Gauhati High Court
Page No.# 1/36 vs The State Of Assam on 30 June, 2025
Page No.# 1/36
GAHC010144792025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3794/2025
RUPAM ROY AND OTHRS
AGE ABOUT 41 YEARS,
S/O- LT HARDHAN ROY,
VILL-BILASIPARA W/N-8,P.O-HAKAMA,P.S-BILASIPARA,DIST-DHUBRI,PIN-
783348
2: BIRAJ NATH
S/O-BIDHU BHUSON NATH
VILL -DASGRAM
P.O-DASGRAM
P.S-NILAMBAZAR
DIST-SREEBHUMI(KARIMGANJ)
PIN-788722
3: JAIJUL HUSSAIN
AGE ABOUT 35 YEARS
S/O NAJIR ALI
VILL - SHERPUR
P.O - BARAIGRAM
DIST - SRIBHUMI (KARIMGANJ)
PIN - 788723
4: ATUL SINGHA
AGE ABOUT 32 YEARS
S/O KHANIDHAR SINGHA
VILL - MULAGAON
P.O - MULAGAON
P.S - BONGAIGAON
DIST - BONGAIGAON
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STATE - ASSAM
5: JAYANTA KALITA
AGE ABOUT 31 YEARS
S/O- DWIJEN KALITA
VILL AND P.O - BHOTANTA MOHITARA
P.S - PATACHARKUCHI
DIST - BAJALI (ASSAM)
PIN - 781328
6: PANKAJ DHUNGANA
AGE ABOUT 28 YEARS
S/O BHOLA DHUNGANA
VILL - KAMARPATHAR
P.O - BORGAON
P.S - THELAMARA
DIST - SONITPUR
PIN - 784149
7: MURARI SHARMA
AGE ABOUT 33 YEARS
S/O JINU SHARMA
VILL - BRAHMASARI SATRA
P.O - VELOUGURI
DIST - NAGAON
PIN - 782140
8: RAJEN NARZARY
AGE ABOUT 34 YEARS
S/O RABIRAM NARZARY
VILL AND P.O - SOMKONG
DIST - DHEMAJI
PIN - 787061
9: DEVARAJ BRAHMA
AGE ABOUT 29 YEARS
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S/O BERESH BRAHMA
VILL - CHILKIKHATA
P.O - TIPKAI
DIST - KOKRAJHAR
PIN - 783337
10: SADIQUR RAHMAN
AGE ABOUT 33 YEARS
S/O SAIFUL ISLAM
VILL AND P.O - GOPAL NAGAR
DIST - HOJAI
PIN - 782435
11: RAKESH RANJAN PAUL
AGE ABOUT 34 YEARS
S/O HARIPADA PAUL
VILL - ABHAYAPURI
WARD NO. II
P.O - ABHAYAPURI
DIST - BONGAIGAON (ASSAM)
PIN - 783384
12: ABDUS SALAM TAFADAR
AGE ABOUT 35 YEARS
S/O RASHID ALI TAFADAR
VILL - UTTAR NOWABIL
P.O - AMBARI
P.S - MURAJHAR
DIST - HOJAI (ASSAM)
PIN - 782445
13: ARJUN KUMAR YADAV
AGE ABOUT 38 YEARS
S/O NARDJI YADAV
VILL - NO.1 BORDONDI
P.O AND P.S - URIAMGHAT
DIST - GOLAGHAT (ASSAM)
PIN - 785601
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14: KANHAIYA CHOUHAN
AGE ABOUT 31 YEARS
S/O PUJAN CHOUHAN
VILL - PAVAKATI
P.O AND P.S - BHURAGAON
DIST - MORIGAON
PIN - 782121
15: ASHWINI DAS
AGE ABOUT 32 YEARS
S/O NIRAN KUMAR DAS
VILL - PUNDIBARI
P.O - DOMPARA
P.S - MANIKPUR
DIST - BONGAIGAON
PIN - 783392
16: ABIDA ISLAM
AGE ABOUT 35 YEARS
C/O MD. JOHURUL ISLAM
VILL - BANDHABPARA
P.O AND P.S - BILASIPARA
DIST - DHUBRI (ASSAM)
PIN - 783348.
17: MOPILA KHATUN
AGE ABOUT 35 YEARS
C/O KUDRAT ALI
VILL - JOYPUR PT-I
P.O - BARKANDA
DIST - KOKRAJHAR
PIN - 783348.
18: SOFIQUL ISLAM
AGE ABOUT 31 YEARS
C/O OMAR ALI AHMED
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TOWN - ABHAYAPURI
WARD NO. 4
P.O AND P.S - ABHAYAPURI
DIST - BONGAIGAON (ASSAM)
PIN - 783484
19: ABDUL FATTAH
AGE ABOUT 38 YEARS
C/O BASIR AHMED
VILL - PACHIM JARUNI
P.O AND P.S - DOBOKA
DIST - HOJAI
PIN - 782440
PHONE- 7002730957
20: MASUM UDDIN TALUKDAR
AGE ABOUT 33 YEARS
S/O HOBIBUR RAHMAN TALUKDAR
VILL - SARASPUR
P.O - GUMRA BAZAR
P.S - KALAIN
DIST - CACHAR
PIN - 788815
21: IMRAN HUSSAIN MAZUMDER
AGE 32 YEARS
S/O IMDADUL HAQUE MAZUMDER
VILL - PAIKAN
P.O - GUMRA
P.S - KALAIN
DIST - CACHAR
PIN - 788815
22: SONMA RAJBONGSHI
AGE ABOUT 43 YEARS
D/O PARAMANANDA RAJBONGSHI
VILL - KHUDRABISTUPUR
P.O - CHENGNOI
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P.S - GHOGRAPAR
DIST - NALBARI
PIN - 781337
23: SYED RAFIKUL ISLAM
AGE ABOUT 32 YEARS
S/O ABDUL HUSSAIN
VILL - KACHARUA
P.O - PUTHIMARI
DIST - KAMRUP (R)
PIN - 781380
24: KARABI SENAPATI
AGE ABOUT 36 YEARS
S/O TIKEN SENAPATI
VILL AND P.O - KHULAGAON
DIST - MORIGAON
PIN - 782411
25: ACHYUT DAS
AGE ABOUT 40 YEARS
S/O RAJANI KANTA DAS
VILL - PATIDOI VERELA
P.O - GORUBANDHA
P.S - MISSAMARI
DIST - SONITPUR
PIN - 784506
26: BIJU PARE MOHRA
AGE ABOUT 39 YEARS
W/O CHANDRA KUMAR MOHRA
VILL - NAHARANI
P.O - DIGHALJULI
P.S - MISSAMARI
DIST - SONITPUR (ASSAM)
PIN - 784506
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27: NIRMAL TOPNO
AGE ABOUT 36 YEARS
S/O LATE HANUK TOPNO
VILL - NO. 1 DHANMARA
P.O - GARUBANDHA
P.S - MISSAMARI
DIST - SONITPUR (ASSAM)
PIN - 784506
28: RAJIB BORDOLOI
AGE ABOUT 30 YEARS
S/O RATUL BORDOLOI
TOWN - LANKA PATTY
WARD NO. 4
P.O AND P.S - LANKA
DIST - HOJAI
PIN - 782446
29: KULADIPA BHUYAN
AGE ABOUT 34 YEARS
D/O LATE NARAYAN BHUYAN
VILL - SRIMANTAPUR
WARD NO. 13
P.O - BARPETA
DIST - BARPETA
PIN - 781301
30: BANAMALI DAS
AGE ABOUT 37 YEARS
S/O- LT NABIN DAS
VILL-DANGUAPARA
P.O-BANEKUCHI
P.S-NALBARI
DIST-NALBARI
PIN-781340
31: NIZARA SONOWAL
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AGE ABOUT 46 YEARS
D/O- SAILENDRA NATH SONOWAL
VILL-JYOTI NAGAR (NEAR ITBP CAMP)
P.O-RUPAI SIDING
P.S-DOOMDOOMA
DIST-TINSUKIA
PIN-786153
32: ALEYA SULTANA
AGE ABOUT 32 YEARS
W/O- JAHIR ALMAS
VILL- BEHARA PART 3
P.O-BEHARA PART 4
P.S-KATIGORAH
DIST- CACHAR
PIN-788817.
33: RUPOSHREE DAS
AGE ABOUT 26 YEARS
D/O- SHUBUD RANJAN DAS
VILL-BRAHMANGRAM
P.O-KALAIN
P.S-KALAIN
DIST-CACHAR
PIN-788815.
34: SANGITA KUMARI
AGE ABOUT 32 YEARS
D/O- KAMESWAR BHAGAT
VILL-PHILLOBARI T.E 34 WI
P.O-PHILLOBARI
P.S-PHILLOBARI
DIST-TINSUKIA
PIN-786160.
35: ASAD UDDIN
AGE ABOUT 36 YEARS
S/O- MD FAYJUL HAQUE
VILL-NATUN CHANDPUR
P.O-KANAIBAZAR
P.S-PATHARKANDI
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DIST-KARIMGANJ
PIN-788724
36: SAIFUL HOQUE
AGE ABOUT 28 YEARS
S/O- SABIULLYA SEKH
VILL-JHAPUSABARI PT IV
P.O-SOUTH JHAPUSBARI
P.S-AGOMANI
DIST-DHUBRI
PIN-783335
37: RIMPI DEB
AGE ABOUT 27 YEARS
D/O- PURANJAN DEB
VILL-SADARASHI
P.O-SADARASHI
P.S-KARIMGANJ
DIST-KARIMGANJ
PIN-788709.
38: PUNAM PAUL
AGE ABOUT 29 YEARS
D/O- RAMNIWAS PAUL
VILL-MANDULI
P.O-KHARIKHANA
P.S-LANKA
DIST-HOJAI
PIN-782446
39: MANJU DEVI
AGE ABOUT 38 YEARS
D/O- PURNA BAHADUR TEWARI
VILL-CHITABASTI
P.O-BOKAZANI
P.S-TEZPUR
DIST-SONITPUR
PIN-784105.
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40: JYOTISMITA SALOI
AGE ABOUT 40 YEARS
W/O- NILAMANI MEDHI
VILL-BAGURIHATI
P.O-BAGURIHATI
P.S-BELSOR
DIST-NALBARI
PIN-781310
41: GITISMITA SARMA
AGE ABOUT 31 YEARS
D/O- GANESH CH. SARMA
VILL-BARBARI BAMUNPARA
P.O-SARUPETA
P.S-PATACHARKUCHI
DIST-BARPETA
PIN-781318
42: SANGEETA CHETRY
AGE ABOUT 42 YEARS
D/O- GANJA BAHADUR CHETRY
VILL-RAJGARH
P.O-NANKEY PATGAON
P.S-CHARIDUAR
DIST-SONITPUR
PIN-784101
43: NASIMA FARDAUSI BARBHUIYA
AGE 27YRS
D/O- ABDUL MONNAN BARBHUIYA
VILL-MOHANPUR PT I
P.O-ALGAPUR
P.S-ALGAPUR
DIST-HAILAKANDI
PIN-788150
44: KULDIP SAHU
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AGE 33 YRS
S/O- MANULAL SAHU
VILL-ITAGAON
P.O-BHALUKMARI
P.S-LANKA
DIST-HOJAI
PIN-782442.
