Gauhati High Court
Page No.# 1/ vs The Gauhati High Court And 17 Ors on 26 June, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/10
GAHC010091892025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2325/2025
NOZRUL ISLAM LASKAR AND ANR
S/O- LATE BASIR UDDIN LASKAR, VILL. AND P.O. CHIPORSANGON, DIST.
HAILAKANDI, ASSAM, PIN- 788801.
2: GULZAR HUSSAIN BARBHUIYA
S/O- LATE KHOYER UDDIN BARBHUIYA
R/O- VILL.- NIZ FULBARI PART-III
P.O. FULBARI
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN- 788802
VERSUS
THE GAUHATI HIGH COURT AND 17 ORS
REPRESENTED BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT,
GUWAHATI-1.
2:THE CENTRALISED RECRUITMENT GAUHATI HIGH COURT
GUWAHATI
REPRESENTED BY REGISTRAR (ADMIN) -CUM- IN-CHARGE
CENTRALISED RECRUITMENT
GAUHATI HIGH COURT
GUWAHATI-1.
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI-1.
4:SURAJIT KAR
Page No.# 2/10
STENOGRAPHER GRADE- III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
SONITPUR
P.O. TEZPUR
DISTRICT- SONITPUR
ASSAM. PIN-784001.
5:JAYANTA BURAGOHAIN
STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CHARAIDEO
P.O. AND DIST- CHARAIDEO
ASSAM
PIN- 785640.
6:KAUSHIK NATH MAZUMDER
STENOGRAPHER GRADE III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CACHAR P.O. SILCHAR
DIST- CACHAR
ASSAM
PIN- 788001.
7:MANAS PRATIM MAHANTA
STENOGRAPHER GRADE- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
SIVASAGAR
P.O. AND DIST- SIVASAGAR
ASSAM
PIN- 785640.
8:ARABINDA GHOSH
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
DARRANG
P.O. MANGALDOI
DIST- DARRANG
ASSAM
PIN- 784125.
9:ATANU BISWAS
STENOGRAPHER GR- III
Page No.# 3/10
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BISWANATH
P.O. BISWANATH CHARIALI
DISTRICT- BISWANATH
ASSAM
PIN- 784176.
10:MOHIBUL ISLAM
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
LAKHIMPUR
P.O. AND DISTRICT- LAKHIMPUR
ASSAM
PIN- 787001.
11:HIMAKSHI DUTTA
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DIST- KAMRUP (M)
ASSAM
PIN- 781001.
12:PARASH JYOTI CHUTIA
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
JORHAT
P.O. AND DIST- JORHAT
ASSAM
PIN- 785001.
13:MAIKEL RAY
STENOGRAPHER GR-III
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
DIMA HASAO
P.O. HAFLONG
DIST- DIMA HASAO
ASSAM
PIN-788819.
14:MRINAL KANTI SARKAR
STENOGRAPHER GR- III
Page No.# 4/10
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
TINSUKIA
P.O. AND DISTRICT- TINSUKIA
ASSAM
PIN- 786125.
15:MANABI MAZUMDER
STENOGRAPHER GR- III
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP (M)
P.O. GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781001.
16:PALLAB KUMAR NATH
STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
UDALGURI
P.O. AND DISTRICT- UDALGURI
ASSAM
PIN- 784509.
17:SOMEN CH PAUL
STENOGRAPHER GR- II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
BISWANATH
P.O. BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN- 784176.
18:BHASKAR BRAHMA
STENOGRAPHER GR-II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BAKSA
P.O. AND DIST- BAKSA
ASSAM
PIN- 781313.
19:SARADA CHAKRABORTY
STENOGRAPHER GR-II
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
Page No.# 5/10
KOKRAJHAR
P.O. AND DIST- KOKRAJHAR
ASSAM
PIN-783370.
20:RASHMI RANJAN BORA
STENOGRAPHER GR II
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
NAGAON
P.O. AND DISTRICT- NAGAON
ASSAM
PIN- 782001
Advocate for the Petitioner : MR. P K ROYCHOUDHURY, MR. N HAQUE,MR K UDDIN,MR.
A K AZAD
Advocate for the Respondent : SC, GHC, A S CHOUDHURY (R-14),MR. SURAJIT DAS(R-
5,7,11,15,18,19,14,6),MD A RAHMAN(R-5,7,11,15,18,19,14),6,SAMIM RAHMAN(R-
5,7,11,15,18,19,14,6),MS SURAYA RAHMAN(R-5,7,11,15,18,19,14),MR SARFRAZ NAWAZ(R-
5,7,11,15,18,19,14,6),A W AMAN (R-5,7,11,15,18,19,14,6)
Linked Case : WP(C)/2410/2025
MITHU YADAV
S/O- SRI RAM CHANDRA GOALA
R/O. VILL- NATUN BAZAR DERBY ROAD
P.O.- NARSINGPUR
P.S.- DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788115.
VERSUS
THE GAUHATI HIGH COURT AND 5 ORS
REP. BY ITS REGISTRAR GENERAL
UZANBAZAR
GUWAHATI- 01.
2:THE STATE OF ASSAM
Page No.# 6/10
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPT. OF LAW
DISPUR
GUWAHATI- 06.
