Gauhati High Court

Sandeep Kumar Nahata vs Praveen Kothari on 3 June, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                            Page No.# 1/2

GAHC010003452025




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                            THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Arb.P./1/2025

            SANDEEP KUMAR NAHATA
            S/O SRI BIMAL KUMAR NAHATA, R/O NAHATA NIWAS, CHATRIBARI,
            GUWAHATI-781008, DIST- KAMRUP (M), ASSAM



            VERSUS

            PRAVEEN KOTHARI
            S/O SRI RAJENDRA KUMAR KOTHARI, R/O HOUSE NO. 26-A, M.S. ROAD,
            FANCY BAZAR, GUWAHATI-781001, DIST- KAMRUP (M), ASSAM



Advocate for the Petitioner : MR G N SAHEWALLA, MR. P SARMA,MR T C DAS,MR. O P
BHATI,MS T J SAHEWALLA,MS K SARMA,MS G DUGAR,MR M SAHEWALLA

Advocate for the Respondent : MR. A DHAR, S KACHARI,MD F FARIDI




                                  BEFORE
                   HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

03.06.2025 Heard Mr. O. P. Bhati, learned counsel appears for the petitioner. Also heard Mr. A. Dhar, learned counsel appears for the respondents.

Let the matter be listed again on 06.06.2025 for hearing, Page No.# 2/2

enabling the learned counsel for the parties to place relevant judgments in the matter.

JUDGE

Comparing Assistant