45: DIPANKAR DAS
AGE 30 YEARS
S/O- SANTOSH DAS
VILL-MALIBARI SATRA
P.O-MALIBARI BAZAR
P.S-BOKO
DIST-KAMRUP
PIN-781136.
46: BHASKAR DAS
AGE 32 YEARS
S/O- REBATI MOHAN DAS
VILL-BAGHMARA
P.O-HARINTILLA
P.S-SILCHAR
DIST-CACHAR
PIN-788011
47: DIPAK DAS
AGE 27 YEARS
S/O- ARADHAN DAS
VILL-MALIBARI SATRA
P.O-MALIBARI BAZAR
P.S-BOKO
DIST-KAMRUP
PIN-781136
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48: MASUM PARBINA
AGE ABOUT 35 YEARS
C/O- ZIA UDDIN AHMED
VILL-BHOJKHOWA
P.O-BHOJKHOWA CHAPORI
P.S-TEZPUR
DIST-SONITPUR
PIN-784027
49: HANNANA SULTANA CHOUDHURY
AGE 38 D/O- FORIZ UDDIN CHOUDHURY
VILL-UJANKUPA PT I
P.O-UJANKUPA
P.S-HAILAKANDI
DIST-HAILAKANDI
PIN-788152.
50: MANASHI BARMAN
AGE ABOUT 29 YEARS
D/O- CHITTARANJAN BARMAN
VILL-AMRIKHOWA
P.O-AMRIKHOWA
P.S-SARTHEBARI
DIST-BARPETA
PIN-781307
51: HIRAK KUMAR SUTRADHAR
AGE 36 YEARS
S/O- RADHA GOBINDA SUTRADHAR
VILL-KAIMARI PT IV
P.O-KAIMARI
P.S-GOLAKGANJ
DIST-DHUBRI
PIN-783335
52: SOYANIKA BHUYAN KALITA
AGE 36 YEARS
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D/O- MONESWAR BHUYAN
VILL-RAJABARI
P.O-RAJBARI TEOK
P.S-TEOK
DIST-JORHAT
PIN-785112
53: MERAJUL HOQUE
AGE ABOUT 28 YEARS
S/O- SAMSUL HOQUE
VILL-TALLI PT II
P.O-BELGURI
P.S-AGOMANI
DIST-DHUBRI
PIN-783334.
54: JIAUL HOQUE
AGE ABOUT 38 YEARS
S/O- FAIZUL HOQUE
VILL-GANGAPUKHURI
P.O-SANTIPUKHURI
P.S-SIPAJHAR
DIST-DARRANG
PIN-784144
55: SABINA SULTANA
AGE ABOUT 36 YEARS
D/O- MATLEB HUSSAIN
VILL-JAPIA
P.O-JAPIA
P.S-HAJO
DIST-KAMRUP
PIN-781382
56: DIPANKAR CHANDA
AGE ABOUT 30 YEARS
S/O- DIGENDRA CHANDA
VILL-UJANKUPA PT I
P.O-UJANKUPA
P.S-HAILAKANDI
DIST-HAILAKANDI
PIN-788152
57: ARUP KALITA
AGE ABOUT 30 YEARS
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S/O- BHABIT KALITA
VILL-KAHITALI
P.O-ANDHERIGHAT
P.S-SIPAJHAR
DIST-DARRANG
PIN-784148
58: PURNENDU NATH
AGE ABOUT 29 YEARS
S/O- KARUNA KANTA NATH
VILL-RONGPUR PT I
P.O-APPIN
P.S-LALA
DIST-HAILAKANDI
PIN-788161
59: DAYANANDA DOLEY
AGE ABOUT 39 YEARS
S/O- CHAMPALAL DOLEY
VILL-LAKIBORCHUK
P.O-KEKORI POMUA
P.S-DHAKUAKHANA
DIST-LAKHIMPUR
PIN-787055
60: MOSTAFA ALOM
AGE ABOUT 32 YEARS
S/O- AHMED ALI
VILL-LALMATI PT II
P.O-JALABILA
P.S-BAGRIBARI
DIST-KOKRAJHAR
PIN-783348
61: SHAKILUR RAHMAN LASKAR
AGE ABOUT 34 YEARS
S/O- ABDUL QUDDUS LASKAR
VILL-NEAIRGRAM
P.O-NEAIRGRAM
P.S-SILCHAR SADAR
DIST-CACHAR
PIN-788013
62: NABAJIT HAZARIKA
AGE ABOUT 31 YEARS
S/O- TARUN HAZARIKA
VILL-CHUNGAPARA
P.O-PANIGAON
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P.S- PANIGAON
DIST-LAKHIMPUR
PIN-787052
63: INAMUL HAQUE
AIGE ABOUT 32 YEARS
S/O- SAHNUR ALI
VILL-NIZ PAKOWA
P.O-NIZ PAKOWA
P.S-BELSOR
DIST-NALBARI
PIN-781353
64: BIMAL KANTI DAS
AGE 31 ABOUT YEARS
S/O- LALMOHAN DAS
VILL-HARINTILLA
P.O-HARINTILLA
P.S-SILCHAR
DIST-CACHAR
PIN-788011
65: MAUMITA DEY
AGE ABOUT 34 YEARS
D/O- PANKAJ KUMAR DEY
VILL-CHARAKURI NEAR BSF CAMP
P.O-SRIBHUMI
P.S-SRIBHUMI
DIST-KARIMGANJ
PIN-788711
66: IMRANA BEGUM
AGE ABOUT 34 YEARS
D/O- SAFIQUR RAHMAN
VILL-BAMUNGAON
P.O-UDALIBAZAR
P.S-LANKA
DIST-HOJAI
PIN-782446
67: MUFLIHA NAZMA
AGE ABOUT 32 YEARS
C/O- LT SULTAN AHMED
VILL-BHOJKHOWA
P.O-BHOJKHOWA CHAPORI
P.S-TEZPUR
DIST-SONITPUR
PIN-784027
Page No.# 16/36
68: TRIPTI REKHA GORAIT
AGE ABOUT 37 YEARS
D/O- LT HEMKANTA GORAIT
VILL-KHUMTAI NAGAON
P.O-KHUMTAI
P.S-KAMARGAON
DIST-GOLAGHAT
PIN-785619
69: FARUQUE AHMED
AGE ABOUT 30 YEARS
S/O- ZULHASH ALI
VILL-SONTOSHPUR
P.O-SONTOSHPUR
P.S-MERERCHAR
DIST-BONGAIGAON
PIN-783384
70: RAKTIMA GOGOI
AGE ABOUT 31 YEARS
W/O- NABAJIT BORGOHAIN
VILL-MATHURAPUR
P.O-MATHURAPUR
P.S-MATHURAPUR
DIST-CHARAIDEO
PIN-785689
71: SURABHI DEY
AGE ABOUT 28 YEARS
S/O- DURJOY DEY
VILL-KALDOBA PT I
P.O-AGOMANI
P.S-AGOMANI
DIST-DHUBRI
PIN-783335
72: JOGADIS DEB
AGE ABOUT 38 YEARS
S/O- LT JYOTIRMOY DEB
VILL-LEFERA
P.O-BORHAT
P.S-BORHAT
DIST-CHARAIDEO
PIN-785693
73: RUMI KOIRI
AGE ABOUT 38 YEARS
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D/O- DEBANANDA KOIRI
VILL-MORAN NATUN NAGAR
P.O-MORANHAT
P.S-MORANHAT
DIST-DIBRUGARH
PIN-785670
74: MADHUSMITA BAISHYA
AGE ABOUT 32 YEARS
D/O- LT DINESH BAISHYA
VILL-NAHARBARI BANGALI
P.O-MAZROWMARI
P.S-DHEKIAJULI
DIST-SONITPUR
PIN-784117
75: AMINUR ISLAM
AGE ABOUT 35 YEARS
S/O- AMZAD ALI
VILL-BALAJAN PT I
P.O-BALAJAN
P.S-GAURIPUR
DIST-DHUBRI
PIN-783331
76: MOHAN LAL PRADHAN
AGE ABOUT 32 YEARS
S/O- DHAN BAHADUR PRADHAN
VILL-AMTOLA BORIGAON
P.O-HALEM
P.S-HALEM
DIST-BISWANATH
PIN-784170
77: ALISMITA LAHKAR
AGE ABOUT 29 YEARS
C/O- KARUNA KANTA LAHKAR
VILL-BAGHMARA
P.O-GHOGRAPAR
P.S-GHOGRAPAR
DIST-NALBARI
PIN-781369
78: PAPU MALAKAR
AGE ABOUT 30 YEARS
S/O- SUBRATA MALAKAR
VILL-SRIPUR
P.O-PATHARKANDI
Page No.# 18/36
P.S-PATHARKANDI
DIST-KARIMGANJ
PIN-788724
79: SAFIUL ALOM CHOUDHURY
AGE ABOUT 29 YEARS
S/O-NIZAM UDDIN CHOUDHURY
VILL-MAMBARI
P.O-PATHARKANDI
P.S-PATHARKANDI
DIST-SHRIBHUMI
PIN-788724
80: SABIKUN NAHAR
D/O-FAZLUL HOQUE
VILL-DHUBANG KHAITY
P.O-CHETUAI KHAITY
P.S-LAHARIGHAT
DIST-MORIGAON
PIN-782127
81: FARUK HUSSAIN
AGE ABOUT 35 YEARS
S/O- LT. NUR HUSSAIN
VILL-BARANGABARI
P.O-DIGHIRPAR
P.S-MANGALDAI
DIST-DARRANG
PIN-784144
82: ASZAD ALI KHAN
AGE ABOUT 27 YEARS
S/O-MD KUTUB UDDIN KHAN
VILL-KANKALASH
P.O-BHANGABAZAR
P.S-BADARPUR
DIST-SRIBHUMI
PIN-788701
83: MD SHAMIM AHMED
AGE ABOUT 26 YEARS
S/O- ABDUL MUHIT
VILL-SRIGOURI
P.O-SRIGOURI
P.S-BADARPUR
DIST-SRIBHUMI
PIN-788806
Page No.# 19/36
84: GHANAKANTA PEGU
AGE ABOUT 30 YEARS
S/O- KULADHAR PEGU
VILL-KALIYANI GAON
P.O-PIPALGURI
P.S-SILAPATHAR
DIST-DHEMAJI
PIN-787110
85: ADITYA PEGU
AGE ABOUT 30 YEARS
S/O- AGANATH PEGU
VILL-KOCHEK GAON
P.O-BURISUTI
P.S-SILAPATHARS
DIST-DHEMAJI
PIN-787110
86: HRISHAB DAS
AGE ABOUT 30 YEARS
S/O- KIRENDRA CHANDRA DAS
VILL-SIDDHIPUR
P.O-KATIRAIL
P.S-KATIGORAH
DIST-CACHAR
PIN-788804
87: URMILA BANIYA
AGE ABOUT 34 YEARS
D/O- GULAB BANIYA
VILL-PARBATIPUR NO 10
P.O-GABHARUBHETI
P.S-PHILLOBARI
DIST-TINSUKIA
PIN-786160
88: SALMA BEGUM
AGE ABOUT 37 YEARS
D/O- ABUL HASHEM MIAH
VILL-HEDAYETPUR W/N-16
P.O-GOALPARA
P.S-
DIST-GOALPARA
PIN-783101
89: N.M SHAKILA AKTAR LASKAR
AGE ABOUT 31 YEARS
D/O- SAFIQUE UDDIN LASKAR
Page No.# 20/36
VILL-UTTAR KRISHNAPUR
P.O-UTTARKRISHNAPUR
P.S-SILCHAR
DIST-CACHAR
PIN-788006
90: JAGRITEE SARKAR
AGE ABOUT 30 YEARS
D/O- JIBAN SARKAR
VILL-BANK COLONY W/N-18
P.O-HOJAI
P.S-HOJAI
DIST-HOJAI
PIN-782435
91: PALLABI GOGOI
AGE ABOUT 37 YEARS
D/O- LT KANAK GOGOI
VILL-RAICHAI
P.O-DEMOW
P.S-DEMOW
DIST-SIVASAGAR
PIN-785662
92: KANKANA BORA
AGE ABOUT 40 YEARS
D/O- PRABHAT BORA
VILL-DIPOTA
P.O-DIPOTA
P.S-BEBEJIA TINIALI
DIST-SONITPUR
PIN-784150
93: TAHIRUL ISLAM CHOUDHURY
AGE ABOUT 28 YEARS
S/O- MOJRUL ISLAM CHOUDHURY
VILL-CHANDANPUR
P.O-MAIZGRAM
P.S-SRIBHUMI
DIST-SRIBHUMI
PIN-788712
94: BENUDHAR KALITA
AGE ABOUT 41 YEARS
S/O- PADMA KALITA
VILL-DHUNAGURI KALITA
P.O-DHUNAGURI
P.S-SILAPATHAR
Page No.# 21/36
DIST-DHEMAJI
PIN-787110
95: SURAJ DEY
AGE ABOUT 35 YEARS
S/O- SUKUMAR DEY
VILL-ITAKHOLA
P.O-PADUM PUKHURI
P.S-HOJAI
DIST-HOJAI
PIN-782435
96: GAKUL MANDAL
AGE ABOUT 33 YEARS
S/O- SURYA KANTA MANDAL
VILL-KENDUGURI
P.O-JUGIJAN
P.S-HOJAI
DIST-HOJAI
PIN-782429
97: HEDAYET ULLAH
AGE ABOUT 38 YEARS
S/O- ASHRAF ALI
VILL-BAGURIGURI
P.O-MALIBARI PATHERBABAR
P.S-BOKO
DIST-KAMRUP
PIN-781136
98: RAKESH DAS
AGE ABOUT 29 YEARS
S/O- DEBENDRA DAS
VILL-SHANTI COLONY
P.O-ASSAM UNIVERSITYP.S-SILCHAR
DIST-CACHAR
PIN-788011
99: KRISHNA BARMAN
AGE ABOUT 27 YEARS
S/O- ANIL BARMAN
VILL-MALIBARI SATRA
P.O-MALIBARI BAZAR
P.S-BOKO
DIST-KAMRUP
PIN-781136
100: RATAN BARMAN
Page No.# 22/36
AGE ABOUT 29 YEARS
S/O- ANIL BARMAN
VILL-MALIBARI SATRA
P.O-MALIBARI BAZAR
P.S-BOKO
DIST-KAMRUP
PIN-781136
101: GULAM RABBANI
AGE ABOUT 35 YEARS
S/O- AMIN ALI
VILL-PUNIYANI
P.O-SOLMARA
P.S-TEZPUR
DIST-SONITPUR
PIN-784501
102: NANDITA DAS
AGE ABOUT 35 YEARS
D/O- JAGOMOHAN DAS
VILL-BALIGHAT
P.O-ARUNACHAL
P.S-SILCHAR
DIST-CACHAR
PIN-788025
103: ASHIQUR KHAN
AGE ABOUT 30 YEARS
S/O- AKKASH ALI KHAN
VILL-BHOMORAGURI
P.O-BHOJKHOWA CHAPORI
P.S-TEZPUR
DIST-SONITPUR
PIN-784027
104: MOHIBUL MONDAL
AGE ABOUT 35 YEARS
S/O- AKABBAR ALI MONDAL
VILL-KAIMARI PT VII
P.O-KAIMARI
P.S-GOLAKGANJ
DIST-DHUBRI
PIN-783335
105: CHITTARANJAN ROY
AGE 43 YEARS
S/O- LT HARIPADA ROY
Page No.# 23/36
VILL-JHAPUSABARI PT IV
P.O-SOUTH JHAPUSABARI
P.S-AGOMANI
DIST-DHUBRI
PIN-783335
106: SAHNEWAJUDDIN SAIKIA
AGE ABOUT 40 YEARS
S/O- LT MANSUR ALI
VILL-JAPIA
P.O-JAPIA
P.S-HAJO
DIST-KAMRUP
PIN-781382
107: JIYAUL HAQUE
AGE ABOUT 41 YEARS
S/O- SOMSER ALI
VILL-BHEHBARI
P.O-GURMOW
P.S-RANGIA
DIST-KAMRUP
PIN-781366
108: MANIK SAIKIA
AGE ABOUT 30 YEARS
S/O- DHANESWAR SAIKIA
VILL-MADARGURI KALITA GAON
P.O-JAMUGURI PANCHALI
P.S-DHEMAJI
DIST-DHEMAJI
PIN-787057.