3:RASHMI RANJAN BORA
C/O. REGISTRAR GENERAL OF GAUHATI HIGH COURT
UZANBAZAR
GUWAHATI- 01.
4:BHASKAR BRAHMA
C/O. REGISTRAR GENERAL OF GAUHATI HIGH COURT
UZANBAZAR
GUWAHATI- 01.
5:SOMEN CH. PAUL
C/O. REGISTRAR GENERAL OF GAUHATI HIGH COURT
UZANBAZAR
GUWAHATI- 01.
6:PALLAB KUMAR NATH
C/O. REGISTRAR GENERAL OF GAUHATI HIGH COURT
UZANBAZAR
GUWAHATI- 01.
------------
Advocate for : MR. M A SHEIKH
Advocate for : GA
ASSAM appearing for THE GAUHATI HIGH COURT AND 5 ORS
Linked Case : WP(C)/3408/2025
MANABENDRA MALAKAR AND ANR
S/O- SRI GOLOK MALAKAR
R/O- VILL.- BHIMABARI
P.O. BAGTA UNDER P.S. HAJO
DIST. KAMRUP
ASSAM
2: DHRUBA JYOTI DAS
S/O- SRI RAJANI KANTA DAS
R/O- VILL.- AUHALAGAON
P.O. CHARIDWAR
P.S. CHARIDWAR
DIST. SONITPUR
ASSAM
VERSUS
Page No.# 7/10
THE GAUHATI HIGH COURT AND 14 OTHERS
REPRESENTED BY THE REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI-1
KAMRUP METRO
ASSAM
2:THE CENTRALIZED RECRUITMENT
GAUHATI HIGH COURT
GUWAHATI
REPRESENTED BY REGISTRAR (ADMIN)-CUM-IN-CHARGE
CENTRALISED RECRUITMENT
GAUHATI HIGH COURT
GUWAHATI-1.
3:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
JUDICIAL DEPARTMENT
DISPUR
GUWAHATI-1.
4:SURAJIT KAR
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
SONITPUR
P.O. TEZPUR
DIST. SONITPUR
ASSAM
PIN- 784001.
5:JAYANTA BURAGOHAIN
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CHARAIDEO
P.O. AND DIST. CHARAIDEO
ASSAM
PIN- 785640.
6:KAUSHIK NATH MAZUMDER
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
CACHAR
P.O. AND P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788001.
7:MANASH PRATIM MAHANTA
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
Page No.# 8/10
SIVASAGAR
P.O.
P.S. AND DIST. SIVASAGAR
ASSAM
PIN- 785640.
8:ARABINDA GHOSH
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
DARRANG
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM
PIN- 784125.
9:ATANU BISWAS
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
BISWANATH
P.O. BISWANATH CHARIALI
P.S. AND DIST. BISWANATH
ASSAM
PIN- 784176.
10:MOHIBUL ISLAM
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
LAKHIMPUR
P.O.
P.S. AND DIST. LAKHIMPUR
ASSAM
PIN- 787001.
11:SMTI HIMAKSHI DUTTA
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP METRO
GUWAHATI
P.O. AND P.S. PANBAZAR
DIST. KAMRUP METRO
ASSAM
PIN- 781001.
12:PARASH JYOTI CHUTIA
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
JORHAT
P.S. AND DIST. JORHAT
ASSAM
PIN- 785001.
13:MAIKEL ROY
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
Page No.# 9/10
DIMA HASAO
P.O. HAFLONG
DIST. DIMA HASAO
.ASSAM
PIN- 788819.
14:MRINAL KANTI SARKAR
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM
PIN- 786125.
15:SMTI MANABI MAZUMDER
OFFICE OF THE CHIEF JUDICIAL MAGISTRATE
KAMRUP(M)
GUWAHATI
P.O. AND P.S. PANBAZAR
DIST. KAMRUP METRO
ASSAM
PIN- 781001.
------------
For the Petitioner(s) : Mr. P. K. Roychoudhury, Advocate
: Mr. M. A. Sheikh, Advocate
: Mr. L. Mohan, Advocate
For the Respondent(s) : Mr. H. K. Das, SC. GHC
: Mr. S. Das, Advocate
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 26.06.2025
Heard Mr. P. K. Roychoudhury, Mr. M. A. Sheikh and Mr. S. Das, the
learned counsels appearing on behalf of the petitioners in all the three
writ petitions. Also heard Mr. H. K. Das, the learned Standing counsel
appearing on behalf of the Gauhati High Court and Mr. S. Das, the
learned counsel appearing on behalf of the private respondents in WP(C)
Page No.# 10/10
No.2325/2025 and WP(C) No.2410/2025.
2. Mr. H. K. Das, the learned Standing counsel submitted that the
stands taken in the affidavit-in-opposition filed in WP(C) No.2325/2025
would be treated as the stand taken in the other two matters.
3. Mr. S. Das, the learned counsel appearing on behalf of the private
respondents in WP(C) No.2325/2025 as well as in WP(C) No.2410/2025
submitted that the affidavit so filed in WP(C) No.2325/2025 be also
treated as the stand taken in WP(C) No.2410/2025.
4. The matter has been heard at length.
5. Judgment reserved.
JUDGE
Comparing Assistant
