Dr. Kishor Kr. Deka vs The State Of Assam And 3 Ors
2025 Latest Caselaw 5798 Gua

Gauhati High Court

Dr. Kishor Kr. Deka vs The State Of Assam And 3 Ors on 26 June, 2025

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GAHC010231032015




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                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : WP(C)/7982/2015

           DR. KISHOR KR. DEKA
           S/O LT. HARAKANTA DEKA, R/O W/NO.8, MILAN NAGAR, BARPETA ROAD,
           DIST- BARPETA, ASSAM, PIN-781309



           VERSUS

           THE STATE OF ASSAM and 3 ORS.
           REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
           HIGHER EDUCATION DEPTT., DISPUR, GHY-6

           2:THE DIRECTOR OF HIGHER EDUCATION
           ASSAM
            KAHILIPARA
            GHY-19

           3:THE PRINCIPAL
            B.B.K. COLLEGE
            NAGAON
            DIST- BARPETA
            PIN-781309

           4:THE GOVERNING BODY OF B.B.K. COLLEGE
            DIST- BARPETA
            PIN781309
            REP. BY ITS SECY. I.E.
           THE PRINCIPAL OF THE COLLEG

Advocate for the Petitioner : MR.G Z AHMED, MS. B D SARMAH,H THAKURIYA,MR. U K
DAS,MR. K N CHOUDHURY,MSW YHOSHII,MR.M P SARMA,MR.A CHETRY,MR.U K NAIR

Advocate for the Respondent : , ,,,SC, HIGHER EDUCATION
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                                          BEFORE
                       HON'BLE MR. JUSTICE KAUSHIK GOSWAMI
                                            ORDER

26.06.2025

List the matter on 17.07.2025 through Video Conferencing Mode on which date an attempt shall be made to dictate the Judgment in the Open Court.

JUDGE

Comparing Assistant