109: BISHALI TALUKDAR
AGE 39 YEARS
D/O- LT LAKSHMI KT TALUKDAR
VILL-BIHAMPUR
P.O-MULARKUCHI
P.S-BELSOR
DIST-NALBARI
PIN-781303
110: GOUTAM ACHARJEE
Page No.# 24/36
AGE 39 YEARS
S/O- GOURANGA ACHARJEE
VILL-KACHARIGAON
P.O-KAMANDANGA
P.S-TAMARHAT
DIST-DHUBRI
PIN-783332
111: MAMLIN LASKAR
AGE ABOUT 38 YEARS
D/O- SHANEWAZ RAJIB MAZARBHUIYA
VILL-RAMPUR
P.O-NAME
P.S-NAME
DIST-CACHAR
PIN-788110
112: HAREKRISHNA ROY
AGE 36 YEARS
S/O-HARENDRA NATH ROY
VILL-KAIMARI PT II
P.O-KAIMARI
P.S-GOLAKGANJ
DIST-DHUBRI
PIN-783335
113: JYOTSNA RANI DEVI
AGE 43 YEARS
D/O- SUBUDH CHANDRA NATH
VILL-MAYENGIA
P.O-CHARAIBAHI
P.S-MIKIRBHETA
DIST-MORIGAON
PIN-782106
114: MEGHALI BANIK
AGE ABOUT 29 YEARS
C/O- MADAN BANIK
VILL-SAMAGURI
P.O-SAMAGURI
P.S-SAMAGURI
Page No.# 25/36
DIST-NAGAON
PIN-782140
115: ASMA BEGUM
AGE ABOUT 42 YEARS
W/O- HAFIZUDDIN AHMED
VILL-ALISINGA URIAMGURI
P.O-PANCHMILE
P.S-TEZPUR
DIST-SONITPUR
PIN-784025
116: RINA DEKA
AGE ABOUT 30 YEARS
D/O- GOBINDA DEKA
VILL-GOPCHAR
P.O-SILKIJHAR
P.S-GORESWAR
DIST-BAKSA
PIN-781366
117: S BHARATI SHARMA
AGE 39 YEARS
W/O- S PREMANANDA SHARMA
VILL-GOBINDANAGAR PT I
P.O-GOBINDANAGAR
P.S-SONAI
DIST-CACHAR
PIN-788119
118: DULALI ROY
AGE ABOUT 30 YEARS
W/O- DIPAK DAS
VILL-RAMRAIKUTI PT II
P.O-SATRASAL
P.S-AGOMANI
DIST-DHUBRI
PIN-783335
119: BAHAR UDDIN LASKAR
AGE 34 YEARS
S/O- ABDUR RASHID LASKAR
Page No.# 26/36
VILL-CHANGMAJI
P.O-CHANGMAJI
P.S-DOBOKA
DIST-HOJAI
PIN-782440
120: IMRAN HUSSAIN
AGE ABOUT 26 YEARS
S/O- ABDUL MOTIN
VILL-BIHARA PT IV
P.O-KALAIN
P.S-KALAIN
DIST-CACHAR
PIN-788817
121: ARUP BORAH
AGE ABOUT 44 YEARS
S/O- LT RUPAN BORAH
VILL-AKHOIPHULIA
P.O-AKHOITHUTIA
P.S-SIBASAGAR
DIST-SIVASAGAR
PIN-785697
122: DALIM KUMAR NATH
AGE 39 YEARS
S/O- LT BISADU RAM NATH
VILL-SURJYAKHATA
W/N-4
P.O-BILASIPARA
P.S-BILASIPARA
DIST-DHUBRI
PIN-783348
123: SAHIDUL ISLAM MAZUMDER
AGE 32 S/O- JAMAL UDDIN MAZUMDER
VILL-BAMUNAGON
P.O-1 NO PIPAL PUKHURI
P.S-LANKA
Page No.# 27/36
DIST-HOJAI
PIN-782446
124: SABIKUN NAHAR
AGE ABOUT 35 YEARS
S/O- FAZLUL HOQUE
VILL-DHUBANG KHAITY
P.O-NAME
P.S-NAME
DIST-MORIGAON
PIN-782127
125: SEWALI SWARGIARY
AGE 44 YEARS
D/O- DAMENDRA SWARGIARY
VILL-KHEDELAPARA
P.O- KUSHDOWA
P.S- RANGJULI
DIST-GOALPARA
PIN-783124
126: MOHAN GOGOI
AGE ABOUT 31 YEARS
S/O- LT FATIK GOGOI
VILL-GOGAMUKH RONGPURIA
P.O-KUSHDHOWA
P.S- GOGAMUKH
DIST-DHEMAJI
PIN-787034
127: GOLAP SAIKIA
AGE ABOUT 43 YEARS
S/O- BALU SAIKIA
VILL-MODARGURI KALITA
P.O-JAMUGURI PANCHALI
P.S-DHEMAJI
DIST-DHEMAJI
PIN-787057
Page No.# 28/36
128: PARTHA PRATIM TALUKDAR
AGE 30 YEARS
S/O- GHANAKANTA TALUKDAR
VILL-BARGHOPA
P.O-BARGHOPA
P.S-SARTHEBARI
DIST-BARPETA
PIN-781312
129: MONOWARA BEGUM LASHKAR
AGE46YRS
D/O- SAWKAT ALI LASHKAR
VILL-NIAMOTHPUR
P.O-SARBANANDAPUR
P.S-LALA
DIST-HAILAKANDI
PIN-788163
130: MD YEAHYEA ALOM
AGE 26 YEARS
S/O- MD SIRAJ UDDIN
VILL-UTTAR BADEJAMA
P.O-BARAIGRAM
P.S-PATHARKANDI
DIST-KARIMGANJ
PIN-788723
131: ASFIA SULTANA
AGE 37 YEARS
W/O- INAMUL HOQUE
VILL-KOROIONI CHAPORI
P.O-KALIABHOMORA
P.S-TEZPUR
DIST-SONITPUR.
