Dhanjit Deka vs The State Of Assam
2025 Latest Caselaw 3786 Gua

Gauhati High Court

Dhanjit Deka vs The State Of Assam on 5 March, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

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GAHC010046462025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1214/2025

            DHANJIT DEKA
            SON OF LATE BHABIT DEKA, RESIDENT OF BAPUJINAGAR, W/N-4, P.O.-
            SARTHEBARI, DISTRICT BARPETA, PIN-781307, ASSAM.

            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM,
            EDUCATION (SECONDARY) DEPARTMENT, DISPUR, GUWAHATI - 6.

            2:DIRECTOR OF SECONDARY EDUCATION
            ASSAM

            3:INSPECTOR OF SCHOOL (IN-CHARGE)
             BARPETA CIRCLE
             DIST. BARPETA

Advocate for the Petitioner   : MS S A KHALIFA, MRS. K DEVI,K BHARALI

Advocate for the Respondent : SC, ED,


                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                          ORDER

Date : 05.03.2025

Heard Mrs. K. Devi, learned counsel for the petitioner, who submits that the petitioner was suspended on 11.11.2024 and till date, no charge-sheet/memo of charge has been furnished to the petitioner. Further, there has been no review Page No.# 2/2

of the suspension order. She accordingly prays that the petitioner's suspension order should be set aside and the petitioner should be reinstated into service, in terms of the judgment of the Supreme Court in the case of Ajay Kumar Choudhury Vs. Union of India Through Its Secretary & Anr., reported in (2015) 7 SCC 291.

Ms. P. Das, learned counsel shall obtain instructions as to whether charge- sheet/memo of charge has been submitted to the petitioner and/or whether a review has been undertaken, for extending the suspension order of the petitioner.

List the matter on 07.03.2025.

JUDGE

Comparing Assistant