIRA, P.O- NAZIRA,
         PIN-785640, DIST- SIBSAGAR, ASSAM
                                                                        Page No.# 2/2




Advocate for the Petitioner   : MR P CHOWDHURY, MR D TALUKDAR

Advocate for the Respondent : MR. B K DAS, MR H P GUWALA




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

11.03.2025 Heard Mr. P. Chowdhury, learned counsel for the petitioners. Also heard Mr. B.K. Das, learned counsel representing for the ONGC Authorities.

In order to enable the learned counsel for the petitioners to place certain Judgment in support of this contention, let the matter be listed on 10.04.2025.

JUDGE

Comparing Assistant