Amerandra Kumar Sarma vs The State Of Assam And 2 Ors
2025 Latest Caselaw 5857 Gua

Gauhati High Court

Amerandra Kumar Sarma vs The State Of Assam And 2 Ors on 27 June, 2025

                                                                 Page No.# 1/2

GAHC010106802023




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2839/2023

         AMERANDRA KUMAR SARMA
         S/O - SRI SURENDRA NATH SARMA R/O- VILL- KHARGHULI, HOUSE NO-
         35 DR. BHUPEN HAZARIKA PATH P.O- KHARGHULI P.S- LATASIL,
         GUWAHATI-04 DIST- KAMRUP(M), ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE PRINCIPAL SECRETARY GUWAHATI
         DEVELOPMENT DEPTT. 2ND FLOOR, BLOCK D, GOVT. OF ASSAM, ASSAM
         SECRETARY (CIVIL), DISPUR, PIN- 781006

         2:THE COMMISSIONER GUWAHATI MUNICIPAL CORPORATION (GMC)
          PANBAZAR
          KAMRUP (M)
          GUWAHATI- 01.

         3:THE DEPUTY COMMISSIONER
          KAMRUP (M)
          GUWAHATI -01.

         4:SMTI KALPANA MAHANTA
         W/O SRI DILIP KUMAR MAHANTA
          HOUSE NO 18
          KHARGHULI
          1ST LEFT BY LANE
          DR. BHUPEN HAZARIKA PATH
          GUWAHATI
         THE PROPRIETOR OF M/S KALPANA STORE
          KHARGHULI
          GUWAHATI
         ASSAM
                                                                          Page No.# 2/2

             PIN-781004

Advocate for the Petitioner   : MR. S J SARMAH, MR R DAS,MR. P BOIRAGI

Advocate for the Respondent : GA, ASSAM, MR. R BORPUJARI,MR N PATIRI (R-4),MR. K
KAKOTI (R-4),MR H K NATH (R-4),MR J BORAH (R-4),SC, GMC




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 27.06.2025

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant