Gauhati High Court
Janaki Koch vs State Of Assam And 2 Ors on 4 March, 2025
Page No.# 1/6
GAHC010210212014
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : LA.App./1/2014
JANAKI KOCH
W/O LT. ROHINI KUMAR KOCH, VILL. DUDHNOI, DIST. GOALPARA,
ASSAM.
VERSUS
STATE OF ASSAM and 2 ORS.
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR,
GOALPARA.
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11
P.O. and P.S. MALIGAON
DIST. KAMRUP
ASSAM.
3:THE DEPUTY CHIEF ENGINEER CONSTRUCTION
N.F. RAILWAY
JOGIGHOPA
P.O. and P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
Advocate for the Petitioner : MR.H DAS, MR.H GOGOI,MR. A MANNAF,MD A S ALI,MR. A
HOQUE
Advocate for the Respondent : MR.A K SARKAR, GA, ASSAM,MR G GOSWAMI (R2, R3),MR. D
NATH SR. GOVT, ADV. ASSAM
Page No.# 2/6
Linked Case : LA.App./3/2014
DILIP KUMAR RABHA
S/O PRAKASH CH. RABHA
VILL. THEKASU PART-I
P.S. DUDHNOI
DIST. GOALPARA
ASSAM.
VERSUS
STATE OF ASSAM and 2 ORS.
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11
P.O. and P.S. MALIGAON
DIST. KAMRUP
ASSAM.
3:THE DEPUTY CHIEF ENGINEER CONSTRUCTION
N.F. RAILWAY
JOGIGHOPA
P.O. and P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM.
------------
Advocate for : MR.H DAS
Advocate for : MR.A K SARKAR appearing for STATE OF ASSAM and 2 ORS.
Linked Case : LA.App./38/2018
SMTI. PREMESWARI RABHA
W/O- SARBANAND RABHA
VILL-DUDHNOI
REVENUE TOWN PART-I
PS-DUDHNOI
Page No.# 3/6
VERSUS
THE STATE OF ASSAM AND ORS.
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI
3:THE DEPUTY CHIEF ENGINEER (CONSTRUCTION)
N.F. RAILWAY
JOGIGHOPA
PO AND PS- JOGIGHOPA
------------
Advocate for : MR H DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND ORS.
Linked Case : LA.App./64/2014
PUNAM CHAND SARMAH and 2 ORS.
2: DILIP KR. SARMAH
3: MOTILAL SARMAH
ALL ARE R/O VILL. DUDHNOI
REVENUE TOWN PART-I
P.S. DUDHNOI
DIST. GOALPARA
ASSAM.
VERSUS
STATE OF ASSAM and 2 ORS.
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
2:THE GENERAL MANAGER
N.F. RAILWAY
Page No.# 4/6
MALIGAON
GUWAHATI-11
P.O. and P.S. MALIGAON
DIST. KAMRUP
ASSAM.
3:THE DEPUTY CHIEF ENGINEER CON
N.F. RAILWAY
JOGIGHOPA
P.O. and P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM.
------------
Advocate for : MR.H DAS
Advocate for : MR B N GOGOI appearing for STATE OF ASSAM and 2 ORS.
Linked Case : LA.App./37/2018
PRAKASH CHANDRA ROY
S/O LATE HARENDRA ROY
VILL - THEKASU PART-I
P.S. DUDHNOI
DIST. GOALPARA
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI - 11
P.O. AND P.S. MALIGAON
DIST. KAMRUP
ASSAM
3:THE DEPUTY CHIEF ENGINEER (CONSTRUCTION)
N.F. RAILWAY
JOGIGHOPA
P.O. AND P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM
Page No.# 5/6
------------
Advocate for : MR H DAS
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : LA.App./8/2014
UTTAM RABHA
S/O LT. THANESWAR RABHA
VILL. THEKASU PART-I
P.S. DUDHNOI
DIST. GOALPARA
ASSAM.
VERSUS
STATE OF ASSAM and 2 ORS.
REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
2:THE GENERAL MANAGER
N.F. RAILWAY
MALIGAON
GUWAHATI-11
P.O. and P.S. MALIGAON
DIST. KAMRUP
ASSAM.
3:THE DEPUTY CHIEF ENGINEER CONSTRUCTION
N.F. RAILWAY
JOGIGHOPA
P.O. and P.S. JOGIGHOPA
DIST. BONGAIGAON
ASSAM.
------------
Advocate for : MR.H GOGOI
Advocate for : MR.A K SARKAR appearing for STATE OF ASSAM and 2 ORS.
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
Page No.# 6/6
04.03.2025
Heard learned counsel Mr. A. Mannaf for the appellants; Ms. A. Phukan,
learned Government Advocate, Assam for respondent No. 1; learned counsel Mr.
G. Goswami for the respondent Nos. 2 & 3; and Ms. D. D. Barman, learned
Government Advocate, Assam.
Reserved for Judgment and Order.
JUDGE
Comparing Assistant
