Sanowar Hussain vs The State Of Assam
2025 Latest Caselaw 5859 Gua

Gauhati High Court

Sanowar Hussain vs The State Of Assam on 27 June, 2025

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GAHC010139822025




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                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Bail Appln./2083/2025

           SANOWAR HUSSAIN
           SON OF LT ABDUL LATIF,
           R/O VILL AND P.O. NALIGAON
           P.S. SARTHEBARI
           DIST. BARPETA, ASSAM

           VERSUS

           THE STATE OF ASSAM
           REP BY THE PP, ASSAM



Advocate for the Petitioner : MR H R A CHOUDHURY, R KHA,MR. S M RAHMAN,MS. P
AHMED,MR. M I HUSSAIN

Advocate for the Respondent : PP, ASSAM,
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                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    JUDGMENT

Date : 27.06. 2025 Case diary as called for is not received.

Issue reminder.

List the matters on 17th July, 2025.

JUDGE

Comparing Assistant