132: SANKAR CHANDRA ARJYA
AGE 33 YEARS
S/O-NAREN CHANDRA ARJYA
VILL-GERUKABARI
Page No.# 29/36
P.O-GERUKABARI
P.S-MANIKPUR
DIST-BONGAIGAON
133: SALAH AMIN
AGE ABOUT 26 YEARS
S/O- ASKAR ALI
VILL-BEHARA PART IV
P.O- BEHARA PART IV
P.S-KALAIN
DIST-CACHAR
PIN-788817
134: PABITRA KULI
AGE ABOUT 33 YEARS
S/O- JAYANTA KULI
VILL-SILABORGULI
P.O-SILAPATHAR
P.S-SILAPATHAR
DIST-DHEMAJI
PIN-787059
135: MORTUJA HUSSAIN
AGE 28 YEARS
S/O- ABDUL SUKKUR
VILL-KANKALASH
P.O-BHANGA BAZAR
P.S-BADARPUR
DIST-KARIMGANJ
PIN-788701
136: MONISHA TAMANG
AGE 29 YEARS
D/O- BINUD TAMANG
VILL-PITHAPATHER
P.O-RAJGARH
Page No.# 30/36
P.S-TINGKHONG
DIST-DIBRUGARH
PIN-786611
137: BIKASH DEB
AGE ABOUT 31 YEARS
S/O-BIJAY DEB.
VILL - BAIDYANATHPUR
P.O - ERALIGOOL
P.S - PATHARKANDI
DIST - SRIBHUMI (KARIMGANJ)
PIN - 788723.
138: PURABI BARUAH
AGE ABOUT 37 YEARS
D/O DIPALI BARUAH
VILL - FATASHIL AMBARI
GUWAHATI
P.O - AMBARI
DIST - KAMRUP (M)
PIN - 781025
139: SAIBIN ARA BEGUM
AGE 29 YEARS
D/O SAHARBAN BEGUM
VILL - KATAHBARI
GUWAHATI
P.O - GARCHUK
DIST - KAMRUP (M)
PIN - 781035
MOBILE985414317
VERSUS
THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF EDUCATION , DISPUR, GUWAHATI-06, ASSAM
2:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
Page No.# 31/36
3:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE MINISTRY OF HUMAN RESOURCE
DEVELOPMENT
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY 122-C
SASTRI BHAWAN
NEW DELHI-01
4:NATIONAL COUNCIL FOR TEACHER EDUCATION
G-7
SECTOR 10
DWARKA NEAR METRO STATION
NEW DELHI-75
5:NATIONAL INSTITUTE OF OPEN SCHOOLONG
A-24 25
INSTITUTIONAL AREA
1 SECTOR -62
NOIDA
DIST- GAUTAM BUDH NAGAR
UTTAR PRADESH-20130
Advocate for the Petitioner : S. HUSSAIN, MR A MALEK,MR. S HANDIQUE
Advocate for the Respondent : SC, ELEM. EDU, SC, N C T E,DY.S.G.I.
BEFORE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
Date : .06.2025
Heard Mr. M. Kalra, learned counsel for the petitioners through video
conferencing. Also heard Mr. S. Chistie, learned Standing Counsel, Elementary
Education, for respondent Nos. 1 & 2; Ms. M. Barman, learned counsel
appearing on behalf of Ms. A. Gayan, learned Central Government Counsel for
respondent No. 3; and Mr. I. Alam, learned Standing Counsel, NCTE for
respondent No. 4.
Page No.# 32/36
2. This writ petition under Article 226 of the Constitution of India has been
filed challenging the impugned Notification No. EAA/SIU/36/2025/3, dated
17.06.2025, issued by the Directorate of Elementary Education, Assam.
3. Issue notice to the respondents, returnable on 30.07.2025.
4. As Mr. S. Chistie, learned Standing Counsel, Elementary Education, for
respondent Nos. 1 & 2; Ms. M. Barman, learned counsel appearing on behalf of
Ms. A. Gayan, learned Central Government Counsel for respondent No. 3; and
Mr. I. Alam, learned Standing Counsel, NCTE for respondent No. 4, have entered
appearances and accepted notices on behalf of their respective respondents, no
formal notices are required to be issued to the said respondents. However, they
shall be furnished with requisite extra-copies of the petition, along with the
annexures appended thereto, during the course of the day.
5. Petitioner shall take steps for service of notice upon respondent No. 5
through registered post with A/D as well as by usual process within 4 (four)
working days from today.
