Page No.# 1/4 vs Debojyoti Das
2025 Latest Caselaw 5710 Gua

Gauhati High Court

Page No.# 1/4 vs Debojyoti Das on 25 June, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                              Page No.# 1/4

GAHC010101792025




                                                       undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : RSA/87/2025

         DEBASISH DAS AND 6 ORS
         S/O LATE KALI KUMAR DAS,

         2: ABHIJIT DAS

          S/O LATE KALI KUMAR DAS


         3: SMTI SUMITA DAS

          W/O LATE SURAJIT DAS

         4: PARTHIV DAS

          S/O LATE SURAJIT DAS


         5: SRI PRITAM DAS

          S/O LATE SURAJIT DAS

         6: AMITAVA DAS

          S/O LATE KALI KUMAR DAS

         7: SUBHASISH DAS
          S/O LATE LAKI KUMAR
          DAS

         ALL ARE R/O HOUSE NO 22
         BIBEKANANDAPURAM
         BHASKAR NAGAR
         P.S. FATASIL AMBARI
         GUWAHATI 18
                                                       Page No.# 2/4

DIST.KAMRUP (M)
ASSAM
PIN 78101

VERSUS

DEBOJYOTI DAS
S/O LATE KALI KUMAR DAS, R/O SAMIR DAS @ ANANTA SEN, NEAR
SIVBARI BIDHANSANGHA CLUB KAMAKHYA COLONY, P.O. PANDU, P.S.
JALUKBARI, GUWAHATI 12, DIST. KAMRUP (M), ASSAM, PIN 781012

Linked Case : I.A.(Civil)/1762/2025

DEBASISH DAS AND 6 ORS
S/O LATE KALI KUMAR DAS


2: ABHIJIT DAS

S/O LATE KALI KUMAR DAS


3: SMTI SUMITA DAS

W/O LATE SURAJIT DAS

4: PARTHIV DAS

S/O LATE SURAJIT DAS


5: SRI PRITAM DAS

S/O LATE SURAJIT DAS

6: AMITAVA DAS

S/O LATE KALI KUMAR DAS

7: SUBHASISH DAS
S/O LATE LAKI KUMAR
DAS

ALL ARE R/O HOUSE NO 22
BIBEKANANDAPURAM
BHASKAR NAGAR
P.S. FATASIL AMBARI
                                                                   Page No.# 3/4

           GUWAHATI 18
           DIST.KAMRUP (M)
           ASSAM
           PIN 781018
           VERSUS

           DEBOJYOTI DAS
           S/O LATE KALI KUMAR DAS
           R/O SAMIR DAS AND ANANTA SEN
           NEAR SIVBARI BIDHANSANGHA CLUB
           KAMAKHYA COLONY
           P.O. PANDU
           P.S. JALUKBARI
           GUWAHATI 12
           DIST. KAMRUP(M)
           ASSAM
           PIN 781012


For the Appellant (s)     : Mr. A. Biswas, Advocat
For the Respondent(s) : XXXX


                                     -BEFORE-
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                                         ORDER

25.06.2025

Heard Mr. A Biswas, the learned counsel appearing on behalf of the appellants.

2. This is an Appeal under Section 100 of the Code of Civil Procedure, 1908, challenging the judgment and order dated 14.02.2025 passed by the Court of the learned Civil Judge (Senior Division) No.3, Kamrup(M) at Guwahati in Title Appeal No.13/2023, whereby the Appeal was allowed, Page No.# 4/4

thereby decreeing the counter claim filed by the appellant/counter claimant.

3. The instant appeal is admitted on the following substantial question of law:

Whether the learned First Appellate Court was justified in allowing the counter claim and thereby rejecting the Exhibit-1 i.e. the Deed of Family Settlement dated 01.12.1982 on the ground that the said Deed of Family Settlement was not registered under Section 17 of the Registration Act, 1908?

4. Call for the records.

5. Mr. G. Imtiaz, the learned counsel appears on behalf of the respondent herein, extra copy of the Memo of Appeal be served upon him.

6. List the Appeal on 04.11.2025 for hearing along with RSA No.83/2025.

7. The Registry shall ensure that the records are received by this Court by the next date so fixed hereinabove.

JUDGE

Comparing Assistant