Jugnu Tanti vs The State Of Assam
2025 Latest Caselaw 3787 Gua

Gauhati High Court

Jugnu Tanti vs The State Of Assam on 5 March, 2025

                                                                         Page No.# 1/2

GAHC010012902013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Rev.P./456/2013

            JUGNU TANTI
            S/O SRI JAGAT TANTI R/O BETJAN URIA LINE UNDER MAKUM P.S. IN THE
            DIST. OF TINSUKIA, ASSAM.



            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.D TALUKDAR, MR. K SAIKIA,MR.P CHOUDHURY

Advocate for the Respondent : PP, ASSAM, ,


             Linked Case : Crl.Rev.P./457/2013

            ABU TANTI and 3 ORS.
            S/O LT. DHANPATI TANTI

            2: SRI MOTU TANTI
            S/O SRI JITKU TANTI BOTH ARE R/O BETJAN TEA ESTATE.

            3: SRI PABITRA GOHAIN
            S/O SRI RONGESWAR GOHAIN

            4: SRI TILESWAR CHETIA @ MORAN
            S/O SRI LIBESWAR CHETIA BOTH ARE R/O DIGHAL HAKU ALL ARE UNDER
            MAKUM P.S. IN THE DIST. OF TINSUKIA
            ASSAM.
            VERSUS
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           THE STATE OF ASSAM



           ------------
           Advocate for : MR. K SAIKIA
           Advocate for : appearing for THE STATE OF ASSAM



                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                       ORDER

Date : 05.03.2025

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant