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Altaf Hussain vs The State Of Assam And 7 Ors
2025 Latest Caselaw 793 Gua

Citation : 2025 Latest Caselaw 793 Gua
Judgement Date : 3 June, 2025

Gauhati High Court

Altaf Hussain vs The State Of Assam And 7 Ors on 3 June, 2025

                                                                  Page No.# 1/2

GAHC010020082019




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/666/2019

         ALTAF HUSSAIN
         S/O. LT. USTAR ALI, 2ND ASSTT. TEACHER, AMAITILLA LOWER PRIMARY
         SCHOOL, UNDER BADARPUR EDUCATIONAL BLOCK, R/O. VILL.
         AMAITILLA, P.O. ANGLAR BAZAR, P.S. BADARPUR, DIST. KARIMGANJ,
         ASSAM-788806.

         VERSUS

         1.THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, DEPTT. OF
         EDUCATION (ELEMENTARY), ASSAM (CIVIL) SECRETARIAT, BLOCK-C,
         DISPUR, GUWAHATI, ASSAM-781006.

         2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM
          KAHILIPARA GUWAHATI ASSAM-781019.

         3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
          KARIMGANJ DIST. KARIMGANJ ASSAM.

         4:THE DY. INSPECTOR OF SCHOOLS
          KARIMGANJ DIST. KARIMGANJ ASSAM.

         5:THE BLOCK ELEMENTARY EDUCATION OFFICER
          BADARPUR EDUCATIONAL BLOCK
          BADARPUR DIST. KARIMGANJ ASSAM-788701.

         6:THE HEAD TEACHER
         AMAITILLA LOWER PRIMARY SCHOOL
          UNDER BADARPUR EDUCATIONAL BLOCK
         VILL. AMAITILLA P.O. ANGLAR BAZAR
          P.S. BADARPUR DIST. KARIMGANJ ASSAM-788806.

         7:PRESIDENT
          SCHOOL MANAGEMENT COMMITTEE
                                                                       Page No.# 2/2

             AMAITILLA LOWER PRIMARY SCHOOL
             UNDER BADARPUR EDUCATIONAL BLOCK
             VILL. AMAITILLA P.O. ANGLAR BAZAR
             P.S. BADARPUR DIST. KARIMGANJ ASSAM-788806.

            8:MD. SHAHIBUR RAHMAN
             S/O. ISMAIL ALI
             R/O. VILL. PRASHARPUR P.O. MANIKGANJ
             (FAKIR BAZAR) P.S. AND DIST. KARIMGANJ ASSAM-788712

Advocate for the Petitioner   : MR. A K DUTTA, MR. B PURKAYASTHA

Advocate for the Respondent : SC, ELEM. EDU, FOR CAVEATOR,MR. J M SULAIMAN,MR H R
A CHOUDHURY,MR. S SUTRADHAR,MR H R CHOUDHURY


                                    BEFORE
                        HONOURABLE MR. JUSTICE KARDAK ETE

                                         ORDER

Date : 03.06.2025

Heard Mr. B.D. Das, learned Senior Counsel assisted by Mr. B. Purkayastha, learned counsel for the petitioner. Also heard Mr. A. Phukan, learned Standing Counsel, Elementary Education Department and Mr. H.R.A. Choudhury, learned Senior Counsel assisted by Mr. H.R. Choudhury and Mr. J. Suleiman, learned counsel for respondent No.8

Hearing concluded.

Judgment reserved.

JUDGE

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