Citation : 2025 Latest Caselaw 927 Gua
Judgement Date : 6 June, 2025
Page No.# 1/7
GAHC010167702023
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4355/2023
BHARAT CHANDRA TALUKDAR
S/O- LATE ATUL CHANDRA TALUKDAR, R/O- VILL.- BARJAN, BARAMA,
P.O. BARAMA, P.S. AND DIST. NALBARI, ASSAM, PIN- 781346.
VERSUS
THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM AND 9
ORS.
EDUCATION SECONDARY DEPARTMENT, DISPUR, GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
SCHOOL EDUCATION DEPTT.
DISPUR
GHY-6.
3:THE SECRETARY
EDUCATION DEPTT.
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN- 783370.
4:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN- 783370.
5:THE INSPECTOR OF SCHOOLS
BAKSA DISTRICT CIRCLE
MUSHALPUR
PIN- 781372.
Page No.# 2/7
6:GAUHATI UNIVERSITY
REPRESENTED BY THE VICE CHANCELLOR
GAUHATI UNIVERSITY
JALUKBARI
GUWAHATI-14
ASSAM
7:NATIONAL COUNCIL OF TEACHERS EDUCATION
REGIONAL DIRECTOR OF NCTE BHUBANESWAR
NEEL KANTH NAGAR
NAYAPALLI
ORISSA
PIN- 751012.
8:THE PRINCIPAL
SDP COLLEGE OF TEACHERS EDUCATION
TIHU
DIST. NALBARI
ASSAM
PIN- 781372.
9:THE COUNCIL LEVEL SELECTION
BOARD FOR SELECTION OF PRINCIPAL OF BARAMA H.S. SCHOOL
REPRESENTED BY ITS MEMBER-SECRETARY- CUM- THE INSPECTOR OF
SCHOOLS
BAKSA DISTRICT CIRCLE
MUSHALPUR
PIN- 781372.
10:ANUPAMA DEVI
W/O- BASANTA KUMAR SARMA
R/O- NIZ JULUKI BARAMA
MOUZA- NAMATI
DIST. BAKSA
ASSAM
PIN- 781346
Advocate for the Petitioner : MR. U K NAIR, MS. L WANGSA,MS A DAS,MR. M
MAHANTA,MR. T DEURI,MR. M P SARMA,MR. S CHOWDHURY
Advocate for the Respondent : SC, EDU, SC, N C T E,MR. I ALAM,MR. N J KHATANIAR,MR H
BARUAH,MR N SARMA (10),MR. B K GOSWAMI (10),MR. S K GOSWAMI (10),SC, G U,SC,
BTC
Page No.# 3/7
Linked Case : WP(C)/639/2024
ANUPAMA DEVI
W/O SRI BASANTA KUMAR SARMA
R/O NIZ JULUKI
BARAMA
MOUZA- NAMATI
DIST. BAKSA
ASSAM
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006
2:THE SECRETARY EDUCATION DEPARTMENT
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN-783370
3:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN-783370
4:THE INSPECTOR OF SCHOOLS
BAKSA DISTRICT CIRCLE
MUSHALPUR
PIN-781372
5:GAUHATI UNIVERSITY
REP. BY THE VICE CHANCELLOR
JALUKBARI
GUWAHATI-781014.
Page No.# 4/7
6:THE COMMITTEE
CONSTITUTED VIDE NOTIFICATION DATED 08-09-023 FOR PURPOSE OF
EXAMINING THE ACCEPTABILITY AND VALIDITY THE B.ED. DEGREE OF
BHARAT CHANDRA TALUKDAR
(RESPONDENT OF NO. 9)
REPRESENTED BY THE CONTROLLER OF EXAMINATION
GAUHATI UNIVERSITY AS MEMBER
JALUKBARI
GUWAHATI-781014
7:NATIONAL COUNCIL OF TEACHERS EDUCATION (NCTE)
REPRESENTED BY CHAIRPERSON
EASTERN REGIONAL COMMITTEE
DWARAKA SECTOR-II
NEW DELHI.
8:THE PRINCIPAL
S.D.P. COLLEGE OF TEACHERS EDUCATION
TIHU
DISTRICT- NALBARI
ASSAM
PIN-781372
9:SRI BHARAT CHANDRA TALUKDAR
SUBJECT TEACHER
BARAMA HIGHER SECONDARY SCHOOL
BARAMA
DIST. BAKSA
ASSAM
PIN-781346
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/6381/2024
TULASHI RABHA
SON OF LATE HARO RAM RABHA
Page No.# 5/7
R/O- VILLAGE- ALAGJAR
P.O. AND P.S.- BARAMA
DISTRICT- BAKSA (BTR)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE SECRETARY
EDUCATION DEPARTMENT
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN-783370.
3:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
PIN-783370.
4:INSPECTOR OF SCHOOL
MUSHALPUR
DISTRICT- BAKSA
ASSAM.
5:THE PRINCIPAL
S.D.P. COLLEGE OF TEACHERS EDUCATION
TIHU
DISTRICT- NALBARI
ASSAM.
6:GAUHATI UNIVERSITY
REPRESENTED BY VICE CHANCELLOR
GAUHATI UNIVERSITY
JALUKBARI
GUWAHATI-14
Page No.# 6/7
ASSAM.
7:THE COMMITTEE
CONSTITUTED VIDE NOTIFICATION DATED 08.09.2023 FOR THE PURPOSE
OF EXAMINING THE ACCEPTABILITY AND VALIDITY OF B.ED. DEGREE OF
SRI. BHARAT CHANDRA TALUKDAR ( RESPONDENT NO. 8)
REPRESENTED BY THE CONTROLLER OF EXAMINATION
GAUHATI UNIVERSITY AS MEMBER
JALUKBARI
GUWAHATI- 781014.
8:BHARAT CHANDRA TALUKDAR
SUBJECT TEACHER
BARAMA HIGHER SECONDARY SCHOOL
BARAMA
DISTRICT-BAKSA
ASSAM
PIN- 781346.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 7 ORS
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 06.06.2025
Heard Ms. B. Bhuyan, learned senior counsel assisted by Mr. T. Deuri, learned counsel appearing for the petitioner in WP(C) No. 4355/2023 and respondent No. 9 in WP(C) 639/2024 and respondent No. 8 in WP(C) No. 6381/2024. Also heard Mr. S.K. Goswami, learned counsel appearing for the petitioner in WP(C) Nos. 639/2024 and WP(C) No. 6381/2024; Mr. I. Alam, learned Standing Counsel, NCTE and Mr. P. J. Phukan, learned Standing Counsel, Gauhati University.
Page No.# 7/7
Hearing concluded.
Judgment reserved.
JUDGE
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