6. Heard on the prayer for interim relief.
7. Mr. Kalra, learned counsel for the petitioners, submitted that all the
petitioners are the in-service teachers, who obtained their 18 months Diploma in
Elementary Education through open and distance learning mode from National
Page No.# 33/36
Institute of Open Schooling (NIOS) and have been serving since 10.08.2017. He
further submitted that the present matter has arisen out of the advertisement
Nos. A and B dated 26.12.2023, whereby the respondent Nos. 1 & 2 invited
applications to fill 5500 vacancies for Assistant Teachers in Lower Primary and
Upper Primary Schools in Assam. However on 02.01.2024, the respondent
authorities arbitrarily issued a disqualifying notice excluding candidates with 18
months D.El.Ed from NIOS wrongly interpreting the judgment of the Hon'ble
Supreme Court dated 28.11.2023, passed in the case of Jasveer Singh & Ors.
Vs. State of Uttarakhand, despite the fact that the said judgment pertains
only to fresh candidates and had no bearing on in-service teachers enrolled
through the State facilitated mechanisms. Aggrieved by this misapplication, a
review petition was also filed before the Hon'ble Supreme Court by the affected
stakeholders wherein the Hon'ble Supreme Court categorically upheld the
validity of the 18 months D.El.Ed for in-service teachers as on 10.08.2017.
Despite this, the respondent No. 2 on 17.06.2025, issued the impugned
notification for the purpose of document verification under the ongoing
recruitment pursuant to the advertisement Nos. A & B. The said notification
seeks to nullify them by introducing fresh, extraneous and impractical conditions
such as admission slips, UDISE codes, minutes of School Management
Committees (SMCs), authenticated attendance registers, salary slips, and other
institutional records that are impossible to furnish, especially for those who
served in private, rural or now-defunct institutions.
8. He further submitted that as per the notification, the candidates were
asked to furnish 6 (six) numbers of documents which were not asked to be
furnish by the Hon'ble Supreme Court while passing the order, as stated above.
Page No.# 34/36
But, without even complying the order of the Hon'ble Supreme Court, the
candidates were asked to furnish 6 (six) numbers of documents which were not
possible for the petitioners to file as the reasons stated above. The petitioners
have only their experience certificates which are the only document or the
conditions required to be considered their candidature as per the guideline of
Hon'ble Supreme Court. He further submitted that as per the notification, the
verification will be completed by 08.07.2025. He further submitted that if the
candidatures of all the petitioners are rejected merely on the ground of non-
furnishing of extraneous documents when the petitioners have already produced
their valid qualification and experience certificates, the petitioners will be highly
prejudiced. Accordingly, it is prayed that the respondent authorities may be
restrained from taking any adverse action including rejection, disqualification or
removal from consideration of the candidature of the present petitioners solely
on the basis of non-submission of such extraneous documents which is not
possible for the petitioners to produce before the authority concerned and
hence, he prayed for stay of the operation of impugned notification dated
17.06.2025 till disposal of the present petition.
9. Mr. Chistie, learned Standing Counsel, Elementary Education, for
respondent Nos. 1 & 2, submitted in this regard that from the petition itself, it is
seen that the present petition is based merely on apprehension that the
candidatures of the petitioners may be rejected by the state authority. However,
there is no question of any apprehension as no rejection of candidature has yet
taken place. He further submitted that though the verification date is fixed on
08.07.2025, but there will be 4/5 rounds of the verification of the documents
and the candidates who failed to furnish their documents will also be provided
Page No.# 35/36
time for furnishing the same. Accordingly, he submitted that there may not be
any stay of operation of implementation and enforcement of notification dated
17.06.2025, issued by the respondent No. 2 at this stage. He also submitted
that the state respondent will file their affidavit-in-opposition after taking all the
instructions from the respondent authorities.
10. Mr. Chistie also submitted that the Hon'ble Supreme Court in case of
Kousik Das & Ors. Vs. Stae of West Bengal, passed in civil appeal
arisen out of SLP(C) No. 19139 of 2024, has held in paragraph No. 40 of
the judgment that the respondent authorities shall consider the candidature of
the applicants who are found eligible after verification of their candidature.
11. Upon considering the submissions made by the learned counsels for both
sides and also considering the entire facts and circumstances of this case, it is
seen that as per the order of the Hon'ble Supreme court passed in the case of
Viswanath & Ors. Vs. State of Uttarakhand & Ors, the qualification
obtained from the NIOS shall be treated as valid for all the intents and purpose
provided the candidates was in service as on 10.08.2017 and having 18 months
D.El.Ed from NIOS. But from the notification, which is under challenge, it is seen
that as many as 6 (six) numbers of documents were asked from the candidates
for verification along with 18 months D.El.Ed certificates and mark sheets
through NIOS of the applicants (completed before 01.04.2019). Thus, from the
notification itself, it is seen that though some list of testimonies/documents were
sought from the candidates, but it cannot be held that there is any
apprehension of the cancellation of candidature of the present petitioners.
Further, the completion of verification also may take some more time as
Page No.# 36/36
submitted by the learned Standing counsel, Elementary Education. Thus, at this
stage, this Court is of the opinion that there is no necessity of suspending the
impugned Notification No. EAA/SIU/36/2025/3, dated 17.06.2025, issued by the
Directorate of Elementary Education, Assam. However, result of verification may
be kept in abeyance till returnable date.
12. List the matter on 30.07.2025.
13. In the meantime, the respondents may file their affidavit-in-oppositions.
JUDGE
Comparing Assistant
