Citation : 2025 Latest Caselaw 5790 Gua
Judgement Date : 26 June, 2025
Page No.# 1/6
GAHC010004212009
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Rev.P./101/2009
MUSSTT. KULSUMA BIBI
W/O MD FOIZUL HOQUE R/O VILL- LAHMALI, P.S. KATIGORAH, DIST.
CACHAR, ASSAM.
VERSUS
THE STATE OF ASSAM AND ORS
2:IMAD UDDIN BARBHUIYA @ LECHU MASTER
S/O LT. MUHIB ALI R/O NIJ KATIGORAH PT-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
3:MAKLISUR RAHMAN 2
S/O LT. MUHIB ALI R/O JAGADISHPUR PT-V
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
4:BULUR UDDIN
S/O LT. MAJAR ALI R/O JAGADISHPUR PT.-V
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
5:ABDUL MALIK
S/O LT. IRFAN ALI R/O JAGADISHPUR PT.V
P.S. KATIGORAH
DIST. CACHAR
Page No.# 2/6
ASSAM.
6:SALEK UDDIN
S/O LT. HAKAI SHAIKH R/O LAHMALI
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
7:ALEK UDDIN
S/O LT. FAJAL SHAIKH
R/O LAHMALI
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
8:EKLASH UDDIN
S/O LT. RIASAD ALI
R/O JAGADISHPUR PT.-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
9:AZIR UDDIN
S/O LT. RIASAD ALI
R/O JAGADISHPUR PT.-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
10:ANOWAR UDDIN
S/O MD SIRAJ UDDIN R/O JAGADISHPUR PT.-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
11:RAIOB ALI
S/O LT. KALU MIA R/O VILL- LAHMALI
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
12:MAKLISUR RAHMAN I
S/O LT. RIASAD ALI
R/O JAGADISHPUR PT.-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
Page No.# 3/6
13:TAMIZ UDDIN
S/O LT. RIASAD ALI
R/O JAGADISHPUR PT.-III
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
14:AMIR ALI
S/O LT. DULU MIA
R/O VILL- JAGADISHPUR PT.V P.S. KATIGORAH
DIST. CACHAR
ASSAM
Advocate for the Petitioner : MR.A K GOSWAMI, MR.S BANIK,MR.K N SURI,MS.B
SARMA,MR.P BHUYAN
Advocate for the Respondent : PP, ASSAM, MR.J M CHOUDHURY,MR.B M CHOUDHURY,MS.S
CHOUDHURY,MR.U CHOUDHURY
Linked Case : Crl.A./16/2009
MD. MUBSESWAR ALI SHEIK @ MUBOI and ORS
S/O LATE KOTOI MIA.
2: MD. WATIR ALI @ ATU
S/O LATE JAHIR ALI BOTH RESIDENTS OF VILLAGE LAHAMALI UNDER
KATIGORA POLICE STATION IN THE DISTRICT OF CACHAR
ASSAM.
3: MD. NUMANUDDIN
S/O LATE DULU MIA.
4: MD. ABDUL MONAF @ MONAF
S/O LATE ASAID ALI BOTH RESIDENTS OF VILLAGE JAGADISHPUR
PART-V UNDER KATIGORA POLICE STATION IN THE DISTRICT OF CACHAR
ASSAM.
VERSUS
THE STATE OF ASSAM
.
Page No.# 4/6
------------
Advocate for : MR.J M CHOUDHURY
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM
Linked Case : Crl.A./79/2009
THE STATE OF ASSAM
VERSUS
IMAD UDDIN @ LACHU MASTER and ORS.
S/O LT. MAYAB ALI VILL. KATIGORAH PART-3 P.O. LATHIMARA P.S.
KATIGORAH DIST. CACHAR
ASSAM.
2:ABDUL MALIK
S/O LT. IRFAN ALI VILL. JAGADISHPUR PART-5
P.O. JAGADISHPUR
P.S. KATIGORHA
DIST. CACHAR
ASSAM.
3:MAKLISHUR RAHMAN
S/O LT. MAYAB ALI VILL. JAGADISHPUR PART-5
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
4:BULUR UDDIN
S/O LT. MAJOR ALI VILL. JAGADISHPUR PT. 3
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
5:EKLAS UDDIN
S/IO LT. RIASAD ALI VILL. JAGADISHPUR PT. 3
P.O. JAGADISHPUR
P.S. KATIGORAH
Page No.# 5/6
DIST. CACHAR
ASSAM.
6:MAKLISUR RAHMAN @ MAKLISH UDDIN
S/O LT. RIASOD ALI
VILL. JAGADISHPURK PT. 3
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
7:AZIR UDDIN BARBHUIYA
S/O LT. RIASOD ALI VILL. JAGADISHPUR PT.3
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
8:TAMIZ UDDIN
S/O LT. RIASOD ALI VILL. JAGADISHPURK PT. 3
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
9:AMIR ALI
S/O LT. DULU MIA VILL. JAGADISHPUR PT.5
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
10:SALEK UDDIN SHEIKH
S/O LT. HAKAI SHEIKH VILL. LAHAMALI P.O. LATHIMARA
P.S. KATIGORAH
DIST. CACHAR ASSAM.
11:RIYOB ALI RAIYOB UDDIN
S/O LT. KALUSHEIKH
VILL. LAHAMALI P.O. LATHIMARA
P.S. KATIGORAH
DIST. CAHCAR
ASSAM.
Page No.# 6/6
12:ALEK UDDIN SHEIKH
S/O LT. FAJAL SHEIKH VILL. LAHAMALI P.O. LATHIMARA
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
13:ANWAR UDDIN BARBHUIYA
S/O MD. SIRAJ UDDIN VILL. JAGADISHPURK PT.3
P.O. JAGADISHPUR
P.S. KATIGORAH
DIST. CACHAR
ASSAM.
------------
Advocate for : PP
ASSAM
Advocate for : MR.U CHOUDHURY appearing for IMAD UDDIN @ LACHU
MASTER and ORS.
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
26.06.2025
Hearing concluded.
Judgment reserved.
JUDGE
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